High Courts27 Apr 1982
Smt. Sushila Devi Vs Rajendra Singh and Another
Allahabad High Court · (1982) 6 ACR 385
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,529 of 5,024
High Courts26 Apr 1982Allowed
Rashtra Deep Laboratory Vs Commissioner of Sales Tax
Allahabad High Court · (1983) 53 STC 419
Drugs and Cosmetics Act, 1940 — Section 16
High Courts26 Apr 1982Disposed Of
Smt. Prem Lata Agarwal Vs Commissioner of Wealth-tax
Allahabad High Court · (1982) 29 CTR 258 : (1983) 142 ITR 586 : (1982) 10 TAXMAN 222
Wealth Tax Act, 1957 — Section 2, 3, 4(1)
High Courts26 Apr 1982Partly Allowed
Dr. D.W. Thomas and Another Vs Mrs. Dr. L.K. David
Allahabad High Court · (1982) 6 ACR 388
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 147, 380, 395, 448, 455
High Courts26 Apr 1982
Commissioner of Sales Tax Vs Rajhans Soda Water Factory
Allahabad High Court · (1984) 55 STC 128
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts26 Apr 1982Dismissed
Noorullah Ghazanfarullah, Allahabad Vs Municipal Board of Aligarh and Others
Allahabad High Court · AIR 1982 All 469
Constitution of India, 1950 — Article 19(1), 31Uttar Pradesh Municipalities Act, 1916 — Section 224C
High Courts26 Apr 1982
Rampur Distillery and Chemical Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1982) 30 CTR 285 : (1983) 140 ITR 725 : (1982) 11 TAXMAN 8
Income Tax Act, 1961 — Section 280C, 80I, 80J, 80K
High Courts23 Apr 1982Dismissed
Prithvi Nath Kapoor Vs The State of U.P. and Others
Allahabad High Court · AIR 1982 All 349
Land Acquisition Act, 1894 — Section 4, 6Uttar Pradesh Urban Planning and Development Act, 1973 — Section 59, 59(6)
High Courts23 Apr 1982Dismissed
Union of India (UOI) Vs Bhagwati Prasad and Others
Allahabad High Court · AIR 1982 All 310 : (1984) 56 CompCas 396
Motor Vehicles Act, 1939 — Section 110, 110(1), 110B
High Courts22 Apr 1982
ADDL. COMMISSIONER OF INCOME TAX Vs LALTA PRASAD BISHAMBHAR SARAN.
Allahabad High Court · (1982) 29 CTR 265 : (1982) 10 TAXMAN 205
Income Tax Act, 1961 — Section 184
High Courts22 Apr 1982Allowed
Kali Sahai Gupta Vs Director of Agriculture and Others
Allahabad High Court · (1982) AWC 584
Uttar Pradesh Public Services (Tribunal) Act, 1976 — Section 3(1), 3(2), 3(3), 3(4), 4Uttar Pradesh Public Services (Tribunal) Rules, 1975 — Rule 5
High Courts21 Apr 1982Allowed
Jai Singh Vs Garhwal Motor Owners and Others
Allahabad High Court · AIR 1982 All 480
Motor Vehicles Act, 1939 — Section 102, 110B, 95Succession Act, 1925 — Section 306
High Courts21 Apr 1982
Additional Commissioner of Income Tax Vs Mangalsen Mohanlal
Allahabad High Court · (1982) 31 CTR 218 : (1982) 136 ITR 905 : (1982) 10 TAXMAN 313
Income Tax Act, 1961 — Section 271(1)
High Courts20 Apr 1982Dismissed
Budhlal and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1982) AWC 447 : (1982) RD 324
Criminal Procedure Code, 1973 (CrPC) — Section 145Uttar Pradesh Panchayat Raj Act, 1947 — Section 82Uttar Pradesh Tenancy Act, 1939 — Section 33
High Courts20 Apr 1982Allowed
Commissioner of Income Tax Vs Commercial Finance Corporation
Allahabad High Court · (1982) 30 CTR 294 : (1982) 138 ITR 281
Income Tax Act, 1961 — Section 185(2)
High Courts20 Apr 1982Partly Allowed
Om Prakash and Another Vs Smt. Rukmini Devi and Others
Allahabad High Court · AIR 1982 All 389
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 104Motor Vehicles Act, 1939 — Section 110B, 110D, 95(2), 96
High Courts20 Apr 1982Allowed
Secured Investment Company and Others Vs Registrar of Firms, Societies and Chits
Allahabad High Court · AIR 1984 All 28
Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 2, 3
High Courts20 Apr 1982
Commissioner of Wealth-tax Vs Dina Nath
Allahabad High Court · (1982) 136 ITR 499
Wealth Tax Act, 1957 — Section 2
High Courts20 Apr 1982
Jagardeo Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 289
Uttar Pradesh Motor Gadi (Yatri Kar) Adhiniyam, 1962 — Section 13, 13(2), 15(2), 15(3), 22
High Courts20 Apr 1982
Commissioner of Income Tax Vs M. Habibullah
Allahabad High Court · (1982) 29 CTR 281 : (1982) 136 ITR 716 : (1982) 10 TAXMAN 216
Income Tax Act, 1961 — Section 271(1)