COURT ARCHIVE

Allahabad High Court judgments

1,00,478 judgments · page 3,527 of 5,024

High Courts11 May 1982Dismissed

Kuldip Narain Lal Vs Mahendra Pal Jain, District Magistrate and Another

Allahabad High Court · (1982) AWC 671

Constitution of India, 1950 — Article 227Contempt of Courts Act, 1971 — Section 10, 4, 5, 5A, 5BUttar Pradesh Public Services (Tribunal) Act, 1976 — Section 5(7)

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High Courts11 May 1982

Commissioner of Income Tax Vs G.S. Rice Mills

Allahabad High Court · (1982) 30 CTR 276 : (1982) 136 ITR 761

Income Tax Act, 1961 — Section 80J

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High Courts10 May 1982

Commissioner of Wealth-tax Vs Ajaipat Singhania

Allahabad High Court · (1982) 30 CTR 277 : (1982) 137 ITR 88 : (1982) 11 TAXMAN 80

Wealth Tax Act, 1957 — Section 24(5), 24(6)Wealth Tax Rules, 1957 — Rule 1D

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High Courts07 May 1982

Brij Rattan Lal Bhoop Kishore Vs Commissioner of Income Tax

Allahabad High Court · (1982) 31 CTR 199 : (1982) 136 ITR 722

Income Tax Act, 1961 — Section 185(2), 185(3)

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High Courts07 May 1982

Kanchan and Others Vs State of U.P.

Allahabad High Court · (1982) CriLJ 1633

Penal Code, 1860 (IPC) — Section 103, 141, 147, 148, 149

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High Courts07 May 1982Allowed

Rang Lal and Another Vs Prescribed Authority and Another

Allahabad High Court · (1982) AWC 456

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34

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High Courts06 May 1982Allowed

Smt. Kanti Khare Vs Kali Prasad Asthana, IIIrd Additional District Judge at present Ist Addl. District Judge and Another

Allahabad High Court · (1982) AWC 638

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(3), 14, 16, 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 27, 8, 8(2), 8(3)

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High Courts06 May 1982Dismissed

Smt. Gayatri Devi Vs The District Judge and Others

Allahabad High Court · (1982) AWC 603

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22(2), 34Income Tax Act, 1961 — Section 139(2), 147

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High Courts06 May 1982

Baij Nath Singh Vs Ram Narain Singh and Others

Allahabad High Court · (1982) 6 ACR 336

Criminal Procedure Code, 1973 (CrPC) — Section 313, 407

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High Courts06 May 1982

Smt. Kanti Khare Vs Kali Prasad Asthana and Others

Allahabad High Court · (1982) AWC 638

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High Courts06 May 1982Dismissed

Goyal Commercial Vs State of U.P. and Others

Allahabad High Court · (1983) 52 STC 184

Constitution of India, 1950 — Article 19, 301

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High Courts06 May 1982Dismissed

Hira Lal and Others Vs Collector Banda and Others

Allahabad High Court · (1982) AWC 557

Uttar Pradesh Municipalities (Amendment) Act, 1961 — Section 128, 128(1), 131, 132, 132(1)Uttar Pradesh Water Supply and Sewerage Act, 1975 — Section 30, 33, 33(1), 64

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High Courts05 May 1982Dismissed