High Courts21 Apr 2016Disposed Off
M/S Hindustan Mint And Agro Products Pvt. Ltd. Vs Union of India
Allahabad High Court · (2016) 93 UPTC 310
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 100 of 153
High Courts21 Apr 2016Dismissed
Yashpal Singh Chauhan Vs State of U.P.
Allahabad High Court · (2017) ACD 62 : (2016) 96 ACrC 117 : (2017) 1 AICLR 149 : (2016) 4 CriCC 59 : (2017) 1 Crimes 129 : (2016) 2 DCR 1 : (2016) 2 NIJ 547
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Apr 2016Allowed
Jai Kishan Srivastava Vs State of U.P.
Allahabad High Court · (2016) 9 ADJ 274
High Courts21 Apr 2016Dismissed
Sri Ramesh Chandra Vs Sri Ran Singh
Allahabad High Court · (2016) 4 AllWC 3333 : (2016) 119 ALR 84 : (2016) 2 ARC 644
Constitution of India, 1950 - Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21 (1)(a)
High Courts21 Apr 2016Disposed Off
Pradeep Kumar Vs State of U.P. and another
Allahabad High Court · (2016) 7 ADJ 127 : (2016) 5 AllWC 5050 : (2016) 118 ALR 302 : (2016) 3 UPLBEC 2283
Land Acquisition Act, 1894 - Section 4
High Courts21 Apr 2016Disposed Off
Bal Krishan Singh and 5 Others Vs State of U.P. and 4 Others
Allahabad High Court · (2016) 6 ADJ 666 : (2016) 117 ALR 525
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 226
High Courts21 Apr 2016Disposed Off
Rameshwar Prasad Yadav Vs District Judge District Lucknow And Another
Allahabad High Court · (2016) 119 ALR 78 : (2016) 2 ARC 775
Civil Procedure Code, 1908 (CPC) - Section 10Constitution of India, 1950 - Article 227
High Courts21 Apr 2016Partly Allowed
Lakhan Singh Vs State Of U.P.
Allahabad High Court · (2016) 95 ACrC 332 : (2016) 6 ADJ 258
Penal Code, 1860 (IPC) - Section 307Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts21 Apr 2016Allowed
Indragyan Vs Union of India & Others
Allahabad High Court · (2016) 6 ADJ 656
Constitution of India, 1950 - Article 226
High Courts21 Apr 2016Disposed Off
Jamal Ahmad Vs Special Judge P.C. Act Court No. 2, Lucknow
Allahabad High Court · (2016) 2 ARC 806
High Courts21 Apr 2016Dismissed
Kapil Deo Vs D.D.C. Faizabad and Others
Allahabad High Court · (2016) 5 ADJ 405 : (2016) 5 AllWC 4911 : (2016) 131 RD 602
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 163
High Courts21 Apr 2016Dismissed
Mohd. Sakib Vs Rent. Control & Eviction Officer/ A.C.M. 5th, and Others
Allahabad High Court · (2016) 2 ARC 287
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13
High Courts21 Apr 2016Dismissed
Asad Ali Vs Special Judge E.C. Act/District Judge Hardoi and Others
Allahabad High Court · (2016) 6 ADJ 54 : (2016) 6 AllWC 6488 : (2016) 116 ALR 624 : (2016) 2 ARC 193
Constitution of India, 1950 — Article 227
High Courts21 Apr 2016Dismissed
Capt. Abal Singh Vs State of U.P. & another
Allahabad High Court · (2016) 5 ADJ 440 : (2016) 117 ALR 527 : (2016) 3 UPLBEC 1993
Uttar Pradesh Non-Technical (Class-II) Service (Reservation of Vacancies for Demobilised Officers) Rules, 1973 — Rule 6
High Courts21 Apr 2016Disposed Off
Sridevi Vs Rajendra Prasad Chaturvedi
Allahabad High Court · (2016) 5 ADJ 199 : (2016) 118 ALR 139 : (2016) 4 CivilLJ 424 : (2016) 3 DMC 104
Family Court Act, 1955 — Section 19Hindu Marriage Act, 1955 — Section 13(1)(i-a)Limitation Act, 1963 — Section 5
High Courts20 Apr 2016Disposed Off
Sixth Sense Astro Gurukul Vs Vishwanath Pandey, Advocate
Allahabad High Court · (2016) 3 CivilLJ 723
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1(b), Order 7 Rule 11(c), Order 7 Rule 13
High Courts20 Apr 2016Dismissed
Ashok Kumar Jha Vs Addl. Commissioner, Central Excise and Service Tax
Allahabad High Court · (2016) 93 UPTC 304
High Courts20 Apr 2016Disposed Off
M/S Radha Krishna Commodities Trade Vs Superintendent Customs
Allahabad High Court · (2016) 93 UPTC 308
High Courts20 Apr 2016Allowed
Snehlata Vs State of U.P. and 5 Others
Allahabad High Court · (2016) 4 AllLJ 14
High Courts20 Apr 2016Disposed Off
Anoop Gupta Vs State of U.P. Thru Prin. Secy. to Govt. Deptt. Medical Edu. & Others
Allahabad High Court · (2016) 4 AllLJ 21
Constitution of India, 1950 - Article 226