High Courts29 Apr 2016Allowed
Prateek Mishra Vs Union of India
Allahabad High Court · (2016) 7 ADJ 523 : (2016) 5 AllWC 5036 : (2016) 3 UPLBEC 2226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 96 of 153
High Courts29 Apr 2016Dismissed
Vishva Nath Yadav Vs Smt. Kalawati Devi
Allahabad High Court · (2016) 119 ALR 854 : (2016) 3 ARC 307 : (2017) 134 RD 368 : (2016) 132 RD 429 : (2016) 2 RJ 1432
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 331
High Courts29 Apr 2016Allowed
Kallu Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 856 : (2016) 6 ADJ 184
Penal Code, 1860 (IPC) — Section 302, 34, 404
High Courts29 Apr 2016Dismissed
Hasim Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 880 : (2016) 6 ADJ 1
Arms Act, 1959 — Section 25(1) (a)Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Apr 2016Partly Allowed
Krishna Kant Singh Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 801 : (2016) 5 ADJ 687 : (2016) 3 CriCC 360 : (2016) 2 DMC 762
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304B
High Courts29 Apr 2016Partly Allowed
Vishwa Nath and Others Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 132 : (2016) 5 ADJ 554
Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts29 Apr 2016Dismissed
M/S Bharat Harmonium Works Thru Partner Ramesh Bahadur Singh Vs State of U.P. Thru Prin. Secy. Deptt. of Law Civil Sectt. and Others
Allahabad High Court · (2016) 163 AIC 910 : (2016) 6 AllLJ 646 : (2016) 116 ALR 632
Arbitration and Conciliation Act, 1996 — Section 34, 36, 42
High Courts29 Apr 2016Partly Allowed
U.P. State Electricity Board and another Vs State of U.P. and Others
Allahabad High Court · (2016) 2 CLR 610 : (2016) 149 FLR 970 : (2016) 2 LLJ 717
Constitution of India, 1950 — Article 226
High Courts29 Apr 2016Dismissed
Dhani Ram Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 409 : (2016) 117 ALR 673 : (2016) 133 RD 92 : (2016) 2 RJ 1652
Land Acquisition Act, 1894 — Section 18, 54Limitation Act, 1963 — Section 5
High Courts29 Apr 2016Dismissed
Ram Chandra Singh Vs State Bank of India and Others
Allahabad High Court · (2016) 6 AllLJ 654 : (2016) 2 CLR 452
Constitution of India, 1950 — Article 226State Bank of India Employees Pension Fund Rules, 1955 — Rule 22, 50
High Courts29 Apr 2016Dismissed
Manbodh Lal Srivastava Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (2016) 2 CLR 448 : (2016) LabLR 794 : (2016) 3 LLN 570
Constitution of India, 1950 — Article 226
High Courts28 Apr 2016Dismissed
Munshi Ahsan Vs Shabbir Ahmad
Allahabad High Court · (2016) 4 CivilLJ 73
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 9 Rule 9, Section 151, Section 2(2)Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 5
High Courts28 Apr 2016Dismissed
Shripat Yadav Vs Bujhu Singh Yadav
Allahabad High Court · (2016) 3 CivilLJ 181
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Section 115Constitution of India, 1950 - Article 227
High Courts28 Apr 2016Dismissed
Lalman T.M.T. Steel Trading Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 297
High Courts28 Apr 2016Allowed
M/S Sony India Pvt. Ltd. Vs State of U.P.
Allahabad High Court · (2016) 93 UPTC 338
High Courts28 Apr 2016Disposed Off
Mohd. Haleem (Since Deceased) Vs Abdul Rasheed
Allahabad High Court · (2017) 120 ALR 69 : (2016) 3 ARC 329 : (2017) 2 CivCC 230 : (2017) 134 RD 470
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts28 Apr 2016Dismissed
Amar Singh Vs Kishanpal Singh And Another
Allahabad High Court · (2016) 118 ALR 741 : (2016) 2 ARC 779 : (2016) 3 CivilLJ 617 : (2016) 133 RD 581
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227
High Courts28 Apr 2016Dismissed
Rajeev Kumar Vs State of U.P. and 2 Ors.
Allahabad High Court · (2016) 7 ADJ 243 : (2016) 165 AIC 939 : (2016) 117 ALR 807 : (2016) 4 BC 357 : (2017) 1 DCR 159 : (2016) 2 DRTC 641 : (2016) 133 RD 140
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 14(1)Transfer of Property Act, 1882 - Section 107
High Courts28 Apr 2016Dismissed
Vijay Krishna Srivastava and another Vs Additional District Judge, Civil Court, Faizabad
Allahabad High Court · (2016) 2 ARC 635
Constitution of India, 1950 - Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts28 Apr 2016Dismissed
Farid Ahmad Ansari Vs Riasat Hussain
Allahabad High Court · (2016) 2 ARC 438
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)