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Allahabad High Court judgments

1,00,469 judgments · page 3,600 of 5,024

High Courts21 Jan 1980Allowed

Khubi Singh Yadav and Others Vs District Judge and Others

Allahabad High Court · (1980) 01 AHC CK 0057

Constitution of India, 1950 — Article 226, 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 12(3A), 12(4)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 26
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High Courts18 Jan 1980Disposed Of

Bansilal Sahu Vs The Prescribed Authority and Another

Allahabad High Court · AIR 1980 All 194

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 21(2), 43(2)
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High Courts18 Jan 1980Dismissed

Raja Ram Vs Daulat Ram

Allahabad High Court · AIR 1980 All 161

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
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High Courts18 Jan 1980Allowed

Mithu Lal Vs Smt. Chunni Kunwar

Allahabad High Court · AIR 1980 All 204 : (1980) AWC 217

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 5(1)Provincial Small Cause Courts Act, 1887 — Section 17
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High Courts14 Jan 1980Dismissed

Kundan Lal Vs Surendra Nath and Others

Allahabad High Court · AIR 1980 All 205

Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 3, Order 33 Rule 5
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