High Courts17 Jul 1980Dismissed
Madan Mohan and others Vs J.S.Gupta and others
Allahabad High Court · (1980) 07 AHC CK 0043
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(2), 20(2)(d)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,585 of 5,024
High Courts17 Jul 1980
Sadhu Vs State
Allahabad High Court · (1981) CriLJ 67
Criminal Procedure Code, 1973 (CrPC) — Section 386, 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts16 Jul 1980Dismissed
Nav Sahitya Prakash and Others Vs Anand Kumar and Others
Allahabad High Court · AIR 1981 All 200
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, 99Copyright Act, 1957 — Section 13, 17, 44, 45, 48
High Courts16 Jul 1980
Naresh Kumar Vs State of U.P.
Allahabad High Court · (1980) ACR 343
Criminal Procedure Code, 1973 (CrPC) — Section 354(1), 387, 421Essential Commodities Act, 1955 — Section 3, 7
High Courts15 Jul 1980Dismissed
Sharda Vs State
Allahabad High Court · (1980) ACR 397
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 395, 397, 399, 402
High Courts15 Jul 1980Allowed
Union of India (UOI) Vs Sir Shadi Lal Sugar and General Mills Ltd.
Allahabad High Court · AIR 1980 All 379 : (1980) AWC 377 : (1981) 8 ELT 210
Central Excises and Salt Act, 1944 — Section 35, 35(2), 35A, 36, 40Civil Procedure Code, 1908 (CPC) — Section 9
High Courts15 Jul 1980Dismissed
Gafoor Vs Abdul Rashid and others
Allahabad High Court · (1980) 07 AHC CK 0048
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts14 Jul 1980Dismissed
Ram Narain and Another Vs Km. Naraini Devi and Another
Allahabad High Court · (1980) AWC 381 : (1981) RD 6
Civil Procedure Code, 1908 (CPC) — Section 60Hindu Adoptions and Maintenance Act, 1956 — Section 21, 21(1), 22, 22(1), 22(2)
High Courts14 Jul 1980Dismissed
Firm Devesh Kumar Viresh Kumar, Aligarh and Others Vs 5th Addl. District Judge, Aligarh and Others
Allahabad High Court · AIR 1981 All 15 : (1980) AWC 448
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 148, 149, 151
High Courts14 Jul 1980
Ghanshiam Singh Vs State
Allahabad High Court · (1980) ACR 302
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts11 Jul 1980Dismissed
Dal Chand Vs Babu Ram and Others
Allahabad High Court · AIR 1981 All 335
High Courts11 Jul 1980
Indian Explosives Limited Vs State of U.P. and Others
Allahabad High Court · (1980) 07 AHC CK 0019
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 35Factories Act, 1948 — Section 46
High Courts10 Jul 1980Allowed
Suraj Singh and Another Vs Sohan Lal and Others
Allahabad High Court · AIR 1981 All 330
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 41 Rule 31Specific Relief Act, 1963 — Section 16
High Courts10 Jul 1980Dismissed
Parsanna and another etc Vs Chobal and others etc.
Allahabad High Court · (1980) 07 AHC CK 0044
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Jul 1980Allowed
Kashi Ram Vs Sixth Addl.District Judge, Saharanpur, and another
Allahabad High Court · (1980) 07 AHC CK 0040
Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Jul 1980Allowed
Indrasan Vs Lucknow Nagar Mahapalika and Others
Allahabad High Court · AIR 1981 All 193
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts10 Jul 1980
Ram Swarup Kaushal Vs Union of India (UOI) and Another
Allahabad High Court · (1983) 139 ITR 887 : (1981) 6 TAXMAN 174
Constitution of India, 1950 — Article 14, 15, 19(1)
High Courts10 Jul 1980Dismissed
Tej Bhan Madan Vs 2nd Additional District Judge, Allahabad and Others
Allahabad High Court · AIR 1980 All 320
Evidence Act, 1872 — Section 116Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts10 Jul 1980Allowed
Arya Pratinidhi Sabha and Others Vs Sub-Divisional Magistrate and Others
Allahabad High Court · (1980) AWC 415
High Courts09 Jul 1980Allowed
Hindu National School Management Trust Society and Another Vs Deputy Director of Education and Others
Allahabad High Court · (1980) AWC 407
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G, 16G(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 33, 35, 36, 37, 45Uttar Pradesh Municipalities Act, 1916 — Section 131(3)