High Courts06 Feb 1980Allowed
Baij Nath Prasad Vs Union of India (UOI)
Allahabad High Court · (1980) AWC 226
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 80
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,598 of 5,024
High Courts05 Feb 1980Dismissed
Ram Bahadur Vs State
Allahabad High Court · (1980) ACR 175
Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 10(4), 10(5)
High Courts05 Feb 1980Dismissed
Smt. Bhuri Vs Balwant Singh and Others
Allahabad High Court · (1980) AWC 258 : (1980) RD 160
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(4C), 5, 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A, 3(8)
High Courts05 Feb 1980Allowed
Chaman Lal Vs State of U.P.
Allahabad High Court · AIR 1980 All 308
Arbitration Act, 1940 — Section 37(1), 37(5)Limitation Act, 1963 — Section 14
High Courts05 Feb 1980
Ram Adhar and Another Vs State and Another
Allahabad High Court · (1980) ACR 153
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(1), 202(2)Penal Code, 1860 (IPC) — Section 302, 395
High Courts05 Feb 1980
Addl. Commissioner of Income Tax Vs Prem Kumar Rastogi
Allahabad High Court · (1980) 124 ITR 381
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 15Income Tax Act, 1961 — Section 249(2) , 282
High Courts05 Feb 1980Allowed
Shailendra Kumar Gupta and Others Vs State of U.P.
Allahabad High Court · (1980) AWC 160
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10, 7
High Courts05 Feb 1980Dismissed
Sanjay Gandhi Vs V.D. Keshari
Allahabad High Court · (1980) AWC 704
Contempt of Courts Act, 1971 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 240
High Courts04 Feb 1980Allowed
S.B. Singh Vs Union of India (UOI) and Another
Allahabad High Court · (1980) AWC 658
Arbitration Act, 1940 — Section 14, 16Stamp Act, 1899 — Article 12, 33, 33(1), 35, 36
High Courts04 Feb 1980Dismissed
Gangadhar Ramchand Oil Mills Vs Sales Tax Officer and Another
Allahabad High Court · (1981) 48 STC 356
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts04 Feb 1980
Commissioner of Income Tax Vs Oriental Motor Car Co. (P.) Ltd.
Allahabad High Court · (1980) 16 CTR 140 : (1980) 124 ITR 74 : (1980) 3 TAXMAN 567
High Courts04 Feb 1980Allowed
Mahendra Jung Rana Vs Pan Singh Negi
Allahabad High Court · (1980) AWC 159
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B
High Courts30 Jan 1980Allowed
Smt. Batashi and Others Vs Shyam Behari and Others
Allahabad High Court · AIR 1980 All 166
High Courts30 Jan 1980Allowed
Rajendra Kumar Garg Vs Fourth addl.District Judge, Bulandshahar and others
Allahabad High Court · (1980) 01 AHC CK 0049
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21, 21(1A)
High Courts30 Jan 1980Dismissed
Prag Ice and Oil Mills, Firm, Aligarh Vs Union of India (UOI)
Allahabad High Court · AIR 1980 All 168
High Courts30 Jan 1980Dismissed
Nonidhi Ram Anand Vs Addl. District and Sessions Judge and Others
Allahabad High Court · (1980) AWC 141
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 24, 31, 34
High Courts30 Jan 1980
Chohal Singh Vs State
Allahabad High Court · (1980) ACR 378
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts29 Jan 1980Allowed
Dharampal and Co., Agra Vs Firm Kila Gatla Ram Chandra Rao and Co., Vizianagram
Allahabad High Court · AIR 1980 All 316
Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 41, 44, 56
High Courts29 Jan 1980
Rajeev Kumar Gupta Vs Commissioner of Income Tax
Allahabad High Court · (1980) 123 ITR 907 : (1980) 4 TAXMAN 345
Income Tax Act, 1961 — Section 154, 271(1), 274
High Courts29 Jan 1980
Seth Puran Chand (HUF) Vs Income Tax Appellate Tribunal and Others
Allahabad High Court · (1981) 127 ITR 773