COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,587 of 5,024

High Courts03 Jul 1980Dismissed

Molvi Abu Naeem Mohammad Ibrahim Vs Bashir Ahmad and Others

Allahabad High Court · (1980) AWC 458 : (1981) RD 18

Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(11), 3(2), 3(4C), 3(5), 49Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 24A

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High Courts03 Jul 1980Allowed

Ganesh Prasad Vs Badri Prasad Bholanath and Others

Allahabad High Court · AIR 1980 All 361

Evidence Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 111, 116Uttar Pradesh Municipalities Act, 1916 — Section 330

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High Courts03 Jul 1980Dismissed

Hanuman Baksh Vs Deodatt and Others

Allahabad High Court · (1980) AWC 501

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 22 Rule 10, 47

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High Courts03 Jul 1980Dismissed

Dr. Sahai''s Laboratory Pvt. Ltd. and Others Vs State of U.P. and Others

Allahabad High Court · AIR 1980 All 364

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High Courts03 Jul 1980Dismissed

New India Assurance Co. Ltd. Vs Ghasiti Devi and Another

Allahabad High Court · (1982) ACJ 287

Motor Vehicles Act, 1988 — Section 110, 110CC

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High Courts03 Jul 1980

Uma Shanker and Others Vs State and Another

Allahabad High Court · (1980) ACR 370

Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 173(1), 173(2), 190Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323

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High Courts02 Jul 1980Dismissed

Prem Kumar and Another Vs Shyam Behari and Others

Allahabad High Court · (1980) AWC 526

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 20 Rule 18(1), Order 34 Rule 2(1), Order 34 Rule 2(2), Order 34 Rule 2(3)Limitation Act, 1908 — Article 181Limitation Act, 1963 — Article 137

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High Courts02 Jul 1980Allowed

Sudhir Sharma Vs S.T.A. (T) and Others

Allahabad High Court · AIR 1980 All 352

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 2(28A), 68C, 68F, 68F(1A), 68F(1C)

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High Courts02 Jul 1980Dismissed

Baboo Ram and Others Vs State of U.P.

Allahabad High Court · AIR 1980 All 324 : (1980) RD 304

Land Acquisition Act, 1894 — Section 23

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High Courts02 Jul 1980Allowed

Raj Bahadur Vs State

Allahabad High Court · (1980) AWC 605

Penal Code, 1860 (IPC) — Section 161

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High Courts01 Jul 1980

Meharban Singh and Others Vs State

Allahabad High Court · (1980) ACR 285 : (1983) RD 166

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 302, 323, 34

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High Courts01 Jul 1980Dismissed

Trilok Chand Jain Vs The District Judge and Others

Allahabad High Court · (1980) AWC 562

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 16, 16(1), 18

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High Courts30 Jun 1980Dismissed

Ganeshi Lal and Sons and Another Vs Income Tax, Officer, A Ward and Others

Allahabad High Court · (1981) 130 ITR 846 : (1980) 4 TAXMAN 440

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Income Tax Act, 1961 — Section 147, 148, 282Wealth Tax Act, 1957 — Section 17

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High Courts30 Jun 1980Allowed

Lok Nath and others Vs Board of Revenue and others

Allahabad High Court · (1980) 06 AHC CK 0009

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5

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High Courts30 Jun 1980Allowed