High Courts28 Mar 2016Dismissed
Surij Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 209 : (2016) 3 AllWC 3074 : (2016) 116 ALR 431
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 112 of 153
High Courts28 Mar 2016Dismissed
Fazalur Rehman Vs Gopal Sahu
Allahabad High Court · (2016) 117 ALR 135 : (2016) 2 ARC 72
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts28 Mar 2016Allowed
National Insurance Company Ltd. Vs Smt. Manti Devi and another
Allahabad High Court · (2016) 3 ACC 484 : (2016) 4 ADJ 669 : (2016) 3 AllWC 2877 : (2016) 116 ALR 384 : (2016) 2 CivilLJ 666 : (2016) 4 TAC 132
Motor Vehicles Act, 1988 — Section 166, 168
High Courts28 Mar 2016Allowed
Raju Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437-APenal Code, 1860 (IPC) - Section 363, Section 366, Section 366A, Section 376, Section 506
High Courts28 Mar 2016Allowed
Ram Kumar and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 437-APenal Code, 1860 (IPC) - Section 323, Section 376, Section 376(2)(g), Section 452, Section 456, Section 504, Section 506
High Courts28 Mar 2016Allowed
Awadesh Kumar Rai & Another Vs Registrar, U.P. Co-operative Societies & Other
Allahabad High Court · (2016) 4 ADJ 465 : (2016) 3 AllWC 3061 : (2016) 2 CLR 97 : (2016) 149 FLR 634 : (2016) 3 LLN 32
Constitution of India, 1950 — Article 226Payment of Gratuity Act, 1972 — Section 4(2)
High Courts18 Mar 2016Disposed Off
Sunworld Developers Pvt. Ltd. Vs Commissioner of Commercial Tax
Allahabad High Court · (2016) 93 UPTC 249
High Courts18 Mar 2016Partly Allowed
Rais Pal Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 395 : (2016) 4 ADJ 671 : (2016) 162 AIC 909
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
High Courts18 Mar 2016Dismissed
Gaurav Shukla Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 31
Evidence Act, 1872 - Section 4Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 49, Section 52, Section 53, Section 64, Section 68, Section 68(1), Section 7A, Section 7-APenal Code, 1860 (IPC) - Section 365, Sect
High Courts18 Mar 2016Dismissed
Ramjilal and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 265 : (2016) 4 ADJ 23
Arms Act, 1959 - Section 25, Section 4Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120B, Section 147, Section 148, Section 149, Section 302, Section 34
High Courts18 Mar 2016Dismissed
Dinesh Chandra Dubey Vs Kripa Shankar Dubey and 2 Others
Allahabad High Court · (2016) 6 ADJ 767 : (2016) 117 ALR 106 : (2016) 3 ARC 99 : (2016) 132 RD 373 : (2016) 2 RJ 1028
Limitation Act, 1963 - Section 5
High Courts18 Mar 2016Dismissed
Haribansh Upadhyay and 4 Others Vs State Of U.P. and 21 Others
Allahabad High Court · (2016) 6 ADJ 466 : (2016) 117 ALR 128 : (2016) 2 UPLBEC 1616
Allahabad High Court Rules, 1952 - Rule 5
High Courts18 Mar 2016Dismissed
Manju Chauhan Vs State of U.P. & Ors.
Allahabad High Court · (2016) 6 ADJ 200 : (2016) 2 UPLBEC 1533
Constitution of India, 1950 - Article 226
High Courts18 Mar 2016Disposed Off
Yamin Khan Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 547
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 326, 352
High Courts18 Mar 2016Dismissed
Aswani Kumar Vs Chhatrapati Sahuji Maharaj University and Others
Allahabad High Court · (2016) 4 ADJ 181 : (2016) 3 AllLJ 357 : (2016) 3 AllWC 2219
Indian Medical Council Act, 1956 - Section 19-A, Section 2(1), Section 33
High Courts18 Mar 2016Dismissed
M.D., U.P. Jal Nigam, Lko. and Others Vs Shiv Nath Seth and Others
Allahabad High Court · (2016) 4 ADJ 339
Criminal Procedure Code, 1973 (CrPC) - Section 145
High Courts18 Mar 2016Allowed
Harish Chandra Verma (Inre 7360 S/S 2004) Vs State of U.P. Thru. Prin. Secy., Deptt. of Cooperative and Others
Allahabad High Court · (2016) 5 ADJ 70 : (2016) 5 AllLJ 308 : (2016) 5 AllWC 4857
Allahabad High Court Rules, 1952 — Rule 4
High Courts18 Mar 2016Dismissed
Chinkoo and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386Penal Code, 1860 (IPC) - Section 201, Section 209, Section 302, Section 323, Section 34
High Courts18 Mar 2016Dismissed
Aziz and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 374, Section 386Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts18 Mar 2016Allowed
Narayan Ram Vs Union of India and Others
Allahabad High Court · (2016) 03 AHC CK 0090