High Courts08 Apr 2016Disposed Off
Asok Pande Vs Azam Khan,Minister,U.P. Govt. and Others
Allahabad High Court · (2016) 5 ADJ 369 : (2016) 3 AllWC 2837
Constitution of India, 1950 — Article 164, 167, 19(1)(a), 194, 212, 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 105 of 153
High Courts08 Apr 2016Dismissed
Mustaq and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 410 : (2016) 6 ADJ 1
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts08 Apr 2016Disposed Off
New Meena Sahkari Awas Samiti Ltd. Lko Thru its President Vs Addl. District Judge, Ct. No. 2 Lko and Others
Allahabad High Court · (2016) 6 ADJ 595 : (2016) 6 AllWC 5988 : (2016) 2 ARC 133
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts08 Apr 2016Dismissed
Ashish Kumar Srivastava Vs Ankita Srivastava
Allahabad High Court · (2016) 5 ADJ 134 : (2016) 168 AIC 954 : (2016) 3 AllWC 2794 : (2016) 116 ALR 330 : (2016) 2 ARC 780 : (2016) 3 DMC 279
Dowry Prohibition Act, 1961 — Section 3, 4Family Courts Act, 1984 — Section 10, 9Hindu Marriage Act, 1955 — Section 13, 13B, 18, 23, 9
High Courts08 Apr 2016Dismissed
Indian Oil Corporation Ltd. Vs M/s Vidyawati Construction Company
Allahabad High Court · (2016) 5 ADJ 74
Arbitration and Conciliation Act, 1996 — Section 33, 34, 37Limitation Act, 1963 — Section 14, 5
High Courts08 Apr 2016Disposed off
Toofan Ghosh Vs State of U.P. and Others
Allahabad High Court · (2016) 96 ACrC 727 : (2017) 1 ADJ 6 : (2016) 5 ADJ 64
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts08 Apr 2016Disposed off
Ram Lakhan Vs State of U.P. Thru. Prin.Secy., Home
Allahabad High Court · (2016) 4 ADJ 635 : (2016) 3 AllLJ 457 : (2016) 3 AllWC 2177
Noise Pollution (Regulation and Control) Rules, 2000 — Rule 2(c), 5, 8
High Courts08 Apr 2016Dismissed
State of U.P. and Others Vs N.H.R.C. and Others
Allahabad High Court · (2016) 6 ADJ 29 : (2016) 4 ADJ 621 : (2016) 164 AIC 934 : (2016) 4 AllLJ 98 : (2016) 117 ALR 27
Protection of Human Rights Act, 1993 — Section 12, 13, 17, 18(a)(i)
High Courts08 Apr 2016Dismissed
Vartika Roseline Claudius Vs Birla Sun Life Insurance Company Ltd. and Others
Allahabad High Court · (2016) 5 ADJ 202 : (2016) 4 AllLJ 190 : (2016) 5 AllWC 4542 : (2016) 2 CLR 614
Constitution of India, 1950 — Article 12, 14, 226
High Courts08 Apr 2016Dismissed
Ram Kishan & 71 Others Vs State of U.P. Thru. Prin.Secy.,Lok Nirman Vibhag & 3 Others
Allahabad High Court · (2016) 3 AllLJ 590
Constitution of India, 1950 — Article 16, 309Uttar Pradesh Civil Service Regulations, 1930 — Regulation 370
High Courts08 Apr 2016Partly Allowed
Mahendra Pal Singh Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 661 : (2016) 5 ADJ 472
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts08 Apr 2016Dismissed
Ram Prasad and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 466 : (2016) 5 ADJ 298
Penal Code, 1860 (IPC) — Section 302, 307, 452
High Courts08 Apr 2016Partly Allowed
Haneef Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 646 : (2016) 5 ADJ 584
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 118, 3Penal Code, 1860 (IPC) — Section 376
High Courts08 Apr 2016Allowed
Doctor @Vinod Kumar and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 538 : (2016) 4 ADJ 21
Penal Code, 1860 (IPC) — Section 366, 368, 376(2)(g), 394
High Courts07 Apr 2016Dismissed
P.K. Agarwal Vs Sri B.R.R. Rao
Allahabad High Court · (2016) 96 ACrC 680
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467 468, 471Prevention of Corruption Act, 1988 — Section 13(2), 3(1) (d)
High Courts07 Apr 2016Allowed
Shailesh Kumar Singh Vs Sudhanshu Bhatia
Allahabad High Court · (2016) 2 ARC 363
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts07 Apr 2016Dismissed
Smt. Rajjo Devi Vs State of U.P. and Others
Allahabad High Court · (2016) 131 RD 489
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 24, 27, 28
High Courts07 Apr 2016Allowed
Dr. (Mrs.) Madhu Rani Vs Aligarh Muslim University & 3 Others
Allahabad High Court · (2016) 6 ADJ 212 : (2016) 3 AllWC 2813 : (2016) 117 ALR 762 : (2016) 2 UPLBEC 1311
High Courts07 Apr 2016Dismissed
Jai Prakash and Others Vs D.D.C. and 6 Ors.
Allahabad High Court · (2016) 131 RD 482
Limitation Act, 1963 — Section 5
High Courts07 Apr 2016Disposed off
Harihar Prasad Srivastava Vs State of U.P. and Others
Allahabad High Court · (2016) 131 RD 472