High Courts02 Sept 1980Dismissed
Nathi Lal Vs Ramji Lal
Allahabad High Court · (1980) 09 AHC CK 0031
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,582 of 5,024
High Courts29 Aug 1980Allowed
Lalman and Another Vs Shiv Naresh and Another
Allahabad High Court · (1980) AWC 493
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(5), 147, 147(2)
High Courts29 Aug 1980Dismissed
Suraj Bhan Vs Gaj Raj Singh and Others
Allahabad High Court · AIR 1981 All 149
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 2, 52
High Courts28 Aug 1980
Harphool Singh and Others Vs Ranbir Singh and Others
Allahabad High Court · (1980) AWC 492
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 20Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts21 Aug 1980Allowed
State Bank of India Vs The Zila Parishad and Another
Allahabad High Court · (1980) AWC 550
Constitution of India, 1950 — Article 226State Bank of India Act, 1955 — Section 19Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 119
High Courts20 Aug 1980Dismissed
State of Uttar Pradesh and Another Vs Smt. Philips Mehrotra and Others
Allahabad High Court · (1980) AWC 473
Constitution of India, 1950 — Article 252Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(4), 25, 26, 27
High Courts20 Aug 1980Allowed
Sita Ram and Others Vs State
Allahabad High Court · (1980) ACR 394
Criminal Procedure Code, 1973 (CrPC) — Section 161, 377, 378, 385, 386Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 395
High Courts19 Aug 1980Allowed
Smt. Savitri Devi and Others Vs II Addl. District Judge and Another
Allahabad High Court · (1980) AWC 609
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106, 113Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(6)
High Courts18 Aug 1980Dismissed
Khedan Lal and Sons Vs State of U.P. and Others
Allahabad High Court · (1980) AWC 481 : (1980) CriLJ 1346
Constitution of India, 1950 — Article 226Prevention of Food Adulteration Act, 1954 — Section 2Constitution of India, 1950 — Article 226
High Courts18 Aug 1980Allowed
Angad Pandey Vs The Town Area Committee
Allahabad High Court · (1980) AWC 500
Town Area Act, 1914 — Section 20, 21
High Courts18 Aug 1980Dismissed
Khedan Lal and Sons Vs State of U.P. and Another
Allahabad High Court · (1980) ACR 333
Constitution of India, 1950 — Article 226Prevention of Food Adulteration Act, 1954 — Section 2
High Courts18 Aug 1980Disposed Of
Baboo and Others Vs State of U.P.
Allahabad High Court · (1980) ACR 441
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts14 Aug 1980Allowed
Girdhar Pandey Vs Addl. District Judge and Others
Allahabad High Court · (1980) AWC 470
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 11(4)
High Courts14 Aug 1980Dismissed
Bashir Mohammad Vs Smt. Hasan Bano and Others
Allahabad High Court · (1980) AWC 552
Easements Act, 1882 — Section 60Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11, 202
High Courts14 Aug 1980Dismissed
Lala Shree Ram and Another Vs The Cantonment Board, Cantonment
Allahabad High Court · (1980) AWC 466
Cantonments Act, 1924 — Section 60Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 128(1)
High Courts12 Aug 1980Disposed Of
Commissioner of Wealth-tax Vs Padampat Singhania
Allahabad High Court · (1982) 133 ITR 620
Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 148, 26A
High Courts12 Aug 1980Allowed
Commissioner, Sales Tax Vs Lakshmi Ratan Engineering Works Ltd.
Allahabad High Court · (1982) 49 STC 173
Central Sales Tax (Uttar Pradesh) Rules, 1957 — Rule 8(1C)Central Sales Tax (Uttar Pradesh) Rules, 1957 — Rule 8(1C)Central Sales Tax (Uttar Pradesh) Rules, 1957 — Rule 8(1C)
High Courts12 Aug 1980Dismissed
Bhoora, Appellant (In Jail) Vs State of U.P.
Allahabad High Court · (1980) 08 AHC CK 0012
Penal Code, 1860 (IPC) — Section 307
High Courts11 Aug 1980Dismissed
Panna Lal Vs Smt. Suman and Others
Allahabad High Court · (1980) AWC 623
High Courts11 Aug 1980Partly Allowed
Dr. Pramod Kumar Vs University of Allahabad and Others
Allahabad High Court · AIR 1981 All 8
Constitution of India, 1950 — Article 226