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Allahabad High Court judgments, 2016

3,056 judgments · page 99 of 153

High Courts25 Apr 2016Dismissed

Kishore Kumar Chaurasia Vs Smt. Durga Devi

Allahabad High Court · (2016) 118 ALR 692 : (2016) 2 ARC 642

Constitution of India, 1950 - Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
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High Courts25 Apr 2016Allowed

Mahendra Pratap Bhatt Vs Saroj Mahana

Allahabad High Court · (2016) 5 ADJ 282 : (2016) 4 AllLJ 168 : (2016) 5 AllWC 4881 : (2016) 116 ALR 742 : (2016) 2 ARC 203 : (2016) 2 CivilLJ 852

Civil Procedure Code, 1908 (CPC) — Section 104, 105, 24
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High Courts22 Apr 2016Dismissed

Ashok Kumar Vs Kunjan Ram Maurya

Allahabad High Court · (2016) 3 CivilLJ 186

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1 (r)Constitution of India, 1950 - Article 227
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High Courts22 Apr 2016Dismissed

Brijendra Singh Vs Sunil Kumar Asthana

Allahabad High Court · (2016) 6 ADJ 618 : (2016) 4 AllWC 3339 : (2016) 118 ALR 30 : (2016) 2 ARC 489 : (2016) 4 CivCC 726 : (2016) 3 CivilLJ 686 : (2016) 133 RD 226

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
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High Courts22 Apr 2016Disposed Off

Sunil Kumar Chaurasia Vs Neelima

Allahabad High Court · (2016) 5 ADJ 286 : (2016) 5 AllWC 4492 : (2016) 118 ALR 133 : (2016) 4 CivilLJ 762 : (2016) 3 DMC 167

Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13(1) (i-a), 13-A, 9
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