High Courts15 Jul 1982Allowed
Sharbati Devi and another Vs Satendra Prakash Singhal and others
Allahabad High Court · (1982) 07 AHC CK 0025
Hindu Succession Act, 1956 — Section 14
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,522 of 5,024
High Courts15 Jul 1982Allowed
Sarwar Husain and Others Vs Additional Civil Judge (J.S.C.C.) and Others
Allahabad High Court · (1982) AWC 618
Constitution of India, 1950 — Article 25, 26
High Courts15 Jul 1982Dismissed
Roshan Islam Vs District Judge and Others
Allahabad High Court · (1982) AWC 655
Transfer of Property Act, 1882 — Section 106, 111, 113Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts14 Jul 1982Allowed
Jagannath Prasad Srivastava Vs Commissioner of Income Tax
Allahabad High Court · (1983) 141 ITR 454
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 148
High Courts14 Jul 1982
Sahu Seetal Prasad Dharamshala Vs Distt. Supply Officer (Rent Control) and Others
Allahabad High Court · (1982) 07 AHC CK 0001
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 9A, 9A(1), 9A(3)
High Courts13 Jul 1982Allowed
Dr. U.C. Misra and Another Vs District Judge and Others
Allahabad High Court · (1982) AWC 830
Constitution of India, 1950 — Article 226
High Courts13 Jul 1982Allowed
Kalloo and Others Vs Board of Revenue and Others
Allahabad High Court · AIR 1983 All 272 : (1982) AWC 658
High Courts13 Jul 1982
Laxman Das Vs Commissioner of Income Tax
Allahabad High Court · (1982) 31 CTR 210 : (1982) 138 ITR 628 : (1983) 12 TAXMAN 58
Income Tax Act, 1961 — Section 40Income Tax Rules, 1922 — Rule 24Partnership Act, 1932 — Section 13
High Courts13 Jul 1982
Shakoor and Others Vs Palakdhari and Others
Allahabad High Court · (1982) 07 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Specific Relief Act, 1963 — Section 16(C)Transfer of Property Act, 1882 — Section 41
High Courts12 Jul 1982Dismissed
Daya Kishun Vs Asstt.Director of Consolidation and others
Allahabad High Court · (1982) 07 AHC CK 0021
High Courts09 Jul 1982Allowed
Sukhram Giri and Another Vs Dy. Director Consolidation and Others
Allahabad High Court · (1982) AWC 631 : (1982) RD 311
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 210, 229B, 4
High Courts09 Jul 1982Disposed Of
Bhawani Shankar Pandey Vs State of U.P. and Others
Allahabad High Court · (1982) CriLJ 1830
Constitution of India, 1950 — Article 22, 226Customs Act, 1962 — Section 108National Security Act, 1980 — Section 3, 8
High Courts09 Jul 1982Partly Allowed
Vinod Kumar Vs Smt. Urmila Devi and Others
Allahabad High Court · (1982) 07 AHC CK 0036
Motor Vehicles Act, 1939 — Section 110A, 110CC, 110D
High Courts09 Jul 1982Dismissed
Hari Shanker Jain, Advocate Vs Shri M.H. Beg, the former Chief Justice of India
Allahabad High Court · (1983) 7 ACR 79
Constitution of India, 1950 — Article 129, 142(2), 215Contempt of Courts Act, 1971 — Section 11, 14, 15, 2, 22
High Courts09 Jul 1982Allowed
Ram Jee Singh and Others Vs State and Others
Allahabad High Court · (1982) AWC 771
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 476, 476BUttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A
High Courts09 Jul 1982Dismissed
Sita Ram Vs Board of Revenue, U.P.Allahabad and others
Allahabad High Court · (1982) 07 AHC CK 0024
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts08 Jul 1982Allowed
Kumari Shardha Devi Vs Shyama Charan Tripathi and Others
Allahabad High Court · (1982) 07 AHC CK 0059
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 10, 22, 24
High Courts08 Jul 1982Dismissed
Sri Ram Vs Girdhari Lal and Others
Allahabad High Court · (1982) AWC 865
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Registration Act, 1908 — Section 17(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 52, 52(2)
High Courts08 Jul 1982Allowed
Shiv Charan Lal and Another Vs Board of Revenue and Others
Allahabad High Court · (1982) AWC 690 : (1983) RD 17
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115H, 115N
High Courts07 Jul 1982Dismissed
Raj Narain Vs Deputy Director of Consolidation Lucknow Camp and Others
Allahabad High Court · (1982) 07 AHC CK 0060
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11CUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 210