High Courts12 May 2016Allowed
Smt. Rameswari Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 422 : (2017) 1 AICLR 159 : (2016) 4 CriCC 83
Penal Code, 1860 (IPC) - Section 107, 306, 498A
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 88 of 153
High Courts12 May 2016Allowed
Mahavir Singh Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 242 : (2016) 6 ADJ 5
Penal Code, 1860 (IPC) - Section 302
High Courts12 May 2016Allowed
Kripa Ram and others Vs State
Allahabad High Court · (2016) 95 ACrC 237
Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323, 504, 506
High Courts12 May 2016Dismissed
State of U.P. and another Vs Dr. Ashok Kumar and another
Allahabad High Court · (2016) 5 ADJ 814 : (2016) 6 AllWC 6010 : (2016) 3 UPLBEC 1850
Constitution of India, 1950 - Article 226
High Courts12 May 2016Dismissed
Smt. Vidyawati Vs State of U.P.
Allahabad High Court · (2016) 7 ADJ 247 : (2016) 5 AllWC 5044 : (2016) 119 ALR 55 : (2016) 133 RD 701 : (2016) 2 RJ 1643
Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Act, 1976 - Section 20(1), 33
High Courts12 May 2016Disposed Off
Barkat Nabi Khan Vs A.D.J. and 7 Others
Allahabad High Court · (2016) 2 ARC 406
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts12 May 2016Disposed Off
Lata Singh Vs Sanjay Kumar, In Charge, Judicial Magistrate and Another
Allahabad High Court · (2016) 6 ADJ 396 : (2016) 163 AIC 891 : (2016) 116 ALR 819 : (2016) 4 CivilLJ 708
High Courts12 May 2016Allowed
Balwant Rai Vs State of U.P.
Allahabad High Court · (2017) 5 ADJ 169
Criminal Misc. Application No. 18519 of 2005
High Courts11 May 2016Allowed
Sher Singh Vs State of Uttar Pradesh
Allahabad High Court · (2017) 4 ADJ 56
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 19
High Courts11 May 2016Dismissed
Sri Chandra Singh Vs Board of Revenue U.P.
Allahabad High Court · (2017) 134 RD 56
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 161
High Courts11 May 2016Allowed
Km. Ruby Mausoof Vs State of U.P.
Allahabad High Court · (2016) 5 AllWC 4460 : (2016) 118 ALR 119 : (2016) 151 FLR 557 : (2016) 3 UPLBEC 2164
High Courts11 May 2016Disposed Off
Atul Kumar Jain Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 267 : (2016) 11 ADJ 23 : (2017) 2 AllLJ 314
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts11 May 2016Disposed Off
Jaitun Vs Amit Kumar
Allahabad High Court · (2016) 119 ALR 716 : (2016) 3 ARC 205 : (2017) 1 CivCC 666 : (2017) 134 RD 226
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10Constitution of India, 1950 — Article 227
High Courts11 May 2016Partly Allowed
Kunwar Pal Singh Vs Suresh Chand
Allahabad High Court · (2016) 166 AIC 910 : (2016) 5 AllWC 4431 : (2016) 118 ALR 83 : (2017) 1 ARC 72 : (2017) 1 CivCC 68 : (2016) 133 RD 274 : (2016) 2 RJ 1610
Specific Relief Act, 1963 — Section 20
High Courts11 May 2016Allowed
M. Lal Vs State of U.P.
Allahabad High Court · (2016) 6 AllLJ 635
Penal Code, 1860 (IPC) - Section 399, Section 402
High Courts11 May 2016Dismissed
Manoj Kumar Vs State of U.P.
Allahabad High Court · (2016) 11 ADJ 601 : (2016) 6 AllLJ 609 : (2016) 119 ALR 765
Constitution of India, 1950 - Article 226, Article 329(b)
High Courts11 May 2016Allowed
Ujjawal & Anr. Vs State of U.P.
Allahabad High Court · (2016) 4 AllLJ 460
Penal Code, 1860 (IPC) - Section 376(2)(g)
High Courts11 May 2016Dismissed
Jagdamba and 3 others Vs Jai Nath Singh and 23 others
Allahabad High Court · (2016) 2 ARC 608
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 25, 100
High Courts11 May 2016Disposed Off
Mohan Verma Vs Sri Lav Pachori and 5 Others
Allahabad High Court · (2016) 2 ARC 411
High Courts11 May 2016Dismissed
Smt. Ganga Devi Vs Chandra Prakash Joshi and 2 Others
Allahabad High Court · (2016) 2 ARC 416
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)