High Courts28 Apr 2016Dismissed
Dinesh Kumar Chaudhary Vs Union of India and Others
Allahabad High Court · (2016) 5 ADJ 247 : (2016) 5 AllWC 4536
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 97 of 153
High Courts28 Apr 2016Dismissed
Akhilesh Tiwari Vs N.E. & E.C.R. Employee''s M.S.P. Co-Op. Bank Ltd. and another.
Allahabad High Court · (2016) 5 ADJ 427 : (2016) 117 ALR 73 : (2016) 2 UPLBEC 1662
Multi-State Cooperative Societies Act, 2002 — Section 84
High Courts28 Apr 2016Dismissed
Pandhari Saroj Vs State of U.P. and Others
Allahabad High Court · (2016) 5 ADJ 601 : (2016) 116 ALR 847 : (2016) 150 FLR 862 : (2016) 2 UPLBEC 1527
Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 4(1)(a)(i)
High Courts28 Apr 2016Dismissed
Kuldeep Singh and another Vs State of U.P. and another
Allahabad High Court · (2016) 5 ADJ 532
High Courts27 Apr 2016Dismissed
Brijdev Tiwari Vs A.D.J., Court No.-7, Varanasi
Allahabad High Court · (2016) 3 CivilLJ 480
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 14(2)
High Courts27 Apr 2016Dismissed
Ram kumar Vs Dhyan Singh
Allahabad High Court · (2016) 3 CivilLJ 638
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1 (r)Constitution of India, 1950 - Article 227
High Courts27 Apr 2016Dismissed
Ram Chandra Sharma Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 692 : (2017) 1 ADJ 2
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts27 Apr 2016Dismissed
Smt. Rajwati Devi Vs Ram Charan Sharma
Allahabad High Court · (2016) 7 ADJ 378 : (2016) 5 AllWC 4515 : (2016) 118 ALR 778 : (2016) 3 ARC 302
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Apr 2016Dismissed
Rajesh Kumar Vs Smt. Rajesh Kumar
Allahabad High Court · (2016) 2 ARC 627
High Courts27 Apr 2016Dismissed
Raj Dev And Another Vs Basdev
Allahabad High Court · (2016) 118 ALR 115 : (2016) 2 ARC 666 : (2016) 2 RJ 1427
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts27 Apr 2016Dismissed
Deepak Kumar And Others Vs State of U.P. And Others
Allahabad High Court · (2016) 6 ADJ 362 : (2016) 3 UPLBEC 2213 : (2016) 2 UPLBEC 1627
Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 - Rule 9
High Courts27 Apr 2016Allowed
M/S Astral Cables Ltd. and Anr. Vs State of U.P. and 3 Ors.
Allahabad High Court · (2016) 6 ADJ 480 : (2016) 166 AIC 923 : (2016) 117 ALR 521 : (2016) 132 RD 782 : (2016) 2 RJ 1523
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Disposed Off
B.K. Tiwari Vs State of U.P. and another
Allahabad High Court · (2016) 95 ACrC 751 : (2016) 6 ADJ 424 : (2016) 6 AllLJ 657
Criminal Procedure Code, 1973 (CrPC) - Section 389(2), 482
High Courts27 Apr 2016Allowed
Mithlesh Kumari Vs State of U.P. and 2 Others
Allahabad High Court · (2016) 6 ADJ 758 : (2016) 117 ALR 591 : (2016) 132 RD 802
Constitution of India, 1950 - Article 226
High Courts27 Apr 2016Disposed Off
Gulab Chand Nagaria Vs Piyush Agrawal
Allahabad High Court · (2016) 2 ARC 402
High Courts27 Apr 2016Dismissed
Ravindra Singh Vs Ashish Mani Tripathi
Allahabad High Court · (2016) 6 ADJ 623 : (2016) 6 AllLJ 660 : (2016) 4 AllWC 3313 : (2016) 118 ALR 130 : (2016) 2 ARC 464 : (2017) 1 CivCC 219 : (2016) 3 CivilLJ 574 : (2017) 1 ICC 558 : (2016) 133 RD 299 : (2016) 2 RJ 1526
Civil Procedure Code, 1908 (CPC) - Order 32 Rule 3, Order 7 Rule 11 (d)
High Courts27 Apr 2016Dismissed
A.V. Ampoules & Vials Pvt. Ltd. Vs Abdul Rasheed and Others
Allahabad High Court · (2016) 5 ADJ 708 : (2016) 164 AIC 940 : (2016) 116 ALR 788 : (2016) 2 ARC 853 : (2016) 4 CivCC 161 : (2016) 132 RD 474 : (2016) 2 RJ 1424
Civil Procedure Code, 1908 (CPC) - Section 115
High Courts27 Apr 2016Dismissed
Aizaz Nabi and 3 Others Vs Abdul Hai
Allahabad High Court · (2016) 2 ARC 420
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 - Rule 18
High Courts27 Apr 2016Dismissed
Girish Dutt Pandey Vs Addl. Commissioner (Administration) Allahabad Division and Others
Allahabad High Court · (2016) 5 ADJ 279 : (2016) 5 AllWC 4854 : (2016) 131 RD 597
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts26 Apr 2016Dismissed
Prem Shanker Vs State of U.P.
Allahabad High Court · (2016) 4 CivilLJ 813
Criminal Procedure Code, 1973 (CrPC) - Section 125