Allahabad High Court · (2016) 95 ACrC 323 : (2016) 5 ADJ 450 : (2016) 163 AIC 893 : (2016) 6 AllLJ 589 : (2016) 5 AllWC 4425 : (2016) 119 ALR 600 : (2016) 116 ALR 650 : (2016) 2 ARC 789 : (2016) 3 DMC 257 : (2016) 3 HLR 653

Criminal Procedure Code, 1973 (CrPC) — Section 126(2)Family Courts Act, 1984 — Section 13Hindu Marriage Act, 1955 — Section 13B

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High Courts02 May 2016Dismissed

Ram Dayal and another Vs Director of Education and others

Allahabad High Court · (2016) 7 ADJ 372

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High Courts02 May 2016Dismissed

Deepak Kumar Raidas Vs State of U.P.

Allahabad High Court · (2016) 5 AllLJ 313 : (2016) CriLJ 5089

Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 147, 201, 302/149

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High Courts29 Apr 2016Disposed Off

C.P. Upadhyaya Vs Chairman and M.D. Power Grid Corporation Of India Ltd.

Allahabad High Court · (2017) 121 ALR 69

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High Courts29 Apr 2016Disposed Off

Jagjivan Lal Shukla Vs Smt. Mukta Devi

Allahabad High Court · (2016) 4 CivilLJ 456

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24

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High Courts29 Apr 2016Dismissed

Shiv Kumar Rai Vs Smt. Bindumati Rai

Allahabad High Court · (2016) 4 CivilLJ 101

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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High Courts29 Apr 2016Dismissed

Manta Vs Shobha

Allahabad High Court · (2016) 5 AllWC 4863

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5

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High Courts29 Apr 2016Disposed Off

Smt. Mithilesh Sharma Vs Ram Khiladi and 2 Others

Allahabad High Court · (2016) 4 AllWC 3332

Constitution of India, 1950 - Article 227

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High Courts29 Apr 2016Allowed

Vinod Shankar Shukla And Anr. Vs Bhoruka Logistics Pvt. Ltd. And Anr.

Allahabad High Court · (2016) 3 ACC 781 : (2016) 6 ADJ 204 : (2016) 117 ALR 436 : (2016) 3 CivilLJ 634 : (2016) 4 TAC 539

Motor Vehicles Act, 1988 - Section 168

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High Courts29 Apr 2016Dismissed

Om Prakash & Others Vs State

Allahabad High Court · (2016) 95 ACrC 93 : (2016) 6 ADJ 4

Penal Code, 1860 (IPC) - Section 302, 34

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High Courts29 Apr 2016Dismissed

Smt. Shyam Pyari Devi Vs Sanjay Kumar And 7 Others

Allahabad High Court · (2016) 118 ALR 686 : (2016) 2 ARC 651

Constitution of India, 1950 - Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 - Rule 18

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High Courts29 Apr 2016Allowed

Dr. Ram Raj Singh Vs Ramji And 25 Others

Allahabad High Court · (2016) 6 ADJ 313 : (2016) 166 AIC 948 : (2016) 6 AllWC 5761 : (2016) 117 ALR 606 : (2016) 3 ARC 79 : (2016) 4 CivCC 496 : (2016) 133 RD 61 : (2016) 2 RJ 1430

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts29 Apr 2016Dismissed

Dilshad And 8 Others Vs Mohd. Faizaan

Allahabad High Court · (2016) 7 ADJ 387 : (2016) 5 AllWC 4512 : (2016) 118 ALR 58 : (2016) 2 ARC 797 : (2016) 133 RD 252

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 10

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High Courts29 Apr 2016Dismissed

Jagdheer Singh Vs State of U.P. and others

Allahabad High Court · (2016) 6 ADJ 559 : (2016) 131 RD 727 : (2016) 2 RJ 1578 : (2016) 2 UPLBEC 1622

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