High Courts27 May 1982Allowed
Abdul Majeed Vs Azampur Dahpa Sadhan Sahkari Samiti Ltd. and Others
Allahabad High Court · AIR 1983 All 123 : (1982) AWC 511
Provincial Insolvency Act, 1920 — Section 20, 21(2), 21(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,524 of 5,024
High Courts26 May 1982
Udai Bahadur Singh and Another Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1982) 05 AHC CK 0110
Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 45A(2), 5(1), 9A(1), 9A(2)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25A
High Courts26 May 1982Disposed Of
Bankey Bahadur Srivastava Vs District Judge and Others
Allahabad High Court · (1982) AWC 783
Urban Land (Ceiling and Regulation) Act, 1976 — Section 27, 27(1), 27(2), 27(23), 3
High Courts26 May 1982Dismissed
Ram Babu Vs II Addl. Civil Judge and Another
Allahabad High Court · (1982) AWC 608
Constitution of India, 1950 — Article 226Hindu Marriage (Amendment) Act, 1956 — Section 24
High Courts26 May 1982Dismissed
Dr. S.B. Bhargava Vs Commissioner of Income Tax
Allahabad High Court · (1982) 30 CTR 260 : (1982) 136 ITR 559 : (1982) 11 TAXMAN 28
Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 139(5), 271(1)
High Courts26 May 1982Allowed
Mumtaz and Others Vs State of U.P. and Another
Allahabad High Court · (1982) 6 ACR 377
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 172(2), 173(2), 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts26 May 1982Dismissed
Ram Sewak Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1982) AWC 575 : (1982) RD 35
Allahabad High Court Rules, 1952 — Rule 2, 6Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 58(2)
High Courts26 May 1982Disposed Of
Babu Ram Vs Basdeo and Others
Allahabad High Court · AIR 1982 All 414
Civil Procedure Code, 1908 (CPC) — Section 100, 96Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 115
High Courts26 May 1982Allowed
Ramesh Kumar Awasthi Vs The Collector, Saharanpur and Others
Allahabad High Court · AIR 1982 All 425
Motor Vehicles Act, 1939 — Section 110B
High Courts26 May 1982
Rajendra Singh Vs State of Uttar Pradesh and Another
Allahabad High Court · (1982) CriLJ 1987
National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 216A, 394, 506
High Courts26 May 1982
Mohd. Idris Khan and Another Vs Second Additional District Judge and Others
Allahabad High Court · (1982) 05 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 21 Rule 35, 47
High Courts25 May 1982Allowed
Sodhi Transport Company and Another Vs The State of U.P.
Allahabad High Court · (1983) 52 STC 440
Constitution of India, 1950 — Article 14, 19, 301
High Courts25 May 1982Dismissed
Bundu Vs Smt. Jawala Devi (deceased by L.Rs. )
Allahabad High Court · (1982) 05 AHC CK 0084
Provincial Insolvency Act, 1920 — Section 13(2), 13(3), 17, 6, 9Registration Act, 1908 — Section 17, 47, 49Transfer of Property Act, 1882 — Section 123
High Courts25 May 1982Allowed
Mohan Lal and Others Vs The State of U.P. and Others
Allahabad High Court · (1982) CriLJ 1998
Penal Code, 1860 (IPC) — Section 147, 149, 332, 395, 435
High Courts25 May 1982Allowed
Shervani Sugar Syndicate Ltd., Allahabad Vs Municipal Board, Ujhani
Allahabad High Court · AIR 1982 All 402
Uttar Pradesh Municipalities Act, 1916 — Section 128(1)
High Courts25 May 1982Allowed
Het Singh and Others Vs Anar Singh and Others
Allahabad High Court · AIR 1982 All 468 : (1985) RD 387
Easements Act, 1882 — Section 15, 17Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 7
High Courts24 May 1982Disposed Of
State of U.P. Vs Shiv Murat
Allahabad High Court · (1982) CriLJ 2003
Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 96
High Courts24 May 1982Dismissed
Geep Industrial Syndicate Limited Vs The Rent Control and Eviction Officer and Others
Allahabad High Court · (1982) AWC 461
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 12(4), 13
High Courts24 May 1982Allowed
Vindhya Basini Prasad and Others Vs State of U.P. and Another
Allahabad High Court · (1982) AWC 486 : (1982) CriLJ 2177
Criminal Procedure Code, 1973 (CrPC) — Section 195, 197, 482Penal Code, 1860 (IPC) — Section 120B, 420, 460, 465, 466
High Courts24 May 1982Allowed
Prabhu Narain Singh Vs Ram Niranjan (deceased by L.Rs.) and Others
Allahabad High Court · AIR 1983 All 223
Easements Act, 1882 — Section 15, 17, 4, 5, 6