High Courts18 Mar 2016Disposed off
C/M Krashak Inter College, Baltikra Vs State of U.P. and Others
Allahabad High Court · (2016) 03 AHC CK 0089
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 113 of 153
High Courts18 Mar 2016Allowed
Shoeb and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0087
Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts18 Mar 2016Allowed
Hinish Ramchandani and Others Vs The State of U.P. and Others
Allahabad High Court · (2016) 03 AHC CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 439, Section 82Penal Code, 1860 (IPC) - Section 120-B, Section 174-A, Section 229-A, Section 420Prevention of Corruption Act, 1988 - Section 13 (2), Section 13(1)(d)
High Courts18 Mar 2016Dismissed
Shyam Kishore and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386, Section 82, Section 83Penal Code, 1860 (IPC) - Section 302, Section 34, Section 436
High Courts18 Mar 2016Allowed
Neelam Rani and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0084
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386, Section 437-APenal Code, 1860 (IPC) - Section 201, Section 302
High Courts18 Mar 2016Allowed
Ramesh Pasi and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386, Section 437-APenal Code, 1860 (IPC) - Section 302, Section 34
High Courts18 Mar 2016Allowed
Sobhnath and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0082
Arms Act, 1959 - Section 25, Section 27, Section 3, Section 5Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 307, Section 323, Section 504, Sectio
High Courts18 Mar 2016Disposed Off
Kamlesh and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0081
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts18 Mar 2016Allowed
Maqbool Baz and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0080
Arms Act, 1959 - Section 25, Section 27, Section 3Penal Code, 1860 (IPC) - Section 34, Section 394, Section 403, Section 411
High Courts18 Mar 2016Allowed
Badri Prasad Upadhyay and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 313, Section 374, Section 386, Section 437-APenal Code, 1860 (IPC) - Section 120-B, Section 201, Section 302, Section 34, Section 364
High Courts18 Mar 2016Partly Allowed
Dharmanand and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), Section 428Penal Code, 1860 (IPC) - Section 147, Section 149, Section 300, Section 302, Section 304, Section 307, Section 323, Section 34, Section 504, Section 506
High Courts18 Mar 2016Dismissed
Committee of Management Subhash Inter College Karkhiya Azamgarh And Another Vs State of U.P. And 3 Others
Allahabad High Court · (2016) 4 ADJ 239 : (2017) 1 AllLJ 186 : (2016) 3 AllWC 2215
Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 14
High Courts18 Mar 2016Dismissed
Firm Bal Govind Kishori Lal Thru Partner & 6 Ors. Vs Additional District Judge Court No.2 Faizabad And Ors.
Allahabad High Court · (2016) 1 ARC 885
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Mar 2016Disposed Off
M/S Mgi Infracon Pvt. Ltd. Vs Deputy Commissioner, Income Tax
Allahabad High Court · (2016) 93 UPTC 261
High Courts17 Mar 2016Dismissed
Sunil Kumar Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 94 ACrC 723 : (2016) 4 ADJ 702
Criminal Procedure Code, 1973 (CrPC) - Section 321Penal Code, 1860 (IPC) - Section 120B, Section 147, Section 148, Section 224, Section 323, Section 332, Section 336, Section 341, Section 353, Section 420, Section 463, Section 467, Section 46
High Courts17 Mar 2016Disposed off
Mahangu Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 344
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts17 Mar 2016Dismissed
Lekhraj Maithil Vs State of U.P. and Others
Allahabad High Court · (2016) 94 ACrC 657 : (2016) 4 ADJ 720 : (2016) 163 AIC 826 : (2016) 3 CivCC 798 : (2016) 3 CriCC 406 : (2016) 3 Crimes 634 : (2016) 3 DMC 144 : (2016) 4 JCC 2513 : (2016) 3 RCRCivil 691 : (2016) 3 RCRCriminal 516
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Adoptions and Maintenance Act, 1956 — Section 20(3)
High Courts17 Mar 2016Disposed off
Smt. Neetu Rana Vs State of U.P. & another
Allahabad High Court · (2016) 94 ACrC 408 : (2016) 4 ADJ 695 : (2016) 162 AIC 898 : (2016) 2 DMC 734 : (2016) 2 HLR 794
Constitution of India, 1950 — Article 227Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts17 Mar 2016Dismissed
Abhushan Brahm Shah and another Vs Diwakar Ram Pathak and another
Allahabad High Court · (2016) 117 ALR 178 : (2016) 2 ARC 116
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Mar 2016Allowed
Rajendra Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 304-B, Section 498-A