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Allahabad High Court judgments

1,00,469 judgments · page 3,596 of 5,024

High Courts20 Feb 1980

A. P. SHARMA and Another Vs STATE.

Allahabad High Court · (1980) 17 CTR 59

Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 341, 342, 401Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 109, 193, 194, 195, 196
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High Courts19 Feb 1980Allowed

Ambika Vs State

Allahabad High Court · (1980) AWC 270

Criminal Procedure Code, 1973 (CrPC) — Section 311, 312, 313, 397, 397(1)Penal Code, 1860 (IPC) — Section 307, 34
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High Courts18 Feb 1980

Kalwa Vs State of U.P.

Allahabad High Court · (1980) ACR 155

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2E), 14A, 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 7(3), 9A
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High Courts18 Feb 1980Allowed

Commissioner, Sales Tax Vs Chand Stores

Allahabad High Court · (1981) 48 STC 417

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
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High Courts15 Feb 1980Dismissed

Rahat Ali Vs Daya Shankar and Another

Allahabad High Court · AIR 1980 All 300

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1), Order 15 Rule 5(2)Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
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High Courts13 Feb 1980Allowed

Ramdeo Vs D.D.C. and Others

Allahabad High Court · (1980) AWC 593 : (1980) RD 324 : (1980) RD 1

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
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High Courts13 Feb 1980Dismissed

Shiv Dutt Singh Vs Ram Dass

Allahabad High Court · AIR 1980 All 280

Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
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