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Allahabad High Court judgments

1,00,478 judgments · page 3,525 of 5,024

High Courts20 May 1982Allowed

Jokhan Vs The District Judge and Others

Allahabad High Court · (1982) AWC 549

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17
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High Courts17 May 1982Allowed

Prabhat Vs Santosh Kumari and Others

Allahabad High Court · AIR 1983 All 40 : (1982) AWC 469

Army Act, 1950 — Section 60(1)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 33 Rule 1, Order 33 Rule 10, Order 33 Rule 5, Order 33 Rule 7
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High Courts17 May 1982Dismissed

Ganeshi Lal Vs District Judge and Others

Allahabad High Court · (1982) AWC 551

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
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High Courts14 May 1982Dismissed

Kalpu and Another Vs Sanaurar Khan and Another

Allahabad High Court · AIR 1982 All 307

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 26A
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