COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,586 of 5,024

High Courts09 Jul 1980Disposed Of

Rashid Jameel and others Vs Fourth Addl.District judge, Saharanpur and others

Allahabad High Court · (1980) 07 AHC CK 0041

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 67Provincial Small Cause Courts Act, 1887 — Section 25

High Courts09 Jul 1980Dismissed

Riasat Khan and Others Vs The Deputy Director of Consolidation and Others

Allahabad High Court · (1980) AWC 543 : (1981) RD 22

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 16A, 48, 5(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A

High Courts08 Jul 1980

Munnan alias Munnar and Others Vs State

Allahabad High Court · (1980) ACR 283

Criminal Procedure Code, 1973 (CrPC) — Section 329, 386Penal Code, 1860 (IPC) — Section 394

High Courts07 Jul 1980Allowed

Gokul Ram Vs The Board of Revenue and Others

Allahabad High Court · (1980) AWC 555

Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 132, 194, 195, 197

High Courts07 Jul 1980Disposed Off

Commissioner of Income Tax Vs Smt. Jagjit Kaur

Allahabad High Court · (1980) 126 ITR 540

Income Tax Act, 1961 — Section 143, 143(3), 144, 147, 2(40)

High Courts07 Jul 1980Dismissed

Commissioner of Income Tax Vs Mohinder Singh

Allahabad High Court · (1983) 139 ITR 160 : (1981) 5 TAXMAN 93

Income Tax Act, 1961 — Section 271(1)

High Courts07 Jul 1980Partly Allowed

Addl. Commissioner of Income Tax Vs Etawah District Exhibition and Cattle Fair Association

Allahabad High Court · (1981) 131 ITR 461

Income Tax Act, 1961 — Section 11, 11(1), 2(15)

High Courts07 Jul 1980Dismissed

Commissioner of Income Tax Vs Gupta Brothers

Allahabad High Court · (1980) 19 CTR 342 : (1981) 131 ITR 492

Contract Act, 1872 — Section 2, 25Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 4

High Courts07 Jul 1980Allowed

Natha Singh and Another Vs Heet Singh and Others

Allahabad High Court · AIR 1980 All 358

Limitation Act, 1963 — Article 58

High Courts07 Jul 1980Partly Allowed

Oriental Fire and General Insurance Co. Ltd. and Others Vs Satya Deo Dubey

Allahabad High Court · (1983) 53 CompCas 583

High Courts07 Jul 1980

Commissioner of Income Tax Vs Gauri Shankar Agrawal

Allahabad High Court · (1981) 131 ITR 27

Income Tax Act, 1961 — Section 2(1)

High Courts07 Jul 1980

Commissioner of Income Tax Vs Radhaswami Satsangh

Allahabad High Court · (1980) 19 CTR 345 : (1981) 132 ITR 647

Income Tax Act, 1961 — Section 11, 13, 60, 61, 62

High Courts07 Jul 1980

Shiv Narain Agarwal Vs Commissioner of Income Tax

Allahabad High Court · (1980) 19 CTR 314 : (1983) 139 ITR 999

Income Tax Act, 1961 — Section 64(1)Partnership Act, 1932 — Section 15, 4

High Courts07 Jul 1980

Addl. Commissioner of Income Tax Vs Glass Miniature Bulb Industries

Allahabad High Court · (1980) 19 CTR 354 : (1981) 130 ITR 41

Income Tax Act, 1961 — Section 256(1), 256(2), 28, 36(2), 37(1)

High Courts07 Jul 1980Dismissed

Agra Metal Perforators Vs Commissioner, Sales Tax

Allahabad High Court · (1981) 48 STC 378

Central Sales Tax Act, 1956 — Section 14Central Sales Tax Act, 1956 — Section 14Central Sales Tax Act, 1956 — Section 14

High Courts07 Jul 1980

Dhampur Sugar Mills Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1980) 126 ITR 648

Income Tax Act, 1961 — Section 34(1)Income Tax Rules, 1962 — Rule 5

High Courts04 Jul 1980Partly Allowed

Farooq Vs State

Allahabad High Court · (1980) ACR 312

Criminal Procedure Code, 1973 (CrPC) — Section 311, 354(3)Evidence Act, 1872 — Section 145, 155, 157, 80Penal Code, 1860 (IPC) — Section 120B, 302, 307, 320, 324

High Courts04 Jul 1980Dismissed

Paras Ram Vs Sukhdeo Prasad and Another

Allahabad High Court · (1980) AWC 661

Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3

High Courts04 Jul 1980Dismissed

The State of U.P. and Another Vs Singhal and Co.

Allahabad High Court · AIR 1981 All 362

Arbitration Act, 1940 — Section 37(5)Limitation Act, 1963 — Section 14

High Courts04 Jul 1980Dismissed

Devendra Kumar Vs Third Addl.District Judge, Meerut and others

Allahabad High Court · (1980) 07 AHC CK 0039

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(a)(2)