High Courts13 Apr 2016Partly Allowed
Ashish Batra Vs State of U.P
Allahabad High Court · (2016) 94 ACrC 625
Penal Code, 1860 (IPC) - Section 307, 34
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 103 of 153
High Courts13 Apr 2016Allowed
Smt. Sarojni Devi Vs Deputy Commandant General Home Guards Head Quarter
Allahabad High Court · (2016) 7 ADJ 728 : (2016) 5 AllWC 4996
High Courts13 Apr 2016Allowed
Ajai Prakash Vs State of U.P. Thru Prin. Secy. Revenue Deptt. and Others
Allahabad High Court · (2016) 117 ALR 71 : (2016) 131 RD 446
High Courts13 Apr 2016Allowed
Reba Das Vs Court of Special Judge (Ayurved Scam Matter) and Others
Allahabad High Court · (2016) 117 ALR 785 : (2016) 2 ARC 269
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts13 Apr 2016Dismissed
Brij Mohan Singh @ Vijay Singh Vs Vishnu Prasad Agarwal
Allahabad High Court · (2016) 117 ALR 726 : (2016) 2 ARC 216 : (2016) 133 RD 117
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Apr 2016Dismissed
(Smt.) Geeta Devi Vs Dy. Director of Consolidation Hardoi and Ors
Allahabad High Court · (2016) 131 RD 599
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 6(A), 9(A)(2)
High Courts13 Apr 2016Dismissed
Banshidhar Vs Sheela Devi and Others
Allahabad High Court · (2016) 5 ADJ 178 : (2017) 4 AllLJ 177 : (2016) 3 AllWC 3192 : (2016) 3 ARC 736 : (2016) 132 RD 3 : (2016) 2 RJ 1401
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Apr 2016Dismissed
M/s Hathway Cable And Datacom Ltd. Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 292
High Courts12 Apr 2016Allowed
M/S Vishnu Eatables (India) Ltd. Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 241
High Courts12 Apr 2016Dismissed
Shivani Tyagi Vs State of U.P.
Allahabad High Court · (2016) ACD 982 : (2016) 96 ACrC 136 : (2017) 1 AllLJ 552 : (2017) 2 BC 336 : (2016) 4 CivCC 446 : (2017) 2 RCRCriminal 429
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Apr 2016Dismissed
State of U.P. Thr. Secy. Irrigation and Others - Appellant @HASH Om Prakash
Allahabad High Court · (2016) 151 FLR 624 : (2017) LabLR 89
Industrial Employment (Standing Orders) Act, 1946 - Section 13-A
High Courts12 Apr 2016Allowed
Smt. Barkha Sharma Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 820 : (2016) 11 ADJ 6
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 201, 406, 420, 500, 504, 506
High Courts12 Apr 2016Dismissed
Jamil Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 367 : (2016) 96 ACrC 623 : (2016) 11 ADJ 21 : (2016) 167 AIC 875
High Courts12 Apr 2016Disposed Off
Smt. Sunita Tripathi Vs Girendra Singh Sengar
Allahabad High Court · (2016) 96 ACrC 714 : (2016) 11 ADJ 24 : (2017) 169 AIC 890 : (2017) 3 AllLJ 411 : (2016) 3 DCR 599 : (2017) 1 NIJ 86
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Apr 2016Disposed Off
Khwaaja Sharafat Ali and 9 Others Vs Aayaz Ahmad and 5 Others
Allahabad High Court · (2016) 4 AllWC 3344
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts12 Apr 2016Dismissed
Pramod And 4 Ors. Vs Nawab Singh And 2 Ors.
Allahabad High Court · (2016) 2 CivilLJ 824
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6A
High Courts12 Apr 2016Dismissed
State of U.P. (State Appeal) Vs Kunwar Jaiveer Singh
Allahabad High Court · (2016) 94 ACrC 727
Penal Code, 1860 (IPC) - Section 409
High Courts12 Apr 2016Dismissed
Smt. Kamla Devi Vs Smt. Basso Begum
Allahabad High Court · (2016) 2 ARC 384
High Courts12 Apr 2016Dismissed
Commissioner Of Income Tax-1 Agra And Others Vs Central Administrative Tribunal And Others
Allahabad High Court · (2016) 6 ADJ 198 : (2016) 2 UPLBEC 1655
Constitution of India, 1950 - Article 226
High Courts12 Apr 2016Dismissed
Mohd. Shami Kha and another Vs Board of Revenue Alld. and Others
Allahabad High Court · (2016) 131 RD 487
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49