High Courts30 Mar 2016Dismissed
Saeed Ahmad Vs Jafar Ali
Allahabad High Court · (2016) 117 ALR 405 : (2016) 2 ARC 60
Constitution of India, 1950 — Article 226, 227 Article 227
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 111 of 153
High Courts29 Mar 2016Dismissed
Allama Zamir Naqvi Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 81 : (2016) 3 AllLJ 515 : (2016) 3 AllWC 2604
Commissions of Inquiry Act, 1952 - Section 3, Section 7Constitution of India, 1950 - Article 226Protection of Human Rights Act, 1993 - Section 24 (3)
High Courts29 Mar 2016Allowed
Pradeep Kumar Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 597 : (2016) 5 ADJ 109
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 363, Section 366, Section 376
High Courts29 Mar 2016Partly Allowed
Asraf Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 462 : (2016) 5 ADJ 91
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, Section 376, Section 511
High Courts29 Mar 2016Allowed
Rajendra and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 713 : (2016) 5 ADJ 676
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437 APenal Code, 1860 (IPC) - Section 304, Section 366, Section 376, Section 376 (2)(g)
High Courts29 Mar 2016Dismissed
Amit Jaiswal Vs Union of India
Allahabad High Court · (2016) 7 ADJ 745 : (2016) 118 ALR 9
High Courts29 Mar 2016Dismissed
Satish Kumar Vs Saleem Beg @ Babboo and 7 others
Allahabad High Court · (2016) 2 ARC 104
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts29 Mar 2016Allowed
Jamuna Deen and anr. Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 356 : (2016) 4 ADJ 31
Criminal Procedure Code, 1973 (CrPC) — Section 449 (ii)
High Courts29 Mar 2016Allowed
Arun Kumar Baghel Vs State of U.P. Thru Prin. Secy. Medical & Health Services and Others
Allahabad High Court · (2016) 4 ADJ 573 : (2016) 3 AllLJ 512 : (2016) 5 AllWC 4538
Uttar Pradesh Public Service (Relaxation in Maximum Age Limit) Rules, 1992 — Rule 3
High Courts29 Mar 2016Dismissed
Dr. Bhim Rao Ambedkar Educational Society Faizabad Road Lko. Vs Commissioner of Income Tax (Exemption) Ashok Marg Lucknow
Allahabad High Court · (2016) 5 ADJ 176
Income Tax Act, 1961 — Section 10(23C)(vi), 10(23C)(via), 12AA(1)
High Courts29 Mar 2016Dismissed
Alok Lodhi Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 550 : (2016) 5 ADJ 153
Penal Code, 1860 (IPC) — Section 342, 376, 511
High Courts29 Mar 2016Dismissed
Mohammad Akram Khan Vs Appellate Authority/Addl. District Judge Raebareli and Others
Allahabad High Court · (2016) 117 ALR 92 : (2016) 2 ARC 33
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34 (1)(c)
High Courts29 Mar 2016Dismissed
Rakesh Kumar Baudha Vs M/s Ansal Housing Corporation Agra & Another
Allahabad High Court · (2016) 4 ADJ 285 : (2016) 3 AllWC 2616 : (2016) 119 ALR 576 : (2016) 3 ARC 742
Limitation Act, 1963 — Section 5
High Courts28 Mar 2016Allowed
M/S Parvarish Tax Products Pvt. Ltd Vs Union of India
Allahabad High Court · (2016) 93 UPTC 259
High Courts28 Mar 2016Allowed
Jameel Alias Kubra Vs State of U.P.
Allahabad High Court · (2016) 97 ACrC 610
National Security Act, 1980 - Section 3(2)
High Courts28 Mar 2016Allowed
Thakur Vs State of U.P.
Allahabad High Court · (2016) 5 ADJ 87
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437APenal Code, 1860 (IPC) - Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xii)
High Courts28 Mar 2016Allowed
Sangeeta Gupta Vs State of U.P. and 3 Others
Allahabad High Court · (2016) 4 AllLJ 34
Uttar Pradesh Intermediate Education Act, 1921 - Section 16G(7)
High Courts28 Mar 2016Allowed
Vishnu Dev Vs Hans Nath
Allahabad High Court · (2016) 6 ADJ 786 : (2016) 3 ARC 333
Limitation Act, 1963 - Section 5
High Courts28 Mar 2016Dismissed
S.C. Mishra Vs Bank of Baroda and Others
Allahabad High Court · (2016) 4 ADJ 726 : (2016) 6 AllLJ 663 : (2016) 3 AllWC 3032 : (2016) 116 ALR 691 : (2016) 2 CLR 319 : (2016) 150 FLR 427 : (2016) LabLR 999
Bank of Baroda (Officers Service) Regulations, 1979 — Regulation 20(3)
High Courts28 Mar 2016Allowed
Smt. Beena Srivastava and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 4 ADJ 711 : (2016) 163 AIC 953 : (2016) 3 AllWC 2607 : (2016) 116 ALR 800 : (2016) 2 RJ 976
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10 (2), Order 7 Rule 11, 9