High Courts30 Jun 1980
U.P. State Industrial Development Corpn. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1981) 7 TAXMAN 392
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,588 of 5,024
High Courts30 Jun 1980
Swadeshi Polytex Ltd. Vs Income Tax Officer, Special Ward
Allahabad High Court · (1981) 21 CTR 54 : (1981) 127 ITR 287 : (1980) 4 TAXMAN 490
Income Tax Act, 1961 — Section 142(2A), 144
High Courts06 May 1980Dismissed
Ranvir Singh Vs State of U.P.
Allahabad High Court · (1980) ACR 244
Criminal Procedure Code, 1973 (CrPC) — Section 401, 561Penal Code, 1860 (IPC) — Section 323, 379, 427, 447
High Courts06 May 1980Dismissed
Kuber Singh and another Vs State of U.P.
Allahabad High Court · (1980) 05 AHC CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 386, 401, 482
High Courts05 May 1980Dismissed
Dr. Jayant Bajpai Vs The District Judge and Others
Allahabad High Court · (1980) AWC 460
Hindu Marriage Act, 1955 — Section 13, 26Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts05 May 1980Dismissed
Mewa Lal Vs Dal Singar and Another
Allahabad High Court · (1980) AWC 454
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 144, 331A
High Courts02 May 1980Dismissed
Commissioner of Income Tax Vs Partap Veer Kakkar
Allahabad High Court · (1980) 18 CTR 289 : (1980) 125 ITR 598
High Courts02 May 1980Dismissed
Man Shanker and Others Vs Nanhey Lal and Others
Allahabad High Court · (1980) AWC 453
High Courts02 May 1980
KALAWATI DEVI Vs INCOME TAX OFFICER and Others
Allahabad High Court · (1981) 21 CTR 62
Constitution of India, 1950 — Article 226, 32Income Tax Act, 1961 — Section 147, 148, 159, 271, 273
High Courts02 May 1980
Addl. Commissioner of Income Tax Vs Allahabad District Co-operative Bank Ltd.
Allahabad High Court · (1980) 125 ITR 776
Income Tax Act, 1961 — Section 37(1)
High Courts01 May 1980Dismissed
Smt. Ram Shree Vs Smt. Khadija Bibi and Another
Allahabad High Court · AIR 1981 All 5
Evidence Act, 1872 — Section 114
High Courts30 Apr 1980
Ram Chandra and Another Vs State
Allahabad High Court · (1980) ACR 348
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 323, 325
High Courts30 Apr 1980Dismissed
Manni Lal Vs Ravi Kumar and Others
Allahabad High Court · (1980) AWC 328
High Courts29 Apr 1980Allowed
Syed Manzoor Hussain and Others Vs Hakim Ali Ahmad and Others
Allahabad High Court · AIR 1980 All 389
Easements Act, 1882 — Section 13, 15Specific Relief Act, 1963 — Section 39
High Courts29 Apr 1980Dismissed
Janmjay Vs State of Uttar Pradesh and Others
Allahabad High Court · (1980) AWC 463
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115P
High Courts29 Apr 1980Allowed
Janki Saran Vs The State of U.P. and Others
Allahabad High Court · (1980) AWC 414
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 23, 24, 49, 5, 52
High Courts28 Apr 1980Allowed
Smt. Sita Devi Vs State
Allahabad High Court · (1980) AWC 324
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Civil Rights Act, 1955 — Section 4, 7, 7(1)
High Courts28 Apr 1980
Controller of Estate Duty Vs Smt. Kalawati Devi
Allahabad High Court · (1980) 18 CTR 269 : (1980) 125 ITR 762 : (1980) 4 TAXMAN 250
Hindu Succession Act, 1956 — Section 8
High Courts28 Apr 1980Dismissed
Sultan Ahmad Vs Rashid Ahmad and Others
Allahabad High Court · (1989) 2 AWC 1271
Transfer of Property Act, 1882 — Section 41