High Courts15 Mar 2016Dismissed
Primroj @ Vimroj Vs State Of U.P. and 4 Others
Allahabad High Court · (2016) 6 ADJ 847 : (2016) 117 ALR 197 : (2016) 2 RJ 1028
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 115 of 153
High Courts15 Mar 2016Dismissed
Sr. Account Officer/Nidhi-16 Vs Bare Lal Upadhya
Allahabad High Court · (2016) 5 AllLJ 228
Constitution of India, 1950 - Article 226Uttar Pradesh General Provident Fund Rules, 1985 - Rule 11(6)
High Courts15 Mar 2016Dismissed
Paras Nath and Others Vs Addl. Distt. Judge Court No. 2 Sultanpur and Others
Allahabad High Court · (2016) 5 ADJ 215 : (2016) 162 AIC 930 : (2016) AIRCC 1702 : (2016) 3 AllLJ 311 : (2016) 3 AllWC 2435 : (2016) 116 ALR 173 : (2016) 1 ARC 894 : (2016) 3 CivCC 555 : (2016) 3 ICC 623 : (2016) 131 RD 799
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10 (2), Order 1 Rule 10(2), Order 22 Rule 10Transfer of Property Act, 1882 - Section 52
High Courts15 Mar 2016Allowed
Pradeep Kumar and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 299, Section 313Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
High Courts15 Mar 2016Dismissed
Ram Swaroop Verma and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 164Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34, Section 396, Section 460
High Courts15 Mar 2016Partly Allowed
Jai Prakash Misra and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 354(2), Section 428Dowry Prohibition Act, 1961 - Section 4Evidence Act, 1872 - Section 113A, Section 113B, Section 113-B
High Courts15 Mar 2016Partly Allowed
Saroj Kumar Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0069
Arms Act, 1959 - Section 25, Section 4Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 324
High Courts15 Mar 2016Partly Allowed
Mohd. Ahmad Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0068
Arms Act, 1959 - Section 25, Section 3Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307
High Courts15 Mar 2016Allowed
Diwakar Shukla and Others Vs State of U.P.
Allahabad High Court · (2016) 03 AHC CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 374, Section 386, Section 428Penal Code, 1860 (IPC) - Section 300, Section 302, Section 307, Section 34, Section 504
High Courts15 Mar 2016Allowed
Amarnath Vs Bhuwaneshwar Prasad Gupta
Allahabad High Court · (2016) 5 ADJ 800 : (2016) 163 AIC 926 : (2016) 116 ALR 701 : (2016) 1 ARC 908 : (2016) 2 RJ 1024
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100
High Courts14 Mar 2016Dismissed
Block Education Officer Vs Prescribed Authority
Allahabad High Court · (2017) 2 ADJ 357 : (2017) 121 ALR 137 : (2017) 153 FLR 426
Allahabad High Court Rules, 1952 - Chapter 8, Rule 5Payment of Gratuity Act, 1972 - Section 7
High Courts14 Mar 2016Disposed Off
M/S Delhi Golden Transport Services Vs Commissioner, Commercial Tax
Allahabad High Court · (2016) 93 UPTC 248
High Courts14 Mar 2016Dismissed
Smt. Seema Devi Yadav - Appellant @HASH State of U.P. and Others
Allahabad High Court · (2016) 11 ADJ 674 : (2017) 3 AllLJ 752 : (2016) 119 ALR 418 : (2016) 4 UPLBEC 2677
High Courts14 Mar 2016Dismissed
Sulekha Vs Ashok Kumar
Allahabad High Court · (2017) 2 ADJ 788 : (2016) 3 AllLJ 263 : (2016) 3 AllWC 2424 : (2016) 119 ALR 555 : (2016) 3 ARC 724
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5Hindu Marriage Act, 1955 - Section 12 (1) (c), Section 12 (1)(a), Section 12(1)(a), Section 5
High Courts14 Mar 2016Dismissed
Mohd. Junaid Ajaz and Others Vs Union of India and Others
Allahabad High Court · (2016) 4 ADJ 353 : (2016) 164 AIC 957 : (2016) 116 ALR 380 : (2016) 2 UPLBEC 1185
Repealing And Amending Act, 2015 - Section 4Waqf Act, 1995 - Section 4, Section 83, Section 83 (4)
High Courts14 Mar 2016Dismissed
Lakshya Kumar Singh Vs Union of India and Others
Allahabad High Court · (2016) 4 ADJ 293 : (2016) 117 ALR 181 : (2016) 2 UPLBEC 1584
High Courts14 Mar 2016Allowed
Sara Begum and others Vs Ghanshyam Lakshkar
Allahabad High Court · (2016) 117 ALR 429 : (2016) 2 ARC 111 : (2016) 132 RD 605
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17
High Courts14 Mar 2016Allowed
Devpriya Vs State of U.P. and Others
Allahabad High Court · (2016) 03 AHC CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 161National Security Act, 1980 - Section 3(2), Section 8Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302, Section 34, Section 406, Section 506
High Courts14 Mar 2016Dismissed
Surendra Pal Kushwaha Vs The State of U.P. and Others
Allahabad High Court · (2016) 03 AHC CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 190 (1) (b), Section 190(1) (b), Section 190(1)(b), Section 200, Section 202, Section 482
High Courts14 Mar 2016Dismissed
Satish Kumar and Others Vs Union of India and Others
Allahabad High Court · (2016) 03 AHC CK 0012
Constitution of India, 1950 - Article 14, Article 16, Article 226