High Courts28 May 1982Disposed Of

Achchey Lal and Others Vs State of U.P.

Allahabad High Court · (1982) 6 ACR 515

Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 106, 161, 164, 173, 173(7)Penal Code, 1860 (IPC) — Section 147, 149, 304, 307, 308
High Courts27 May 1982Dismissed

Ram Swarup Vs The Board of Revenue and Others

Allahabad High Court · (1982) AWC 505 : (1983) RD 97

Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 195, 197, 198, 198(2)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 173