High Courts10 Mar 1980Dismissed
Vasudeo Singh Vs State and Others
Allahabad High Court · (1980) AWC 479 : (1980) RD 225
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,594 of 5,024
High Courts07 Mar 1980Disposed Off
Commissioner of Income Tax Vs Kailashpat Jutha Lal
Allahabad High Court · (1980) 17 CTR 261 : (1980) 125 ITR 11 : (1980) 4 TAXMAN 95
Income Tax Act, 1961 — Section 155, 158, 182, 183
High Courts07 Mar 1980Allowed
Rani Rajendra Kumari Ba Vs Income Tax Officer, B-Ward
Allahabad High Court · (1980) 18 CTR 261 : (1981) 130 ITR 708
Income Tax Act, 1961 — Section 148, 150, 153, 250, 254
High Courts07 Mar 1980Dismissed
Hind Lamps Ltd, Shikohabad, U.P. Vs State of Uttar Pradesh and others
Allahabad High Court · (1980) 03 AHC CK 0027
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 3(1)(d), 4
High Courts07 Mar 1980Allowed
Anant Singh Vs The Commissioner, Allahabad Division and Others
Allahabad High Court · (1980) AWC 286
United Provinces Municipalities Act, 1916 — Section 119(1) , 128United Provinces Town Areas Act, 1914 — Section 14Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 121
High Courts06 Mar 1980
Subhash Chandra Sarvesh Kumar Vs Commissioner of Income Tax and Another
Allahabad High Court · (1981) 132 ITR 619 : (1980) 4 TAXMAN 106
Income Tax Act, 1961 — Section 80HH, 80J
High Courts06 Mar 1980Dismissed
Sulhar Vs Yashpal
Allahabad High Court · (1980) ACJ 400
Workmens Compensation Act, 1923 — Section 2(1), 30
High Courts06 Mar 1980Dismissed
Commissioner, Sales Tax Vs Saharanpur Chemical Industries
Allahabad High Court · (1980) 03 AHC CK 0010
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts05 Mar 1980Dismissed
Shia Central Board of Waqf Vs State of U.P. and Others
Allahabad High Court · (1980) AWC 695
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6(1)Uttar Pradesh Muslim Waqfs Act, 1960 — Section 66(1)
High Courts05 Mar 1980Dismissed
Manohar Lal Vs Valerior (Cawnpore) Pvt. Ltd. and Another
Allahabad High Court · AIR 1980 All 327
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)
High Courts05 Mar 1980
Commissioner of Wealth Tax Vs Smt. Preetilata Devi
Allahabad High Court · (1980) 17 CTR 69 : (1980) 123 ITR 382 : (1980) 3 TAXMAN 586
Land Acquisition Act, 1894 — Section 11Wealth Tax Act, 1957 — Section 7
High Courts29 Feb 1980Dismissed
Baldeo Prasad Vs III Additional District and Sessions Judge and Others
Allahabad High Court · (1980) AWC 295
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts29 Feb 1980Dismissed
Jog Raj Vs Mohd.Yunus Khan
Allahabad High Court · (1980) 02 AHC CK 0052
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 112, 3Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2(c), 3
High Courts29 Feb 1980Dismissed
Commissioner, Sales Tax Vs Jullundur Motor Agency
Allahabad High Court · (1982) 50 STC 284
Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)(i)Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)(i)Uttar Pradesh Sales Tax Act, 1948 — Section 15A(1)(i)
High Courts29 Feb 1980
Har Prasad and Another Vs State
Allahabad High Court · (1980) ACR 202
Penal Code, 1860 (IPC) — Section 302, 307, 34, 394, 397
High Courts28 Feb 1980Dismissed
Virendra Mohan and Others Vs Additional District Judge and Another
Allahabad High Court · (1980) AWC 383
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
High Courts28 Feb 1980Partly Allowed
Shiv Raj Singh and Others Vs State of U.P.
Allahabad High Court · (1980) ACR 169
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts28 Feb 1980Dismissed
Waqf Alal Nafs Alal Aulad Vs Nawab Sher and Another
Allahabad High Court · (1980) AWC 237
United Provinces Muslim Wakf Act, 1936 — Section 10, 11, 12, 19, 29(2)
High Courts28 Feb 1980Dismissed
Rajpal Vs Smt. Dharamavati
Allahabad High Court · AIR 1980 All 350
Hindu Marriage Act, 1955 — Section 24, 28
High Courts28 Feb 1980Dismissed
National Insurance Co. Ltd. Vs Narendra Kumar and Others
Allahabad High Court · AIR 1980 All 397 : (1983) 53 CompCas 669
Evidence Act, 1872 — Section 106Motor Vehicles Act, 1939 — Section 95(2)