High Courts12 Apr 2016Disposed Off
Lal Chand and another Vs D.D.C. Ghazipur and Others
Allahabad High Court · (2016) 131 RD 485
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 104 of 153
High Courts12 Apr 2016Dismissed
Radhawar (Since Deceased) and Others Vs Devata (Since Deceased) and Others
Allahabad High Court · (2016) 5 ADJ 342 : (2016) 3 CivCC 599 : (2016) 132 RD 23 : (2016) 2 RJ 1263
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Apr 2016Dismissed
Rajjab Ali and Others Vs Additional Commissioner Faizabad and Others
Allahabad High Court · (2016) 6 ADJ 359 : (2016) 131 RD 613
Uttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts12 Apr 2016Allowed
Mahendra and another Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 421 : (2016) 5 ADJ 573
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 120B, 366, 376
High Courts12 Apr 2016Dismissed
Dr. Brijesh Kumar Tiwari Vs Banaras Hindu University Thru'' V.C. and Others
Allahabad High Court · (2016) 5 ADJ 182 : (2016) 4 AllLJ 81 : (2016) LIC 2934 : (2016) 2 UPLBEC 1428
Constitution of India, 1950 — Article 226University Grants Commission (Minimum Qualifications for Appointment of Teachers and other Academic Staff in Universities and Colleges and other Measures for the Maintenance of Standards in Highe
High Courts12 Apr 2016Allowed
Lorik Kohar Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 433 : (2016) 5 ADJ 739 : (2016) 3 CriCC 136
Penal Code, 1860 (IPC) — Section 376
High Courts12 Apr 2016Dismissed
Smt. Asha Mishra Vs State of U.P. And 7 Others
Allahabad High Court · (2016) 4 ADJ 389 : (2016) 4 AllWC 3427
Constitution of India, 1950 — Article 21, 226, 38Uttar Pradesh Urban Planning and Development Act, 1973 — Section 57
High Courts11 Apr 2016Dismissed
M/S Mata Transport Pvt. Ltd. Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 289
High Courts11 Apr 2016Dismissed
Sudhir Varma - Revisionists @HASH Smt. Sahin Begum And 6 Others - Opposite Parties
Allahabad High Court · (2016) 3 ARC 490
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts11 Apr 2016Dismissed
Guchhan and 4 others Vs Jiya Ullah Khan and another
Allahabad High Court · (2016) 2 ARC 630
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21
High Courts11 Apr 2016Allowed
Satya Prakash Singh Vs State Public Services Tribunal, Lucknow
Allahabad High Court · (2016) 151 FLR 619 : (2016) 2 UPLBEC 1225
Constitution of India, 1950 - Article 226
High Courts11 Apr 2016Dismissed
State of U.P. Vs Moti Lal Srivastava and Others
Allahabad High Court · (2016) 94 ACrC 817 : (2016) 6 ADJ 3 : (2016) 163 AIC 831 : (2016) 5 RCRCriminal 264
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13
High Courts11 Apr 2016Allowed
Hausila Prasad and another. Vs Additional Commisioner (Judicial)Faizabad Division and Others
Allahabad High Court · (2016) 131 RD 470
High Courts11 Apr 2016Dismissed
Arvind Since Deceased and 7 Ors. Vs A.D.J., Court No. 2, Rampur and another
Allahabad High Court · (2016) 117 ALR 739 : (2016) 2 ARC 218 : (2016) 4 CivCC 388 : (2016) 133 RD 119
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts11 Apr 2016Allowed
Chaudhari Haider Hussain and other Vs Apar Ayukt (Prashasan), Lucknow Division, Lucknow and other
Allahabad High Court · (2016) 6 ADJ 143 : (2016) 167 AIC 917 : (2016) 6 AllWC 6492 : (2016) 118 ALR 295 : (2016) 131 RD 593
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(b)
High Courts08 Apr 2016Dismissed
Munni Lal Vs Laxmi Prasad
Allahabad High Court · (2016) 2 CivilLJ 840
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3, 47
High Courts08 Apr 2016Dismissed
Smt. Meena and Another Vs Smt. Pramodani Awasthi
Allahabad High Court · (2016) 2 ARC 379
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 5Constitution of India, 1950 - Article 227
High Courts08 Apr 2016Dismissed
Smt. Lalmani Devi and Others Vs Smt. Amravati
Allahabad High Court · (2016) 2 ARC 380
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Apr 2016Dismissed
Shiv Prakash Saxena Vs Sumitra Devi And 2 Anr.
Allahabad High Court · (2016) 2 CivilLJ 833
Civil Procedure Code, 1908 (CPC) - Section 47Specific Relief Act, 1963 - Section 28
High Courts08 Apr 2016Dismissed
Shamiullah Vs Madan Gopal
Allahabad High Court · (2016) 3 ARC 68
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2AConstitution of India, 1950 - Article 227