COURT ARCHIVE

Allahabad High Court judgments

1,00,478 judgments · page 3,521 of 5,024

High Courts26 Jul 1982Partly Allowed

Jaddoo Singh alias Jagvir Singh and Another Vs Smt. Malti Devi and Another

Allahabad High Court · (1983) ACJ 747 : AIR 1983 All 87 : (1985) 57 CompCas 564

Evidence Act, 1872 — Section 60Motor Vehicles Act, 1939 — Section 110APenal Code, 1860 (IPC) — Section 304A

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High Courts22 Jul 1982

Abdul Hamid and Others Vs State of U.P.

Allahabad High Court · (1982) 6 ACR 400

Criminal Procedure Code, 1973 (CrPC) — Section 194, 407, 408, 409, 409(2)

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High Courts21 Jul 1982Dismissed

Lala Shri Ram Vs Dhani Ram Gupta and Others

Allahabad High Court · (1982) 07 AHC CK 0045

Civil Procedure Code Amendment Act, 1976 — Section 72Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 18, Order 21 Rule 35(1), Order 21 Rule 6, Order 22 Rule 10

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High Courts21 Jul 1982Allowed

New India Assurance Co. Ltd. Vs Smt. Hemlata Biswas and Others

Allahabad High Court · (1983) ACJ 468 : AIR 1983 All 115 : (1984) 56 CompCas 374

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High Courts20 Jul 1982Dismissed

Brijraman Das and Sons Vs Commissioner of Income Tax

Allahabad High Court · (1982) 31 CTR 224 : (1983) 142 ITR 509 : (1983) 12 TAXMAN 69

Income Tax Act, 1961 — Section 37(1)

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High Courts20 Jul 1982

Addl. Commissioner of Income Tax Vs H.L. Gulati

Allahabad High Court · (1983) 32 CTR 219 : (1982) 138 ITR 648 : (1982) 11 TAXMAN 167

Income Tax Act, 1961 — Section 23(2), 64

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High Courts20 Jul 1982

Mahabir Prasad Goel and Others Vs Guru Saran Singh and Another

Allahabad High Court · (1982) 07 AHC CK 0018

Motor Vehicles Act, 1939 — Section 110A, 110D, 95

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High Courts20 Jul 1982

Patram Singh (deceased by L.Rs.) Vs Bahadur Singh

Allahabad High Court · (1982) 07 AHC CK 0017

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High Courts19 Jul 1982Dismissed

Shamsher Rai Vs State of U.P. and Another

Allahabad High Court · (1982) AWC 646

Criminal Procedure Code, 1973 (CrPC) — Section 407

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High Courts19 Jul 1982Allowed

Ram Narain Vs The Commissioner, Meerut Division and Others

Allahabad High Court · (1982) AWC 678

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 395, 397

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High Courts19 Jul 1982Dismissed

United India Fire and General Insurance Company Ltd. Vs Rameshwar Dayal and Another

Allahabad High Court · (1984) 56 CompCas 68

Motor Vehicles Act, 1939 — Section 96(2)

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High Courts19 Jul 1982

Smt. Sunder Bai died by L.R. Kishorilal Vs Anandi Lal died and after him Smt. Mohaniwali and Others

Allahabad High Court · (1982) 07 AHC CK 0012

Evidence Act, 1872 — Section 90(2), 90ATransfer of Property Act, 1882 — Section 122

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High Courts19 Jul 1982Allowed

Jagannath and Another Vs Ram Chander Srivastava and Another

Allahabad High Court · (1982) AWC 623

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 14 Rule 1, Order 15 Rule 1, Order 15 Rule 5, Order 15 Rule 5(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)

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High Courts16 Jul 1982Dismissed