High Courts26 Apr 2016Dismissed
Ashok Kumar Agarwal Vs Ajay Kumar
Allahabad High Court · (2016) 3 CivilLJ 183
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 98 of 153
High Courts26 Apr 2016Dismissed
Satya Prakash Gupta Vs Civil Judge (Jr. Div.)
Allahabad High Court · (2016) 3 CivilLJ 172
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Constitution of India, 1950 - Article 226
High Courts26 Apr 2016Dismissed
Bhagat Singh Chauhan Vs State of U.P.
Allahabad High Court · (2016) ACD 1151 : (2016) 2 DCR 46 : (2016) 2 NIJ 291
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420, 504, 506
High Courts26 Apr 2016Dismissed
Virendra Kumar Gupta Vs State of U.P.
Allahabad High Court · (2016) ACD 980 : (2016) 96 ACrC 729 : (2016) 11 ADJ 11 : (2017) 1 AICLR 777 : (2017) 1 AllLJ 550 : (2017) 2 BC 657 : (2017) 1 CivCC 520 : (2017) 1 CriCC 30 : (2017) 1 NIJ 546 : (2017) 2 RCRCriminal 772
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Apr 2016Dismissed
Shakeel Ahmad Vs Prem Kumar Gupta (Since Deceased) and 9 others
Allahabad High Court · (2016) 2 ARC 638
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(4), 30(1)
High Courts26 Apr 2016Allowed
Jhinnu Prasad Yadav Vs Additional District Magistrate and Others
Allahabad High Court · (2016) 132 RD 241
Constitution of India, 1950 - Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 48
High Courts26 Apr 2016Allowed
Ram Sagar Gupta Vs State of U.P. and other
Allahabad High Court · (2016) 5 ADJ 697
High Courts26 Apr 2016Dismissed
Vinod Kumar And 2 Others Vs Arya Samaj Mandir
Allahabad High Court · (2016) 118 ALR 694 : (2016) 2 ARC 669
Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 111(g), 114
High Courts26 Apr 2016Dismissed
Bhola Ram Kushwaha Vs Shankar Lal Makdariya
Allahabad High Court · (2016) 2 ARC 418
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2)(a)
High Courts26 Apr 2016Allowed
Anurag Tripathi Vs U.P.P.S.C. and Others
Allahabad High Court · (2016) 5 ADJ 396 : (2016) 5 AllLJ 558 : (2016) 3 UPLBEC 2268
Constitution of India, 1950 — Article 14
High Courts26 Apr 2016Disposed off
Rohit Singh Bhadoriya Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 392
Uttar Pradesh Rajya Vidyut Parishad Sewakal Me Parishadiya Sewakonke Ashhriton Ki Bharti Niyamawali, 1975 — Rule 10 2(c)
High Courts26 Apr 2016Dismissed
Abdul Kadir Vs Samshad Ali
Allahabad High Court · (2016) 117 ALR 663 : (2016) 2 ARC 212
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts26 Apr 2016Dismissed
Ram Naresh Yadav Vs Deputy Director, Enforcement Directorate
Allahabad High Court · (2016) 5 ADJ 246 : (2016) 117 ALR 796 : (2016) 2 CivilLJ 893
Foreign Exchange Management Act, 1999 — Section 35Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3), 49(5-A), 56Limitation Act, 1963 — Section 5
High Courts26 Apr 2016Allowed
Rohit Nandan Shukla Vs U.P.P.S.C., Allahabad and another
Allahabad High Court · (2016) 5 ADJ 485 : (2016) 2 UPLBEC 1667
Constitution of India, 1950 — Article 14
High Courts26 Apr 2016Dismissed
Ramesh @ Raja Babu and another Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 932 : (2016) 5 ADJ 806 : (2016) 3 DMC 379
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Apr 2016Allowed
Kamil Vs State of U.P. & Others
Allahabad High Court · (2016) 6 ADJ 11 : (2016) 166 AIC 951 : (2016) 117 ALR 584
Electricity Act, 2003 - Section 126, 135Uttar Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1958 - Section 3
High Courts25 Apr 2016Disposed Off
Anoop Bajpai and another Vs Additional Judge Small Causes Court Lucknow and others
Allahabad High Court · (2016) 2 ARC 506
Constitution of India, 1950 - Article 227
High Courts25 Apr 2016Dismissed
Ram Rati & Others Vs Keshav
Allahabad High Court · (2016) 6 ADJ 698 : (2016) 5 AllWC 4925 : (2016) 117 ALR 351 : (2016) 2 RJ 1586
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, 100
High Courts25 Apr 2016Disposed Off
Mangali and others Vs State of U. P
Allahabad High Court · (2016) 94 ACrC 804 : (2016) 6 ADJ 75 : (2016) 163 AIC 841
Penal Code, 1860 (IPC) - Section 302, 34
High Courts25 Apr 2016Dismissed
Radheshyam Vs State of U.P. and 3 Ors.
Allahabad High Court · (2016) 132 RD 242
Constitution of India, 1950 - Article 226