COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,581 of 5,024

High Courts11 Sept 1980Dismissed

Jamuna Prasad Vs The Deputy Director of Consolidation and Others

Allahabad High Court · (1980) AWC 595 : (1981) RD 112

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210

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High Courts10 Sept 1980Allowed

Ishwari Singh Vs State of U.P. and Others

Allahabad High Court · (1980) AWC 651

Stamp Act, 1899 — Section 2(11), 2(6), 3, 33, 33(1)Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 62(1), 62(1), 66(1)Uttar Pradesh Town Improvement Act, 1919 — Section 67H

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High Courts10 Sept 1980Disposed Of

Addl. Commissioner of Income Tax Vs D.D. Lamba and Co.

Allahabad High Court · (1981) 20 CTR 160 : (1981) 128 ITR 564

Income Tax Act, 1961 — Section 271(1)

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High Courts10 Sept 1980Dismissed

Ashok Kumar and Another Vs Gaon Sabha, Ratauli and Others

Allahabad High Court · AIR 1981 All 222

Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 101, 102, 103, 104, 111

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High Courts09 Sept 1980Partly Allowed

Jogal Kishore Vs State

Allahabad High Court · (1980) ACR 421

Penal Code, 1860 (IPC) — Section 395, 411, 412

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High Courts09 Sept 1980Dismissed

Avinash Glass Works and Another Vs The Director, Movement, Railways, Railway Board, Calcutta and Another

Allahabad High Court · AIR 1980 All 412

Constitution of India, 1950 — Article 14, 226Railways Act, 1890 — Section 27, 28A

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High Courts09 Sept 1980

Bhola and Others Vs Sate of U.P.

Allahabad High Court · (1999) 1 ACR 247

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302

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High Courts08 Sept 1980Allowed

Kaleem Ullah Khan Vs Jagdish Saran

Allahabad High Court · (1980) 09 AHC CK 0035

Civil Procedure Code, 1908 (CPC) — Section 47Provincial Small Cause Courts Act, 1887 — Section 16

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High Courts08 Sept 1980Dismissed

Rafi Uddin Vs The IV Additional District Judge and Another

Allahabad High Court · (1980) AWC 569

Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106

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High Courts05 Sept 1980Partly Allowed

Rajesh and Another Vs State

Allahabad High Court · (1980) ACR 407

Penal Code, 1860 (IPC) — Section 307, 320, 324, 34Uttar Pradesh First Offenders Probation Act, 1938 — Section 4

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High Courts05 Sept 1980Dismissed

Dalip Singh and Others Vs The State Transport Appellate Tribunal, U.P., Lucknow and Others

Allahabad High Court · AIR 1980 All 404

Constitution of India, 1950 — Article 245, 246Motor Vehicles Act, 1939 — Section 43A, 43A(2), 45, 47(3)Uttar Pradesh Motor Vehicles (Amendment) Act, 1972 — Section 2

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High Courts05 Sept 1980Allowed

Narendra Kumar Pawan Kumar and Others Vs Nagar Palika and Others

Allahabad High Court · (1980) AWC 499

Uttar Pradesh Municipalities Act, 1916 — Section 155, 314

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High Courts04 Sept 1980Allowed

Dr. Ajodhya Prasad Vs Gangotri Prasad

Allahabad High Court · (1981) AWC 469

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 331

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High Courts04 Sept 1980Dismissed

Ram Naresh Tripathi Vs II Addl. Civil Judge and Others

Allahabad High Court · (1980) AWC 558

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 6Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

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High Courts04 Sept 1980

Ram Nayan and Others Vs State

Allahabad High Court · (1980) AWC 632

Penal Code, 1860 (IPC) — Section 319, 321, 323, 324, 34

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High Courts03 Sept 1980Dismissed

State of U.P. Vs The Civil Judge and Another

Allahabad High Court · (1980) AWC 654

Constitution of India, 1950 — Article 16, 226, 32Limitation Act, 1963 — Article 149, 12(2), 5

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High Courts03 Sept 1980Dismissed

Bhikham and Others Vs State

Allahabad High Court · (1980) ACR 435

Penal Code, 1860 (IPC) — Section 201, 302, 304, 323, 34

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High Courts03 Sept 1980Dismissed

Smt. Kalawati Vs The Board of Revenue and Others

Allahabad High Court · (1980) AWC 634

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104, 105, 96Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 331, 331(4)

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High Courts02 Sept 1980Dismissed

Gaon Sabha Rakshaha Vs D.D.C. and Others

Allahabad High Court · (1980) AWC 547 : (1983) RD 75

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 11C, 48, 9A, 9A(2)

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High Courts02 Sept 1980Partly Allowed

Iftekhar Husain Vs Smt. Hameeda Begum

Allahabad High Court · (1980) ACR 341

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 482

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