High Courts28 Jul 1980Partly Allowed
Chandra Bhan and Another Vs State
Allahabad High Court · (1980) ACR 382
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 1, 148, 149, 2, 3
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,584 of 5,024
High Courts28 Jul 1980Dismissed
Hira Vs State
Allahabad High Court · (1980) ACR 327
Penal Code, 1860 (IPC) — Section 395
High Courts28 Jul 1980Dismissed
Pheroo and Others Vs Umrao and Another
Allahabad High Court · AIR 1981 All 27
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 101
High Courts28 Jul 1980Allowed
Har Gopal Jaiswal and Another Vs The Cantonment Board, Kanpur and Another
Allahabad High Court · AIR 1981 All 29
Cantonments Act, 1924 — Section 69, 71, 71(1), 88
High Courts28 Jul 1980Allowed
Gyan Bharti Montessory School Vs IV Addl. District Judge and Others
Allahabad High Court · (1980) AWC 567
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(8)
High Courts28 Jul 1980Allowed
Harpal Singh Vs Assistant Director of Consolidation and Others
Allahabad High Court · (1980) AWC 588 : (1981) RD 29
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 9
High Courts25 Jul 1980Allowed
Balak Ram Vs District Judge and Others
Allahabad High Court · (1980) AWC 701
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 123
High Courts25 Jul 1980Dismissed
Mohammad Ayub Khan and Others Vs The II Additional District and Sessions Judge and Others
Allahabad High Court · (1980) AWC 597
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1), 12(2), 20(2), 25
High Courts25 Jul 1980Disposed Of
Gyanendra Kumar Gupta and Others Vs State
Allahabad High Court · (1980) ACR 344
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 173(3), 173(5)Penal Code, 1860 (IPC) — Section 307
High Courts25 Jul 1980Allowed
Jagarnath Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1980) AWC 613 : (1981) RD 20
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1), 19(2), 3(8A)
High Courts24 Jul 1980Dismissed
Teepu Vs State
Allahabad High Court · (1980) ACR 389
Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 326
High Courts24 Jul 1980Dismissed
Abdul Ghafoor and Others Vs The New India Assurance Co. and Others
Allahabad High Court · AIR 1980 All 410 : (1980) AWC 519
Motor Vehicles Act, 1939 — Section 110A, 95, 95(1), 96
High Courts23 Jul 1980Dismissed
Smt. Rajeshwari Devi Srivastava Vs The District Judge and Others
Allahabad High Court · (1980) AWC 667
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16(1), 18
High Courts23 Jul 1980Dismissed
Shanti Lal Chaddha Vs Smt. Amrawati and Others
Allahabad High Court · (1980) AWC 467
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts23 Jul 1980Dismissed
Om Prakash Vs Har Bhajan Singh
Allahabad High Court · AIR 1981 All 11
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts23 Jul 1980Dismissed
State of U.P. Vs District Judge and Others
Allahabad High Court · (1980) AWC 439
Contract Act, 1872 — Section 2, 56Hindu Succession Act, 1956 — Section 14Transfer of Property Act, 1882 — Section 53A
High Courts21 Jul 1980Allowed
U.P. State Electricity Board Vs Netra Pal Singh and Others
Allahabad High Court · (1980) AWC 529
Civil Procedure Code, 1908 (CPC) — Section 100Electricity Act, 1910 — Section 12, 13, 14, 15, 16Telegraph Act, 1885 — Section 10
High Courts18 Jul 1980Allowed
Ishwarpal and Others Vs State
Allahabad High Court · (1980) ACR 373
Penal Code, 1860 (IPC) — Section 307, 376
High Courts18 Jul 1980Dismissed
Bhagwan Das and others Vs Roshan Lal and others
Allahabad High Court · (1980) 07 AHC CK 0042
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts18 Jul 1980Dismissed
Mehrunnisa Vs Imtiaz Khan
Allahabad High Court · (1980) 07 AHC CK 0038
Civil Procedure Code, 1908 (CPC) — Section 114, 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B, 7C