High Courts20 Apr 2016Dismissed
Shailesh Mohan Saxena and 3 others Vs Indu Gupta
Allahabad High Court · (2016) 2 ARC 618
Provincial Small Cause Courts Act, 1887 - Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 101 of 153
High Courts20 Apr 2016Dismissed
Sukumar Mitra Vs Kavita Gunnani
Allahabad High Court · (2016) 6 ADJ 704 : (2016) 116 ALR 852 : (2016) 2 ARC 817 : (2016) 132 RD 501
Limitation Act, 1963 - Section 5
High Courts20 Apr 2016Dismissed
Rajendra Kumar Prajapati Vs Vijay Shanker Singh
Allahabad High Court · (2016) 7 ADJ 392 : (2016) 118 ALR 128 : (2017) 1 ARC 300 : (2016) 133 RD 297
High Courts20 Apr 2016Allowed
Branch Manager, Prathama Bank and another Vs State of U.P. and 2 Ors.
Allahabad High Court · (2016) 5 ADJ 105 : (2016) 6 AllLJ 434 : (2016) 2 CLR 397 : (2016) 149 FLR 817 : (2016) LabLR 889 : (2016) 4 LLN 592 : (2016) 2 UPLBEC 1494
Uttar Pradesh Industrial Disputes Act, 1947 — Section 11-A, 4-K, 6-N
High Courts20 Apr 2016Dismissed
Satya Prakash Sharma Vs Mukhya Nagar Adhikari and Others
Allahabad High Court · (2016) 4 ADJ 757 : (2016) 117 ALR 200 : (2016) 3 UPLBEC 1867
Madhya Pradesh Municipalities Act, 1961 — Section 73Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 13Uttar Pradesh Intermediate Education Act, 1921
High Courts20 Apr 2016Dismissed
Lok Prahri through General Secretary Sri S.N. Shukla (PIL) Civil Vs Union of India through the Secretary, Legislative Department and Others
Allahabad High Court · (2016) 5 ADJ 431 : (2016) 3 AllWC 3183
Constitution of India, 1950 — Article 106, 14
High Courts19 Apr 2016Allowed
Bharat Bhatia Vs Uma Shankar
Allahabad High Court · (2017) 1 ARC 23
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts19 Apr 2016Dismissed
Commissioner of Central Excise, Agra Vs Aman Gupta
Allahabad High Court · (2016) 338 ELT 28
High Courts19 Apr 2016Dismissed
Mrs. R. Mishra (Razima Mishra) Vs Punit Kanthariya
Allahabad High Court · (2017) 120 ALR 113 : (2016) 3 ARC 425
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34(g)
High Courts19 Apr 2016Allowed
Chairman Cum Managing Director F.C.I. and 3 Others Vs General Sec. (Rep. By Mohd. Hasim Gnrl. Sec.) F.C.I. & Another
Allahabad High Court · (2016) 6 ADJ 344 : (2016) 2 CLR 619 : (2016) 150 FLR 17 : (2016) 3 LLJ 604 : (2016) 3 UPLBEC 1853
Contract Labour (Regulation and Abolition) Act, 1970 - Section 10(1)
High Courts19 Apr 2016Allowed
Rajesh Kumar Singh Vs State of U.P. And 4 Ors.
Allahabad High Court · (2016) 6 ADJ 471 : (2016) 6 AllWC 6500
High Courts19 Apr 2016Allowed
Radha Soami Satsang Beas Vs State of Uttar Pradesh and others
Allahabad High Court · (2016) 6 ADJ 235 : (2016) 6 AllWC 5577 : (2016) 119 ALR 289 : (2017) 1 ARC 195 : (2017) 134 RD 71 : (2016) 3 UPLBEC 2541
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, 17, 4, 6
High Courts19 Apr 2016Allowed
Deepak Verma Vs State of U.P
Allahabad High Court · (2016) 94 ACrC 640 : (2016) 163 AIC 836 : (2016) 3 CriCC 316
Penal Code, 1860 (IPC) - Section 302
High Courts19 Apr 2016Dismissed
Raj Kumar Vs State of U.P
Allahabad High Court · (2016) 94 ACrC 607 : (2016) 6 ADJ 3
Penal Code, 1860 (IPC) - Section 376
High Courts19 Apr 2016Allowed
Rasheed Vs Nafees Ahamad
Allahabad High Court · (2016) 2 ARC 462
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Apr 2016Dismissed
Smt. Roopwati Vs Smt. Satyawati Gupta
Allahabad High Court · (2016) 2 ARC 353
Civil Procedure Code, 1908 (CPC) - Section 47Constitution of India, 1950 - Article 227
High Courts19 Apr 2016Dismissed
Charanjeet Singh Vs State of U.P.
Allahabad High Court · (2016) 2 UPLBEC 1194
Constitution of India, 1950 - Article 226
High Courts19 Apr 2016Dismissed
Rajeev Gupta Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 394 : (2016) 164 AIC 942 : (2016) 116 ALR 850
Electricity Act, 2003 — Section 135(2)
High Courts19 Apr 2016Dismissed
Bharat Bhandari Vs Rakshma Tewari and another
Allahabad High Court · (2016) 117 ALR 668 : (2016) 2 ARC 198
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12
High Courts19 Apr 2016Dismissed
Maksood Ahmad and Others Vs Dropadi and another.
Allahabad High Court · (2016) 5 ADJ 347 : (2016) 5 AllWC 4907 : (2016) 116 ALR 746 : (2016) 2 ARC 282
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1) (a)