High Courts25 Apr 1980Allowed
Singhal Engineering Co. Vs State of U.P. and Others
Allahabad High Court · AIR 1980 All 365
Arbitration Act, 1940 — Section 11, 12(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,589 of 5,024
High Courts25 Apr 1980Allowed
Raj Bahadur Singh Vs Mahadeo Prasad Halwai
Allahabad High Court · AIR 1981 All 58
Stamp Act, 1899 — Article 49, 2(22), 2(5), 36
High Courts25 Apr 1980
Bachchu Lal (In Jail)
Allahabad High Court · (1981) CriLJ 71
Central Excises and Salt Act, 1944 — Section 33, 9Constitution of India, 1950 — Article 20Customs Act, 1962 — Section 111, 112, 127, 135
High Courts25 Apr 1980
D.P. Titus Vs L.W. Lyall
Allahabad High Court · (1981) CriLJ 68
Penal Code, 1860 (IPC) — Section 295, 441, 448
High Courts24 Apr 1980Allowed
Bedi Vs State of U.P.
Allahabad High Court · (1980) ACR 309
Penal Code, 1860 (IPC) — Section 307, 326, 34
High Courts24 Apr 1980Allowed
Hansraj Vs Board of Revenue
Allahabad High Court · (1980) AWC 456 : (1980) RD 307 : (1980) RD 241
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A, 209, 229B
High Courts24 Apr 1980Dismissed
Abdul Jabbar and Others Vs 2nd Additional District Judge, Orai and Others
Allahabad High Court · AIR 1980 All 369
Evidence Act, 1872 — Section 85Notaries Act, 1952 — Section 2, 3Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Apr 1980Dismissed
Salamatullah Vs The Prescribed Authority and Another
Allahabad High Court · (1980) AWC 318
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 21(2), 22, 43(2)
High Courts23 Apr 1980
State Vs B M. Thaper and Another
Allahabad High Court · (1980) ACR 266
Criminal Procedure Code, 1973 (CrPC) — Section 192, 378Factories Act, 1948 — Section 106, 8(4), 92
High Courts23 Apr 1980
Mahavir Singh and Others Vs State and Another
Allahabad High Court · (1980) ACR 264
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(2), 137, 137(2), 138
High Courts23 Apr 1980Allowed
State Vs B.M. Thaper and Another
Allahabad High Court · (1980) AWC 417
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 378, 4(1)Uttar Pradesh Factories Act, 1948 — Section 106, 8(4), 92
High Courts22 Apr 1980Partly Allowed
State of U.P. Vs Ram Dhani Pandey
Allahabad High Court · (1980) AWC 432
Penal Code, 1860 (IPC) — Section 415, 420, 466, 471
High Courts22 Apr 1980Allowed
Ram Dular Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (1980) AWC 734 : (1981) RD 26
High Courts22 Apr 1980Allowed
Karam Chand and Another Vs State of U.P.
Allahabad High Court · (1980) AWC 505
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 2, 209, 225, 226, 227Penal Code, 1860 (IPC) — Section 207, 304, 34
High Courts21 Apr 1980Allowed
Smt. Gita Devi Vs Smt. Munder Devi
Allahabad High Court · AIR 1980 All 372
Succession Act, 1925 — Section 105, 107, 109
High Courts21 Apr 1980
Ram Dular Vs State of U.P. and Others
Allahabad High Court · (1980) ACR 230
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139, 140
High Courts18 Apr 1980Dismissed
Ku. Aamina Saadat Ali Vs Municipal Board, Bahraich
Allahabad High Court · AIR 1980 All 376
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 36
High Courts18 Apr 1980Allowed
Krishna Kant Tewari and Others Vs State of U.P.
Allahabad High Court · (1980) AWC 513
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1), 190(2), 204Railway Property (Unlawful Possession) Act, 1966 — Section 3, 4
High Courts17 Apr 1980Dismissed
Anil Singh Vs State
Allahabad High Court · (1980) ACR 232
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 323, 504
High Courts17 Apr 1980Allowed
Shikshak Bandhu Karyalaya Vs Commissioner of Sales Tax
Allahabad High Court · (1984) 56 STC 313