High Courts31 Mar 2016Dismissed
Vijay Kumar Mehrotra Vs State of U.P. and another.
Allahabad High Court · (2016) 5 ADJ 595
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 110 of 153
High Courts31 Mar 2016Dismissed
Keshav Prasad Bajpai Alias Keshav Kant Bajpai Vs Additional District and Sessions Judge Court No. 9 Lko. and Others
Allahabad High Court · (2016) 117 ALR 103 : (2016) 2 ARC 57
Constitution of India, 1950 — Article 226
High Courts31 Mar 2016Dismissed
Yogendra Swaroop Saxena Vs Reena Agrawal and others
Allahabad High Court · (2016) 117 ALR 638 : (2016) 2 ARC 55
High Courts31 Mar 2016Dismissed
Anuradha @ Sweety Vs State of U.P.
Allahabad High Court · (2016) 6 AllLJ 667
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366, Section 506
High Courts30 Mar 2016Disposed Off
M/S Total Building Solution Vs The Commissioner, Commercial Taxes
Allahabad High Court · (2016) 93 UPTC 244
High Courts30 Mar 2016Dismissed
Ashutosh Patel and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 382 : (2017) 2 AllLJ 60 : (2016) 5 AllWC 4899
Constitution of India, 1950 - Article 21-A, Article 226Uttar Pradesh Intermediate Education Act, 1921 - Section 16, Section 16-E, Section 16-E(11), Section 18
High Courts30 Mar 2016Dismissed
Vinod Kumar & Others Vs Central Administrative Tribunal Allahabad and Others
Allahabad High Court · (2016) 6 ADJ 37 : (2016) 2 UPLBEC 1563
High Courts30 Mar 2016Dismissed
Sanjeev Kumar Rai Vs D.D.C. Ghazipur & Others
Allahabad High Court · (2016) 6 ADJ 544 : (2016) 5 AllWC 5095 : (2016) 132 RD 25 : (2016) 2 RJ 1122
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48
High Courts30 Mar 2016Allowed
Manish Gautam Vs Smt. Shikha Gautam
Allahabad High Court · (2016) 5 ADJ 794 : (2016) 3 AllWC 3240 : (2016) 116 ALR 371 : (2016) 2 ARC 800 : (2016) 3 DMC 308
Hindu Marriage Act, 1955 — Section 13, 9
High Courts30 Mar 2016Dismissed
Ashok Kumar and another Vs Virendra and another
Allahabad High Court · (2016) 2 ARC 220
High Courts30 Mar 2016Dismissed
Deepak and 2 ors. Vs Kailash and Others
Allahabad High Court · (2016) 163 AIC 956 : (2016) 116 ALR 804 : (2016) 2 ARC 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100
High Courts30 Mar 2016Allowed
U.P. Higher Education Service Commission through its Secretary Vs Chief Commissioner for Persons with Disabilities and Others
Allahabad High Court · (2016) 5 ADJ 86 : (2016) 3 AllWC 2880 : (2016) 116 ALR 774
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 39(b), 50, 57, 58, 59(b)
High Courts30 Mar 2016Allowed
Uma Shanker Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 7 : (2016) 3 AllWC 2870 : (2016) 116 ALR 584 : (2016) 150 FLR 610
Constitution of India, 1950 — Article 226
High Courts30 Mar 2016Disposed off
Manoj Kumar Shukla Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 5 : (2016) 3 AllWC 3036 : (2016) 116 ALR 677 : (2016) 150 FLR 615
Uttar Pradesh Recruitment of Dependants of Government Servants Dying in Harness Act, 1974 — Rule 4
High Courts30 Mar 2016Disposed Off
Surendra Prakash Pathak Vs State of U.P. and Others
Allahabad High Court · (2016) 94 ACrC 808 : (2016) 4 ADJ 717 : (2016) 3 AllWC 2601 : (2016) 2 RJ 1018
Criminal Procedure Code, 1973 (CrPC) — Section 82(1), 82(2), 83(4), 84, 85(2), 85(3)Penal Code, 1860 (IPC) — Section 302
High Courts30 Mar 2016Disposed Off
Om Sai Sahkari Samiti Limited Vs Ram Het (Adopted) s/o Sri Narena and Others
Allahabad High Court · (2016) 5 ADJ 206 : (2016) 4 AllWC 3423 : (2016) 117 ALR 194 : (2016) 2 ARC 101 : (2016) 132 RD 390 : (2016) 2 RJ 1021
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts30 Mar 2016Dismissed
Satya Narayan Vs Rama Shanker Jha
Allahabad High Court · (2016) 117 ALR 409 : (2016) 2 ARC 69
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Mar 2016Dismissed
Smt. Gulzar Khanam and Others Vs U.P.S.R.T.C. and Others
Allahabad High Court · (2016) 3 ACC 349 : (2017) ACJ 551 : (2016) 4 ADJ 700 : (2016) 3 AllLJ 589 : (2016) 3 AllWC 3238 : (2016) 116 ALR 348 : (2016) 2 CivilLJ 873 : (2016) 3 TAC 701
Motor Vehicles Act, 1988 — Section 163-A
High Courts30 Mar 2016Dismissed
Srimani Verma Vs Chandrabali
Allahabad High Court · (2016) 117 ALR 426 : (2016) 2 ARC 108 : (2016) 132 RD 602
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Mar 2016Disposed off
Masood Ahmad Vs State of U.P. and another
Allahabad High Court · (2016) 94 ACrC 432 : (2016) 3 AllWC 3067 : (2016) 116 ALR 741
Arms Act, 1959 — Section 13