High Courts17 Jul 1979Dismissed
Smt. Inder Kaur Vs Chandra Shekhar Trivedi
Allahabad High Court · (1979) AWC 556 : (1979) RD 39
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(1), 20(4)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,622 of 5,024
High Courts17 Jul 1979Allowed
Ashok Kumar Misra and Another Vs District Judge and Others
Allahabad High Court · (1979) AWC 550
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 13(4)
High Courts17 Jul 1979Disposed Of
Kr. Harish Chandra Vs Controller of Estate Duty
Allahabad High Court · (1980) 123 ITR 118
Estate Duty Act, 1953 — Section 7, 7(1)Transfer of Property Act, 1882 — Section 100
High Courts17 Jul 1979Disposed Off
District Magistrate Vs Commissioner of Income Tax
Allahabad High Court · (1979) 119 ITR 677 : (1979) 2 TAXMAN 366
Income Tax Act, 1922 — Section 41Income Tax Act, 1961 — Section 160(1), 166
High Courts17 Jul 1979Allowed
Sewal Ram Vs State
Allahabad High Court · (1979) 07 AHC CK 0048
Prevention of Food Adulteration Act, 1954 — Section 16, 7, 9
High Courts17 Jul 1979Dismissed
Commissioner of Sales Tax Vs Alsbah Enterprises
Allahabad High Court · (1980) 45 STC 283
Uttar Pradesh Sales Tax Act, 1948 — Section 2(el), 2(h)
High Courts16 Jul 1979Dismissed
Jaipal Vs State
Allahabad High Court · (1979) ACR 415
Prevention of Food Adulteration (Amendment) Act, 1976 — Section 13(2), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 9J
High Courts16 Jul 1979
Pheru Vs State
Allahabad High Court · (1979) ACR 458
Penal Code, 1860 (IPC) — Section 165A, 451
High Courts13 Jul 1979Dismissed
Bal Kishan Vs Mangi Devi
Allahabad High Court · (1979) 07 AHC CK 0051
Transfer of Property Act, 1882 — Section 106, 113, 116Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(a)
High Courts13 Jul 1979Dismissed
Commissioner of Income Tax (Central) Vs Kundan Sugar Mills (P.) Ltd.
Allahabad High Court · (1980) 121 ITR 848
Income Tax Act, 1961 — Section 40(1)
High Courts13 Jul 1979
Commissioner of Income Tax Vs Kundan Sugar Mills (P.) Ltd.
Allahabad High Court · (1979) 2 TAXMAN 461
Income Tax Act, 1922 — Section 10(4A)Income Tax Act, 1961 — Section 40(c), 40(c)(i)
High Courts13 Jul 1979
Commissioner of Income Tax Vs Hari Om Company
Allahabad High Court · (1980) 122 ITR 759
Income Tax Act, 1922 — Section 22(1), 22(2), 25(1), 34(1), 66(2)Income Tax Act, 1961 — Section 139, 139(1), 139(2), 15, 15(1)
High Courts12 Jul 1979Allowed
Gajanand Vs Ram Adhar Singh
Allahabad High Court · (1979) AWC 593
Uttar Pradesh Debt Relief Act, 1977 — Section 22
High Courts12 Jul 1979Dismissed
Commissioner of Sales Tax Vs Dayal Singh Kulfiwala
Allahabad High Court · (1982) 49 STC 295
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts12 Jul 1979Dismissed
U.P.State Road Transport Corporation Vs State of U.P.and others
Allahabad High Court · (1979) 07 AHC CK 0044
Road Transport Corporations Act, 1950 — Section 3, 34
High Courts11 Jul 1979Dismissed
Sia Ram Vs State
Allahabad High Court · (1979) ACR 489
Prevention of Food Adulteration Act, 1954 — Section 16, 19, 7
High Courts11 Jul 1979Dismissed
Union of India (UOI) Vs Kedar Rai and Another
Allahabad High Court · (1979) AWC 675
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 311Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 25
High Courts11 Jul 1979Disposed Off
Kallu Vs State of U.P.
Allahabad High Court · (1979) AWC 579
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 109, 11(2), 12, 12(2), 12A
High Courts11 Jul 1979Allowed
Kashi Prasad Misra Vs The Rent Control and Eviction Officer and Others
Allahabad High Court · (1979) AWC 599
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(3A), 21
High Courts11 Jul 1979
Tarai Development Corporation Vs Commissioner of Income Tax
Allahabad High Court · (1979) 120 ITR 342
Income Tax Act, 1961 — Section 33, 80B, 80B(7), 80I, 80J