High Courts17 Apr 1980Disposed Of
Naresh and another Vs State
Allahabad High Court · (1980) 04 AHC CK 0053
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,590 of 5,024
High Courts17 Apr 1980Allowed
Balram and others Vs Prakash Chandra Agarwal and others
Allahabad High Court · (1980) 04 AHC CK 0041
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts16 Apr 1980Allowed
Kailash Prasad Naik Vs Mohan Lal Sehgal and others
Allahabad High Court · (1980) 04 AHC CK 0052
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 8
High Courts16 Apr 1980Disposed Of
Murtaza Hussain and others Vs State of U.P.and others
Allahabad High Court · (1980) 04 AHC CK 0048
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2), 14(3)
High Courts16 Apr 1980Allowed
Madan Mohan Vs State of U.P.and others
Allahabad High Court · (1980) 04 AHC CK 0046
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 13
High Courts15 Apr 1980Dismissed
Ram Mohan Lal Brij Bhushan Lal Vs Union of India (UOI)
Allahabad High Court · (1980) AWC 422
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Presidency Small Cause Courts Act, 1882 — Section 25
High Courts15 Apr 1980Allowed
Ram Ratan Misra and Another Vs Smt. Bittan Kaur
Allahabad High Court · AIR 1980 All 395
Evidence Act, 1872 — Section 154, 68, 71
High Courts15 Apr 1980Allowed
In Re: Lakshmi Industries and Cold Storage Company (P) Ltd.
Allahabad High Court · (1980) 124 ITR 828 : (1981) 5 TAXMAN 87
Income Tax Act, 1961 — Section 256
High Courts15 Apr 1980
The Pioneer Limited Vs State of U.P. and Others
Allahabad High Court · (1980) 2 LLJ 420
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 3
High Courts15 Apr 1980Allowed
Ram Ratan Misra and Others Vs Smt. Bittan Kaur
Allahabad High Court · (1980) AWC 358
Evidence Act, 1872 — Section 154, 68, 71
High Courts14 Apr 1980Allowed
Mewa Lal and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1981) AWC 25 : (1982) RD 3
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 19
High Courts14 Apr 1980Dismissed
Firm Jaimni Dass and Sons and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1980) 04 AHC CK 0062
Constitution of India, 1950 — Article 19, 20, 301, 304, 31Sales of Goods Act, 1930 — Section 64AConstitution of India, 1950 — Article 19, 20, 301, 304, 31
High Courts14 Apr 1980Dismissed
Kapoor Chand Jain Vs District Judge, Mathura and Others
Allahabad High Court · AIR 1980 All 275 : (1980) AWC 292
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1), 12(3A)
High Courts14 Apr 1980
Swami Prasad Vs State
Allahabad High Court · (1980) ACR 411
Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 504
High Courts11 Apr 1980Dismissed
Smt. Fatmabibi Vs Smt. Irfana Begam and Others
Allahabad High Court · AIR 1980 All 394
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17, 2(6), 28Transfer of Property Act, 1882 — Section 123, 3
High Courts11 Apr 1980Dismissed
Santul and others Vs Baijnath
Allahabad High Court · (1980) 04 AHC CK 0050
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 36, 38, 39
High Courts11 Apr 1980Disposed Of
Abdul Majid Vs Nagar Palika, Bhadohi
Allahabad High Court · (1980) 04 AHC CK 0043
Limitation Act, 1908 — Article 142Specific Relief Act, 1963 — Section 38, 39Uttar Pradesh Municipalities Act, 1916 — Section 326
High Courts11 Apr 1980
Commissioner of Income Tax Vs Ram Niwas Agrawal
Allahabad High Court · (1980) 125 ITR 432 : (1980) 4 TAXMAN 341
Income Tax Act, 1961 — Section 147, 271(1)
High Courts11 Apr 1980
Indodan Milk Products Vs State of U.P.
Allahabad High Court · (1981) 48 STC 197
Central Sales Tax Act, 1956 — Section 12, 8Constitution of India, 1950 — Article 14, 174, 19, 226, 301Central Sales Tax Act, 1956 — Section 12, 8
High Courts10 Apr 1980Allowed
Shiv Kumar Agarwal and Another Vs Badri Prasad Agarwal and Another
Allahabad High Court · (1980) ACR 216
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Evidence Act, 1872 — Section 73Identification of Prisoners Act, 1920 — Section 5