High Courts08 Aug 1980Partly Allowed
Rashid Ahmad Vs Smt. Rashidan and Others
Allahabad High Court · (1980) ACR 356
Criminal Procedure Code, 1973 (CrPC) — Section 145, 468, 468(1)Penal Code, 1860 (IPC) — Section 441, 448
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,583 of 5,024
High Courts08 Aug 1980Allowed
Lakshmi Narain Vs State of U.P.
Allahabad High Court · (1980) AWC 476
Criminal Procedure Code, 1973 (CrPC) — Section 313Defence of India Rules, 1962 — Rule 114, 114(2)Essential Commodities Act, 1955 — Section 3, 7
High Courts08 Aug 1980Dismissed
V.P. Agricultural University Vs S.C. Gupta
Allahabad High Court · (1981) AWC 467
Civil Procedure Code, 1908 (CPC) — Section 102, 80
High Courts08 Aug 1980Allowed
Ram Krishna Kapoor and Another Vs Purshottam Das Poddar and Another
Allahabad High Court · AIR 1981 All 21
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54(2), Order 21 Rule 90
High Courts08 Aug 1980Dismissed
Kunwarji Saran Singh Vs The Additional District Judge and Others
Allahabad High Court · (1980) AWC 537
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 21(1A)
High Courts06 Aug 1980Allowed
Ladha Ram Vs Kanpur Nagar Mahapalika
Allahabad High Court · (1980) AWC 521
Uttar Pradesh (Regulation of Building Operations) Act, 1958 — Section 10Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 292, 293, 296, 327
High Courts06 Aug 1980Dismissed
Suresh Chand Sinha and Others Vs Jwala Devi Vidya Mandir and Others
Allahabad High Court · (1980) AWC 497
Madhya Bharat Accommodation Control Act, 1955 — Section 4Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts06 Aug 1980Dismissed
Municipal Board Vs Udaibir Singh
Allahabad High Court · (1980) AWC 602
Uttar Pradesh Municipalities Act, 1916 — Section 118, 296Uttar Pradesh Municipalities Rules, 1916 — Rule 78
High Courts06 Aug 1980Allowed
Adya Saran Vs Assistant Deputy Director of Consolidation and Others
Allahabad High Court · (1980) AWC 670
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 20, 48, 48(1), 48(2)
High Courts05 Aug 1980Dismissed
Ram Prasad Vs VIIIth Additional District Judge and Others
Allahabad High Court · (1980) AWC 541
Presidency Small Cause Courts Act, 1882 — Section 25Uttar Pradesh Civil Laws (Amendment) Act, 1972 — Section 21, 39, 9Uttar Pradesh Civil Laws (Amendment) Act, 1979 — Section 9
High Courts05 Aug 1980Dismissed
Roshanpur Sugar Works Vs Board of Revenue and Others
Allahabad High Court · (1980) AWC 512
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83, 60(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279, 282(2), 282(3), 341
High Courts01 Aug 1980Disposed Off
Mohd. Ibrahim Azimulla Vs Commissioner of Income Tax
Allahabad High Court · (1980) 19 CTR 328 : (1981) 131 ITR 680
Income Tax Act, 1961 — Section 139(1), 139(5), 271, 271(1)
High Courts01 Aug 1980Dismissed
Chhamman Khan Vs Smt. Allah Dee and Others
Allahabad High Court · (1980) AWC 523
Specific Relief Act, 1963 — Section 34, 42
High Courts31 Jul 1980Dismissed
Mokimuddin Vs The Additional District Judge and Others
Allahabad High Court · (1980) AWC 545
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16, 18
High Courts31 Jul 1980Allowed
Smt. Ram Sri Vs Dhanpat and Others
Allahabad High Court · (1980) ACR 335
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 146, 146(1)
High Courts31 Jul 1980Dismissed
Karori Mal and Another Vs VIIIth Addl. District Judge and Others
Allahabad High Court · (1980) AWC 533
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)
High Courts31 Jul 1980Dismissed
Kamla Prasad Agarwal Vs Smt. Savitri Devi and Another
Allahabad High Court · AIR 1981 All 313 : (1981) AWC 440
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts31 Jul 1980
Lachhiya alias Laxmi Prasad Vs State
Allahabad High Court · (1980) ACR 323
Penal Code, 1860 (IPC) — Section 300, 304
High Courts30 Jul 1980Dismissed
Madho Singh and Another Vs Balister Singh and Others
Allahabad High Court · (1980) AWC 435 : (1980) RD 49
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A