High Courts10 Apr 1980Dismissed
COMMISSIONER OF GIFT TAX Vs JAGANNATH PRASAD PANDEY.
Allahabad High Court · (1980) 18 CTR 267
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,591 of 5,024
High Courts10 Apr 1980Disposed Of
M.P. Rais Vs Controller of Estate Duty
Allahabad High Court · (1980) 18 CTR 287 : (1980) 125 ITR 638
High Courts10 Apr 1980Dismissed
Sunder Lal and others Vs Bitola Kunwar
Allahabad High Court · (1980) 04 AHC CK 0042
Limitation Act, 1908 — Article 141
High Courts10 Apr 1980Allowed
Union of India (UOI) and Another Vs R.R. Ansari and Another
Allahabad High Court · (1980) AWC 296
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(2)
High Courts09 Apr 1980Allowed
Smt. Aziz Fatima Vs Munshi Khan
Allahabad High Court · AIR 1980 All 277
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Apr 1980Allowed
Mangali Vs The Board of Revenue and Others
Allahabad High Court · (1980) AWC 353 : (1980) RD 255
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161, 163, 176, 178, 178(1)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 159(B)
High Courts08 Apr 1980Dismissed
Janak Prasad Misra Vs III Addl. District Judge and Others
Allahabad High Court · (1980) AWC 361
Banking Companies Act, 1949 — Section 450Constitution of India, 1950 — Article 14, 19, 226Limitation Act, 1963 — Article 182(7)
High Courts08 Apr 1980Allowed
Lakshmi Prasad Gupta and Others Vs Ist Additional District Judge and Others
Allahabad High Court · (1980) AWC 365
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 7B
High Courts08 Apr 1980
M.L. John and Anr, N.K. Patni and Munni Lal Mehra Vs Income Tax Officer and Others
Allahabad High Court · (1980) 18 CTR 276 : (1983) 139 ITR 972
Income Tax Act, 1922 — Section 34, 34(3), 41
High Courts08 Apr 1980
Kharag Singh and Others Vs State
Allahabad High Court · (1980) ACR 222
Criminal Procedure Code, 1973 (CrPC) — Section 164, 87, 88Penal Code, 1860 (IPC) — Section 361, 362, 366, 368
High Courts07 Apr 1980Partly Allowed
Pukhan Vs State
Allahabad High Court · (1980) ACR 272
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts07 Apr 1980Dismissed
Ram Asrey Ram and Others Vs The 3rd Addl. District Judge and Others
Allahabad High Court · (1980) AWC 423
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(3), 16, 18, 21
High Courts07 Apr 1980Dismissed
Jagdamba Prasad Singh Vs Prahlad Singh
Allahabad High Court · (1981) AWC 328
High Courts04 Apr 1980Allowed
Pitam Vs State
Allahabad High Court · (1980) ACR 211
Criminal Procedure Code, 1973 (CrPC) — Section 353, 354, 362, 396, 465Penal Code, 1860 (IPC) — Section 394
High Courts04 Apr 1980Allowed
Smt. Pancharanti Vs Swami Nath and Others
Allahabad High Court · (1980) ACR 262
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts04 Apr 1980Dismissed
Income Tax Officer Vs Sita Ram and Others
Allahabad High Court · (1980) 18 CTR 266 : (1983) 144 ITR 503
Income Tax Act, 1961 — Section 277, 278
High Courts04 Apr 1980Dismissed
Rajendra Pratap and another Vs Deputy Director of Consolidation, and Others
Allahabad High Court · (1980) 04 AHC CK 0045
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5, 9A(3)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 240G
High Courts03 Apr 1980Dismissed
State of U.P. and Another Vs Union of India (UOI) and Others
Allahabad High Court · (1985) 20 ELT 6
Central Excises and Salt Act, 1944 — Section 3(1), 4Constitution of India, 1950 — Article 226Central Excises and Salt Act, 1944 — Section 3(1), 4
High Courts02 Apr 1980Dismissed
Amar Singh Vs State of U.P. and Others
Allahabad High Court · (1980) ACR 218
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137(2), 138, 139Uttar Pradesh Land Revenue Act, 1901 — Section 57
High Courts02 Apr 1980Dismissed
Amar Singh Vs State of U.P.
Allahabad High Court · (1980) CriLJ 1350
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139