High Courts06 Apr 2016Dismissed
Pradeep Kumar Vs State of U.P. & 2 Others
Allahabad High Court · (2016) 94 ACrC 703 : (2016) 5 ADJ 592
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 107 of 153
High Courts05 Apr 2016Dismissed
M/S Postal Seals Industrial Co-Operative Society Ltd. Vs Union of India
Allahabad High Court · (2016) 93 UPTC 302
High Courts05 Apr 2016Allowed
Shri Sita Ram Jaiswal Vs State of U.P.
Allahabad High Court · (2016) 6 AllWC 5796 : (2016) 118 ALR 146 : (2016) 133 RD 305
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts05 Apr 2016Allowed
Asset Reconstruction Company (India) Ltd. - Petitioner @HASH State of U.P. and Another
Allahabad High Court · (2017) ACD 282 : (2017) 2 ADJ 211 : (2016) AIR(Allahabad) 200 : (2017) 1 AllLJ 595 : (2016) 119 ALR 372 : (2017) 1 DRTC 198 : (2017) 134 RD 102 : (2016) 2 RJ 1623
Enforcement of Security Interest Act, 2002 - Section 13, Section 13, Section 14, Section 2, Section 3, Section 5
High Courts05 Apr 2016Disposed off
Triveni Prasad and Others Vs Union of India
Allahabad High Court · (2016) 4 ADJ 569 : (2016) 167 AIC 956 : (2016) 5 AllWC 4531 : (2016) 116 ALR 769 : (2016) 132 RD 458
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 105, Section 105(3), Section 106, Section 113
High Courts05 Apr 2016Dismissed
Prem Chandra Vs Charat Kumar Bansal
Allahabad High Court · (2016) 2 CivilLJ 911
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts05 Apr 2016Partly Allowed
Dayaram @ Rahul Kanvar Vs State of U.P
Allahabad High Court · (2016) 94 ACrC 535 : (2016) 6 ADJ 2
Penal Code, 1860 (IPC) - Section 307, 323, 376, 511
High Courts05 Apr 2016Dismissed
Dev Shankar Singh Vs State of U.P. and 4 Ors.
Allahabad High Court · (2016) 5 ADJ 124 : (2016) 3 AllLJ 688 : (2016) 116 ALR 714 : (2016) 2 UPLBEC 1510
Uttar Pradesh Primary Agricultural Cooperative Credit Societies Centralized Service Rules, 1976 — Rule 29, 8, 9
High Courts05 Apr 2016Allowed
Shakeel Ahmad Vs Zameer Ahmad Siddiqui and another
Allahabad High Court · (2016) 167 AIC 951 : (2016) 116 ALR 574 : (2016) 2 ARC 75 : (2016) 132 RD 195
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts05 Apr 2016Dismissed
Kaushal Kishore Awasthi Vs The Presiding Officer, Labour Court (I) and Others
Allahabad High Court · (2016) 4 ADJ 454 : (2016) 3 AllWC 2992 : (2016) 2 CLR 89 : (2016) 149 FLR 640 : (2016) LabLR 719 : (2016) 4 LLN 288
Constitution of India, 1950 - Article 226
High Courts05 Apr 2016Dismissed
Roop Ram Vs State of U.P. and Others
Allahabad High Court · (2016) 04 AHC CK 0021
Constitution of India, 1950 - Article 14, Article 16
High Courts05 Apr 2016Dismissed
Atul Darbari Vs State of U.P. and Others
Allahabad High Court · (2016) 5 AllLJ 505 : (2016) LIC 4415 : (2016) 3 LLN 39
High Courts05 Apr 2016Allowed
Rishu Vs State of U.P. and Others
Allahabad High Court · (2016) 04 AHC CK 0019
Constitution of India, 1950 - Article 21, Article 226Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 361, Section 363, Section 366
High Courts05 Apr 2016Dismissed
Aafreen and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 3 AllLJ 691
Uttar Pradesh Board of Madarsa Education Act, 2004 — Section 2(b), 2(f)
High Courts04 Apr 2016Allowed
Gyan Chandra Agrawal Vs State of U.P.
Allahabad High Court · (2017) 98 ACrC 560
Criminal Procedure Code, 1973 (CrPC) - Section 362, Section 482Penal Code, 1860 (IPC) - Section 465, Section 466, Section 471
High Courts04 Apr 2016Dismissed
M/S Gorakhpur Advertisers Welfare Society and Another Vs Nagar Nigam, Gorakhpur
Allahabad High Court · (2016) 6 ADJ 288 : (2016) 117 ALR 120 : (2016) 2 UPLBEC 1554
Constitution of India, 1950 - Article 19(1), 226, 243Q
High Courts04 Apr 2016Partly Allowed
Tahir Ali Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 398 : (2016) 6 ADJ 4
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 376, Section 504, Section 506
High Courts04 Apr 2016Allowed
Kusuma Devi Vs Ram Shankar
Allahabad High Court · (2016) 2 CivilLJ 806
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts04 Apr 2016Dismissed
Commissioner of Income Tax (TDS) and Another Vs Canara Bank
Allahabad High Court · (2016) 5 ADJ 744 : (2016) 289 CurTR 75 : (2016) 386 ITR 504
High Courts04 Apr 2016Dismissed
Lakhraj and Others Vs Chandar and Others
Allahabad High Court · (2016) 6 ADJ 413 : (2016) 163 AIC 942 : (2016) 116 ALR 821 : (2016) 3 ARC 299 : (2016) 132 RD 480 : (2016) 2 RJ 1127
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, 100