COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,592 of 5,024

High Courts02 Apr 1980Dismissed

Abhinandan Kumar Jain Vs 4th Addl. District Judge and Another

Allahabad High Court · AIR 1980 All 347

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(1), 20(2), 21

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High Courts01 Apr 1980Allowed

R.K. Gupta and Others Vs State and Others

Allahabad High Court · (1980) ACR 250

Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(1), 482Penal Code, 1860 (IPC) — Section 120, 120B, 420

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High Courts01 Apr 1980Allowed

Abdul Rahman Khan Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1980) 04 AHC CK 0049

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172(2), 18

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High Courts01 Apr 1980Dismissed

Saran Pal Vs Kela Devi and others

Allahabad High Court · (1980) 04 AHC CK 0044

Hindu Succession Act, 1956 — Section 14, 4(2)Registration Act, 1908 — Section 17, 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 153, 171, 171(b), 172

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High Courts01 Apr 1980Dismissed

Ram Prasad Singh and Others Vs State of U.P. and Others

Allahabad High Court · AIR 1980 All 250 : (1980) AWC 274

Uttar Pradesh Rural Development (Requisitioning of Land) Act, 1948 — Section 2(2), 3

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High Courts01 Apr 1980

Prakash Narain Srivastava Vs Surendra Mohan and Others

Allahabad High Court · (1981) ACR 9

Constitution of India, 1950 — Article 134, 215Contempt of Courts Act, 1971 — Section 11, 12, 20

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High Courts31 Mar 1980Allowed

Tejpal Singh Vs State

Allahabad High Court · (1980) ACR 252

Criminal Law (Amendment) Act, 1952 — Section 3, 9Criminal Procedure Code, 1973 (CrPC) — Section 225, 537Evidence Act, 1872 — Section 24

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High Courts31 Mar 1980Allowed

Sheo Kishan Dass Vs The Prescribed Authority and Others

Allahabad High Court · (1980) AWC 304

Civil Procedure Code, 1908 (CPC) — Section 144, 145, 151Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 108

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High Courts31 Mar 1980Allowed

Maharaj Kumari Vimla Devi Vs Rent Control and Eviction Officer and Others

Allahabad High Court · (1980) AWC 313

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1), 14, 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(9)

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High Courts28 Mar 1980Dismissed

Prem Singh Vs State of U.P. and Others

Allahabad High Court · AIR 1980 All 330

Motor Vehicles Act, 1939 — Section 68C, 68D, 68D(1), 68D(2), 68D(3)

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High Courts28 Mar 1980Disposed Of

Deep Chand Shyam Sunder Vs Commissioner of Income Tax

Allahabad High Court · (1980) 17 CTR 75 : (1980) 125 ITR 724 : (1980) 4 TAXMAN 424

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High Courts28 Mar 1980

Daya Ram Vs State of U.P.

Allahabad High Court · (1980) ACR 239

Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 302

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High Courts27 Mar 1980Allowed

Balwant Vs State of U.P. and Another

Allahabad High Court · (1980) AWC 254

Constitution of India, 1950 — Article 278Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1976 — Section 31(3)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)

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High Courts27 Mar 1980Dismissed

Ram Charan Kasera Vs Commissioner of Sales Tax

Allahabad High Court · (1980) 46 STC 228

Uttar Pradesh Sales Tax Act, 1948 — Section 4Uttar Pradesh Sales Tax Act, 1948 — Section 4Uttar Pradesh Sales Tax Act, 1948 — Section 4

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High Courts27 Mar 1980Dismissed

U.P. State Electricity Board Vs Vijai Pictures

Allahabad High Court · AIR 1981 All 34

Arbitration Act, 1940 — Section 30

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High Courts27 Mar 1980

Rameshwar Prasad Vs Commissioner of Wealth-tax

Allahabad High Court · (1980) 17 CTR 71 : (1980) 124 ITR 77

Wealth Tax Act, 1957 — Section 14, 15, 16, 17, 18

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High Courts27 Mar 1980

Motor Sales Service Station Vs Presiding Officer, Labour Court and Others

Allahabad High Court · (1980) 03 AHC CK 0014

Uttar Pradesh Industrial Disputes Act, 1947 — Section 6BUttar Pradesh Industrial Disputes Act, 1947 — Section 6BUttar Pradesh Industrial Disputes Act, 1947 — Section 6B

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High Courts26 Mar 1980Disposed Of