High Courts01 Apr 2016Dismissed
Smt. Seema Goel Vs Rahul Gupta
Allahabad High Court · (2016) 3 ARC 93
Constitution of India, 1950 - Article 227
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 109 of 153
High Courts01 Apr 2016Disposed Off
Kishor Kumar Vs State of U.P.
Allahabad High Court · (2016) ACD 1038 : (2017) 2 AllLJ 591 : (2017) 1 Crimes 159 : (2016) 2 DCR 23 : (2016) 2 NIJ 153
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Apr 2016Disposed Off
Aijaz Ahmad Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 864
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts01 Apr 2016Dismissed
Shrikant Giri and 81 Ors. Vs State of U.P. and Others
Allahabad High Court · (2016) 3 AllLJ 702
Uttar Pradesh Pradeshik Armed Constabulary Act, 1948 — Section 15
High Courts01 Apr 2016Allowed
Gurdwara Singh Sabha & another Vs D.D.C. and Others
Allahabad High Court · (2016) 131 RD 505
High Courts01 Apr 2016Dismissed
Kunwar Anil Pratap Singh Vs A.D.J., Court No. 6 Pratapgarh and Others
Allahabad High Court · (2016) 117 ALR 117 : (2016) 2 ARC 151 : (2016) 132 RD 379
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts01 Apr 2016Allowed
Pashchimanchal Vidyut Vitran Nigam Ltd. and another Vs Anil Raj Kumar
Allahabad High Court · (2016) 2 ARC 131
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts01 Apr 2016Dismissed
M/s Ankur Steel Corporation Vs M/s Ashoka Mercantile Limited
Allahabad High Court · (2016) 5 ADJ 141 : (2016) 3 AllWC 2600 : (2016) 116 ALR 328
Arbitration and Conciliation Act, 1996 — Section 11
High Courts01 Apr 2016Disposed off
Shiv Murat Vs State of U.P. Thru. Principal Secy. Panchayati Raj Lko. and Others
Allahabad High Court · (2016) 5 ADJ 101 : (2016) 3 AllWC 2402
Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 2(b)
High Courts01 Apr 2016Dismissed
Surya Prakash Tiwari and Others Vs Shanti Devi and 10 others
Allahabad High Court · (2016) 117 ALR 434 : (2016) 2 ARC 106 : (2016) 4 CivCC 429 : (2016) 2 CivilLJ 776 : (2016) 132 RD 609
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), Order 26 Rule 9, Order 26 Rule 9
High Courts01 Apr 2016Disposed Off
Deeksha Dwivedi and Others Vs Union of India and Others
Allahabad High Court · (2016) 3 AllLJ 578
Constitution of India, 1950 — Article 226
High Courts01 Apr 2016Allowed
Keerti Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 04 AHC CK 0017
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 164, Section 482Penal Code, 1860 (IPC) - Section 361, Section 363, Section 366, Section 504, Section 506
High Courts01 Apr 2016Dismissed
Bhagwat Vs State of U.P. and Others
Allahabad High Court · (2016) 04 AHC CK 0016
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 19(6)Indian Medicine Central Council Act, 1970 - Section 14
High Courts31 Mar 2016Dismissed
M/S Barco Electronic System Pvt. Ltd. Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 243
High Courts31 Mar 2016Disposed Off
M/S Mahalaxmi Crafts & Tissues Pvt. Ltd. Vs Asstt. C.I.T.
Allahabad High Court · (2016) 93 UPTC 262
High Courts31 Mar 2016Dismissed
Ganesh and Another - Petitioners @HASH State of U.P. and Others
Allahabad High Court · (2016) 6 AllWC 5631 : (2016) 133 RD 351
Constitution of India, 1950 - Article 226
High Courts31 Mar 2016Disposed off
Anita Devi and Others Vs Prescribed Authority, Panchayat Raj and Others
Allahabad High Court · (2016) 6 ADJ 27 : (2016) 3 AllLJ 479 : (2016) 132 RD 1 : (2016) 2 RJ 968 : (2016) 2 UPLBEC 1530
High Courts31 Mar 2016Dismissed
Ghanshyam Dubey Vs State of U.P. and others
Allahabad High Court · (2016) 94 ACrC 793 : (2016) 6 ADJ 2 : (2016) 3 CriCC 348
Criminal Procedure Code, 1973 (CrPC) - Section 372Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 498A, 506
High Courts31 Mar 2016Dismissed
Sushil Kumar Tripathi Vs State of U.P. Thru. Secy. Home Civil Sect., Lucknow and Others
Allahabad High Court · (2016) 3 ACC 339 : (2016) 4 ADJ 707 : (2016) 3 TAC 885
Penal Code, 1860 (IPC) — Section 120B, 193, 419, 420, 468, 471
High Courts31 Mar 2016Dismissed
Santosh Kumar Vs State of U.P. and another
Allahabad High Court · (2016) 5 ADJ 417 : (2016) 163 AIC 908 : (2016) 3 AllWC 3034 : (2016) 116 ALR 579 : (2016) 132 RD 199 : (2016) 1 RJ 811
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 5