High Courts08 Mar 2016Dismissed
Smt. Nazifa Khatoon Vs State of U.P.
Allahabad High Court · (2016) 5 AllLJ 176 : (2016) LIC 4428
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 118 of 153
High Courts08 Mar 2016Dismissed
Rama Kant Vs Superintendent of Police, Distt. Hardoi and Others
Allahabad High Court · (2016) 94 ACrC 165
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts08 Mar 2016Allowed
Ashok Kumar Gupta & Another Vs State of U.P. & Others
Allahabad High Court · (2016) 4 ADJ 509 : (2016) 4 AllWC 3414 : (2016) 116 ALR 736 : (2016) 3 ARC 118 : (2016) 132 RD 410
Civil Procedure Code, 1908 (CPC) — Section 96Uttar Pradesh Trade Tax Act, 1948 — Section 17, 7(c)
High Courts08 Mar 2016Dismissed
Pradyumn Kumar Srivastava Vs Advocate General, U.P. and Ors.
Allahabad High Court · (2016) 3 ADJ 684 : (2016) 3 AllLJ 272 : (2016) 2 AllWC 1880 : (2016) 117 ALR 384
Contempt of Courts Act, 1971 — Section 15(2)
High Courts08 Mar 2016Allowed
Mohd. Nadir Vs State of U.P.
Allahabad High Court · (2017) 99 ACrC 126 : (2017) 173 AIC 925
Writ Petition No. 5202 of 2015
High Courts04 Mar 2016Dismissed
The Commissioner, Commercial Tax Vs S/S Hi Choice Collection Pvt. Ltd.
Allahabad High Court · (2016) 92 UPTC 283
High Courts04 Mar 2016Allowed
Vinod Kumar Verma Vs Union of India
Allahabad High Court · (2016) 335 ELT 476
High Courts04 Mar 2016Allowed
West Watch Company Vs Additional District Judge and Others
Allahabad High Court · (2016) 117 ALR 842 : (2016) 2 ARC 259 : (2016) 34 LCD 612
Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 114
High Courts04 Mar 2016Allowed
Surya Pandey and Others Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 169 : (2016) 4 ADJ 20 : (2016) 4 AllLJ 331
Arms Act, 1959 - Section 25, Section 3Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 120B, Section 147, Section 148, Section 149, Section 302, Section 307, Section 308
High Courts04 Mar 2016Dismissed
Smt. Manorama Devi Vs Surajbhan
Allahabad High Court · (2016) 2 ARC 361
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts04 Mar 2016Dismissed
Sabiya Begum Vs M. Hayat Ansari
Allahabad High Court · (2016) 4 ADJ 235 : (2016) 3 AllWC 3054 : (2016) 116 ALR 569 : (2016) 2 ARC 82
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 - Section 40Civil Procedure Code, 1908 (CPC) - Section 112, Section 115, Section 7, Section 96Provincial Small Cause Courts Act, 1887 - Section 15, Section 25, S
High Courts04 Mar 2016Dismissed
Prabhu and Others Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 829 : (2016) 4 ADJ 19
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts04 Mar 2016Allowed
Income Tax Officer Ward, Mau Vs Nazre Alam and Others
Allahabad High Court · (2016) 94 ACrC 438 : (2016) 4 ADJ 612 : (2016) 162 AIC 894
Income Tax Act, 1961 — Section 132A
High Courts04 Mar 2016Allowed
Amar Vs State of U.P.
Allahabad High Court · (2016) 93 ACrC 848 : (2016) 4 ADJ 19
Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313, Section 437APenal Code, 1860 (IPC) - Section 376
High Courts04 Mar 2016Dismissed
Akhilesh Chandra Porwal Vs Union of India and Others
Allahabad High Court · (2016) 03 AHC CK 0066
Cantonments Act, 2006 - Section 247, Section 248, Section 249Constitution of India, 1950 - Article 226
High Courts04 Mar 2016Dismissed
Rohit Yadav and another Vs State of U.P. and another
Allahabad High Court · (2016) 94 ACrC 603 : (2016) 4 ADJ 24
Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts04 Mar 2016Allowed
Veer Singh & Others Vs State of U.P. & Others
Allahabad High Court · (2016) 4 ADJ 231 : (2016) 3 AllWC 3070 : (2016) 116 ALR 590 : (2016) 132 RD 204
Land Acquisition Act, 1894 — Section 11A
High Courts04 Mar 2016Allowed
U.P. Awas Evam Vikas Parishad And Another Vs Prem Prakash Sharma
Allahabad High Court · (2016) 2 AllWC 1869 : (2016) 1 ARC 786
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Mar 2016Allowed
Hari Shanker Pandey Vs Union of India
Allahabad High Court · (2016) 3 ADJ 810 : (2016) 3 AllWC 3218 : (2016) 116 ALR 350 : (2016) 2 CLR 110 : (2016) 150 FLR 35 : (2016) LabLR 715 : (2016) 2 UPLBEC 1219
Constitution of India, 1950 — Article 226, 311