High Courts09 Apr 1982Dismissed
U.P. State Electricity Board and Others Vs Dal Chandra Sharma and Another
Allahabad High Court · (1982) AWC 587
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,531 of 5,024
High Courts09 Apr 1982Dismissed
Bhagwan Das Arora Vs 1st Additional District Judge and Others
Allahabad High Court · (1982) 04 AHC CK 0093
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Court Fees Act, 1870 — Article 15, 6
High Courts09 Apr 1982Allowed
Union of India (UOI) Vs J.M. (E.R.) and Another
Allahabad High Court · (1982) AWC 531
Criminal Procedure Code, 1973 (CrPC) — Section 102, 41, 457, 81, 82Income Tax Act, 1921 — Section 132, 132(1), 132(5), 132(A)(C), 132A(2)Income Tax Rules, 1962 — Rule 112D
High Courts09 Apr 1982Disposed Of
Commissioner of Wealth-tax Vs Umrao Lal
Allahabad High Court · (1982) 30 CTR 269 : (1982) 136 ITR 49 : (1982) 11 TAXMAN 41
Income Tax Act, 1961 — Section 129Wealth Tax Act, 1957 — Section 18(1), 18(2), 39
High Courts09 Apr 1982Dismissed
Jangali Tewari (since deceased) Vs Babban Tewari and Another
Allahabad High Court · AIR 1982 All 316
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 53
High Courts09 Apr 1982
UNION OF INDIA Vs JUDICIAL MAGISTRATE (EASTERN RAILWAY), MUGHALSARAI, AND ANOTHER.
Allahabad High Court · (1983) 33 CTR 45 : (1983) 140 ITR 553
Criminal Procedure Code, 1973 (CrPC) — Section 102, 41, 457Income Tax Act, 1961 — Section 132, 132A, 81, 82Penal Code, 1860 (IPC) — Section 411
High Courts09 Apr 1982
Commissioner of Income Tax Vs Novelty Trading Corporation and Others
Allahabad High Court · (1984) 150 ITR 453 : (1983) 13 TAXMAN 312
Income Tax Act, 1961 — Section 256(1), 256(2)Income Tax Act, 1961 — Section 256(1), 256(2)Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts08 Apr 1982Allowed
Baij Nath Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 267
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts08 Apr 1982Dismissed
Sheo Singh Vs Ranjit Singh and Others
Allahabad High Court · (1982) 04 AHC CK 0089
Civil Procedure Code, 1908 (CPC) — Section 10Penal Code, 1860 (IPC) — Section 147, 149, 323, 447
High Courts08 Apr 1982Allowed
Devendra alias Nikku Vs District Magistrate and Others
Allahabad High Court · (1982) AWC 308
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(2), 3(3)
High Courts08 Apr 1982Allowed
Kripal Singh and Another Vs Mst. Kaila and Others
Allahabad High Court · (1982) ACJ 458 : (1982) AWC 429
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6(1)Motor Vehicles Act, 1939 — Section 110, 110A, 110B, 110C, 110DUttar Pradesh Motor Accidents Claims Tribunal Rules, 1967 — Rule 11, 12, 21
High Courts08 Apr 1982Allowed
Raja Ram and Others Vs The Dy. Director of Consolidation and Others
Allahabad High Court · (1982) AWC 437 : (1983) RD 15 : (1982) RD 387
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 52, 52(1), 52(2)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 109, 109
High Courts08 Apr 1982
Commissioner of Sales Tax Vs Chhajuram Ram Kumar and Co.
Allahabad High Court · (1983) 53 STC 259
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts08 Apr 1982Dismissed
Liberty Footwear Co. Vs Commissioner of Sales Tax
Allahabad High Court · (1983) 52 STC 273
Central Sales Tax Act, 1956 — Section 5
High Courts07 Apr 1982Dismissed
Ram Asrey Vs State of U.P.
Allahabad High Court · (1982) AWC 406
Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 9
High Courts07 Apr 1982Partly Allowed
Madan Mohan Verma Vs Mohan Lal
Allahabad High Court · (1983) ACJ 231 : (1983) 2 LLJ 322
Employees Compensation Act, 1923 — Section 2, 3, 30, 4, 4A
High Courts07 Apr 1982Disposed Of
Rai Satya Vrata Vs Commissioner of Wealth-tax and Commissioner of Income Tax
Allahabad High Court · (1982) 29 CTR 269 : (1983) 141 ITR 634 : (1982) 10 TAXMAN 316
High Courts07 Apr 1982
Ram Dayal Vs State of U.P. and Others
Allahabad High Court · (1982) CriLJ 2180
Criminal Procedure Code, 1973 (CrPC) — Section 433APenal Code, 1860 (IPC) — Section 116, 119, 120, 396, 57
High Courts07 Apr 1982Dismissed
Smt. Jagwanta Vs Smt. Nirmala and Others
Allahabad High Court · (1982) AWC 591
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 34 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 114
High Courts07 Apr 1982Dismissed
Shafiq Ahmad and Others Vs State of U.P.
Allahabad High Court · (1982) AWC 408
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)Penal Code, 1860 (IPC) — Section 143, 435, 436