High Courts19 Apr 2016Dismissed
Hindu Personal Law Board Vs Union of India
Allahabad High Court · (2016) 5 ADJ 146 : (2016) 3 AllLJ 639 : (2016) 3 AllWC 2801
Contempt of Courts Act, 1971 — Section 2(c)(i)
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 102 of 153
High Courts19 Apr 2016Dismissed
Arya Samaj and another Vs Amar Deo Singh and another
Allahabad High Court · (2016) 5 ADJ 646 : (2016) 117 ALR 61 : (2016) 3 ARC 190 : (2016) 132 RD 356 : (2016) 2 RJ 1388
Specific Relief Act, 1963 — Section 38
High Courts18 Apr 2016Dismissed
The Pr. Commissioner of Income Tax-I Vs M/S J.K. Synthetics Ltd.
Allahabad High Court · (2017) 390 ITR 129 : (2016) 93 UPTC 306
High Courts18 Apr 2016Dismissed
Mrs G.S.J. Shapoorjee - Petitioner @HASH Allahabad Development Authority, Allahabad And Others
Allahabad High Court · (2016) 11 ADJ 524 : (2016) 119 ALR 162 : (2017) 1 ARC 304
Uttar Pradesh Public Premises (Eviction of unauthorised occupants) Act, 1972 - Section 2(e), Section 2(g)Uttar Pradesh Urban Planning and Development Act, 1973 - Section 16, Section 26
High Courts18 Apr 2016Allowed
Shyam Lal Tiwari Vs U.P. State Warehousing and Another
Allahabad High Court · (2016) 6 ADJ 149 : (2016) 6 AllWC 5986
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Dismissed
Tula Ram and others Vs Kanpur Development Authority
Allahabad High Court · (2016) 7 ADJ 113 : (2016) 5 AllWC 5288 : (2016) 118 ALR 174 : (2016) 3 UPLBEC 1918
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Dismissed
Ayodhya Prasad Shukla Vs Bar Council Of Uttar Pradesh And 3 Others
Allahabad High Court · (2016) 6 ADJ 304
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Dismissed
Mehdi Hasan Vs State of U.P. and 3 Others
Allahabad High Court · (2016) 6 ADJ 483 : (2016) 4 AllLJ 682 : (2016) 5 AllWC 5092 : (2016) 117 ALR 594 : (2016) 151 FLR 259 : (2016) LIC 3967
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Disposed Off
M/S Fair Growth Exports Private Ltd. Vs Sanjeev Kandhari
Allahabad High Court · (2016) 5 AllLJ 109 : (2016) 3 ARC 573
Provincial Small Cause Courts Act, 1887 - Section 15
High Courts18 Apr 2016Disposed off
Jugal Kishore Pandey Vs Additional District Judge
Allahabad High Court · (2016) 4 AllLJ 115 : (2016) 117 ALR 748 : (2016) 2 ARC 208
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a)(f)
High Courts18 Apr 2016Dismissed
Moti Lal and Others Vs Kedarnath and Others
Allahabad High Court · (2016) 5 ADJ 142 : (2016) 4 AllWC 3316 : (2016) 116 ALR 835 : (2016) 3 ARC 212 : (2016) 133 RD 788 : (2016) 2 RJ 1324
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Apr 2016Dismissed
Lok Prahari Through its General Secy. S.N. Shukla [P.I.L.] Vs Union of India Thr. Secy. Legislative Deptt. Ministry of Law
Allahabad High Court · (2016) 5 ADJ 128 : (2016) AIR(Allahabad) 117 : (2016) 4 AllLJ 68 : (2016) 3 AllWC 2789
High Courts18 Apr 2016Allowed
Laugania Vs Chhatrapal and Others
Allahabad High Court · (2016) 5 ADJ 250 : (2016) 3 AllWC 3181 : (2016) 132 RD 20 : (2016) 2 RJ 1398
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229-B, 331
High Courts18 Apr 2016Allowed
Shah Basit Jahid and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 464 : (2016) 117 ALR 814 : (2016) 2 UPLBEC 1545
High Courts18 Apr 2016Dismissed
Mahendra Pratap Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 165 : (2016) 4 AllLJ 40 : (2016) 4 AllWC 3320
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Allowed
Narayan Prasad Saraswat Vs Smt. Shaifali @ Muniya
Allahabad High Court · (2016) 5 ADJ 666 : (2016) 3 AllWC 2808 : (2016) 117 ALR 188 : (2016) 3 ARC 82 : (2016) 2 DMC 775 : (2016) 3 HLR 61
Hindu Marriage Act, 1955 — Section 13(1)(i), 13(1)(ia), 13(1)(ib)Penal Code, 1860 (IPC) — Section 497
High Courts18 Apr 2016Allowed
Smt. Pratibha Gautam and another Vs The Civil Judge (Senior Division) Sitapur and another
Allahabad High Court · (2016) 5 ADJ 767 : (2016) 163 AIC 935 : (2016) AIRCC 2134 : (2016) 3 AllLJ 601 : (2016) 4 AllWC 3310 : (2016) 116 ALR 718 : (2016) 3 ARC 187 : (2016) 4 CivilLJ 418 : (2016) 3 DMC 425 : (2016) 132 RD 233
Civil Procedure Code, 1908 (CPC) — Section 9Family Courts Act, 1984 — Section 7
High Courts13 Apr 2016Allowed
Dr. Brahmachari Shambhu Nath Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 593 : (2017) 1 ESC 146
Constitution of India, 1950 - Article 226Uttar Pradesh Higher Education Services Commission Act, 1980 - Section 31-C
High Courts13 Apr 2016Allowed
Dr. Brahmchari Shambhu Nath Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 513 : (2016) 119 ALR 637 : (2017) 1 ESC 178 : (2016) 4 UPLBEC 3027
High Courts13 Apr 2016Disposed Off
Bhupendra Kumar Jain Vs Chakit Kumar Mishra And Another
Allahabad High Court · (2016) 167 AIC 928 : (2016) 118 ALR 621 : (2016) 2 ARC 771
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 98, Order 21 Rule 99Constitution of India, 1950 - Article 227