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Allahabad High Court judgments, 2016

3,056 judgments · page 116 of 153

High Courts14 Mar 2016Dismissed

Krishna Singh Vs State

Allahabad High Court · (2016) 03 AHC CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 82, Section 83Penal Code, 1860 (IPC) - Section 302
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High Courts10 Mar 2016Disposed Off

Arun Kumar Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 866

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306
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High Courts10 Mar 2016Disposed Off

Meena Devi Vs State of U.P.

Allahabad High Court · (2016) 5 AllLJ 250

Constitution of India, 1950 - Article 309Uttar Pradesh Retirement Benefit Rules, 1961 - Rule 7
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High Courts10 Mar 2016Dismissed

Samana Vs D.D.C. and Others

Allahabad High Court · (2016) 131 RD 359

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42-A
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High Courts10 Mar 2016Allowed

Sharda Vs Sonia and another

Allahabad High Court · (2016) 117 ALR 431 : (2016) 2 ARC 127 : (2016) 4 CivCC 512 : (2016) 2 CivilLJ 508 : (2016) 132 RD 607

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11
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High Courts10 Mar 2016Partly Allowed

Deo Narain Gupta Vs State of U.P.

Allahabad High Court · (2016) 03 AHC CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 20(b)(ii)(c), Section 32-B, Section 8
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High Courts09 Mar 2016Disposed Off

Birendra Shukla Vs State of U.P.

Allahabad High Court · (2016) 2 DCR 31 : (2016) 2 NIJ 331

Criminal Procedure Code, 1973 (CrPC) — Section 177Negotiable Instruments Act, 1881 (NI) — Section 138, 142(b)
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High Courts09 Mar 2016Allowed

State of U.P. Vs Ishwari Prasad

Allahabad High Court · (2016) 11 ADJ 665 : (2016) 6 AllWC 6398 : (2016) 118 ALR 802 : (2016) 133 RD 582 : (2016) 2 RJ 1605

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 20 Rule 5Land Acquisition Act, 1894 — Section 54
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High Courts09 Mar 2016Dismissed

Kusehrideen and Others Vs State of U.P.

Allahabad High Court · (2016) 94 ACrC 585 : (2016) 5 ADJ 45

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374, Section 386Penal Code, 1860 (IPC) - Section 302, Section 307, Section 34
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High Courts09 Mar 2016Dismissed

Ashok Kumar and Others Vs State of U.P. and Others

Allahabad High Court · (2016) 96 ACrC 350 : (2016) 4 ADJ 617

Criminal Procedure Code, 1973 (CrPC) - Section 173(8), Section 482, Section 82, Section 83Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 419, Section 420, Section 467, Section 468, Section 471, Section 478
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High Courts09 Mar 2016Allowed

Dablu Rai Vs State of U.P. and Others

Allahabad High Court · (2016) 94 ACrC 247 : (2016) 4 ADJ 602 : (2016) 3 AllWC 2621

Constitution of India, 1950 - Article 21, Article 22 (5)National Security Act, 1980 - Section 3 (2), Section 3 (ii)National Security Guard Act, 1986 - Section 3 (2)
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