High Courts13 May 2016Disposed Off
Jai Guru Deo Dharam Pracharak Sanstha And 9 Ors. Vs Ram Pratap And 13 Ors.
Allahabad High Court · (2016) 6 ADJ 351 : (2016) 2 ARC 600
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3, 151, 92
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 87 of 153
High Courts13 May 2016Allowed
Nawal Singh Vs State of U.P. & Ors.
Allahabad High Court · (2016) 95 ACrC 266 : (2016) 6 ADJ 11 : (2016) 164 AIC 806
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 195Penal Code, 1860 (IPC) - Section 182
High Courts13 May 2016Allowed
Janaki Prasad & Others Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 217 : (2016) 6 ADJ 14
Penal Code, 1860 (IPC) - Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts13 May 2016Allowed
Akhilesh Kumar & Another Vs State
Allahabad High Court · (2016) 95 ACrC 170 : (2016) 6 ADJ 12
Penal Code, 1860 (IPC) - Section 302, 394, 397, 411
High Courts13 May 2016Dismissed
Smt. Sumitra Vs State of U.P. and 2 Ors.
Allahabad High Court · (2016) 95 ACrC 655 : (2016) 6 ADJ 12 : (2016) 3 CriCC 840
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts13 May 2016Dismissed
Smt. Savitri Devi Vs State of U.P. and 2 Others
Allahabad High Court · (2016) 6 ADJ 798 : (2016) 117 ALR 632
Constitution of India, 1950 - Article 226Uttar Pradesh Scheduled Commodities Distribution Order, 2004 - Clause 28(5)
High Courts13 May 2016Allowed
Ejaz Haider Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 193 : (2016) 6 ADJ 5
Penal Code, 1860 (IPC) - Section 302, 34
High Courts13 May 2016Dismissed
Ram Shankar and others Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 414 : (2016) 6 ADJ 4
Penal Code, 1860 (IPC) - Section 302, 34
High Courts13 May 2016Allowed
Smt. Vijay Lakshmi Vs Amba Charan Singh Asthana
Allahabad High Court · (2016) 2 ARC 442
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a)
High Courts13 May 2016Dismissed
Mohan Singh Vs District Judge Raibarely & Others
Allahabad High Court · (2016) 2 ARC 461
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts13 May 2016Partly Allowed
Rakesh Kumar Vs State of U.P.
Allahabad High Court · (2016) 5 AllLJ 364
Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 304B
High Courts13 May 2016Allowed
Uma Shanker Vs The State
Allahabad High Court · (2016) 95 ACrC 666 : (2016) 4 CriCC 256 : (2017) 1 Crimes 581
High Courts13 May 2016Allowed
Rajendra Singh Vs Chandra Pal
Allahabad High Court · (2016) 7 ADJ 564 : (2016) 166 AIC 898 : (2016) 3 AllWC 3162 : (2016) 118 ALR 122 : (2016) 117 ALR 791 : (2016) 2 ARC 225 : (2016) 4 CivCC 716 : (2016) 133 RD 126 : (2016) 2 RJ 1664
Specific Relief Act, 1963 — Section 20
High Courts13 May 2016Dismissed
Suresh Kumar Singala Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 640 : (2016) 6 ADJ 11
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 120B
High Courts13 May 2016Dismissed
Rajesh Vs State of U.P. & Ors.
Allahabad High Court · (2016) 95 ACrC 281
Constitution of India, 1950 - Article 226
High Courts13 May 2016Allowed
Kumud Vishwakarma Vs Union of India and Others
Allahabad High Court · (2016) 5 ADJ 618
Constitution of India, 1950 — Article 14
High Courts12 May 2016Allowed
Dharam Raj Vs State of U.P.
Allahabad High Court · (2016) 3 UPLBEC 2353
Allahabad High Court Rules, 1952 - Rule 4(B)6
High Courts12 May 2016Allowed
Abhishek Kumar Singh Vs State of U.P.
Allahabad High Court · (2016) 5 AllWC 5363
Constitution of India, 1950 — Article 226
High Courts12 May 2016Dismissed
Virendra Prasad Vs Presiding Officer, U.P.P.S.T. & Others
Allahabad High Court · (2016) 6 ADJ 749
Constitution of India, 1950 - Article 226
High Courts12 May 2016Allowed
Anil Kumar Pandey and 17 Others Vs State of U.P. and 4 Others
Allahabad High Court · (2016) 5 ADJ 723 : (2016) 3 UPLBEC 2122
Uttar Pradesh Cane Co-operative Service Regulations, 1975 - Regulation 34