High Courts11 May 2016Allowed
Ram Sajivan Mishra Vs State of U.P.
Allahabad High Court · (2016) 5 AllLJ 164
Penal Code, 1860 (IPC) - Section 376
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 89 of 153
High Courts11 May 2016Allowed
Khalid and another Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 849 : (2016) 6 ADJ 638
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts11 May 2016Dismissed
Smt. Siddh Sri Devi Vs Satish Chandra Tripathi and others
Allahabad High Court · (2016) 7 ADJ 375 : (2016) 165 AIC 943 : (2016) 117 ALR 811 : (2016) 3 ARC 331 : (2016) 133 RD 144 : (2016) 2 RJ 1650
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 120
High Courts11 May 2016Dismissed
Smt. Shanti Vs Dharmpal Singh
Allahabad High Court · (2016) 3 ARC 123
Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 135Specific Relief Act, 1963 - Section 28
High Courts10 May 2016Allowed
Alok Srivastava Vs Committee of Management Shri Ram Bajpayee Vidyalaya
Allahabad High Court · (2017) 120 ALR 5
Societies Registration Act, 1860 - Section 24
High Courts10 May 2016Disposed Off
U.P. State Electricity Board Vs Presiding Officer, Faizabad
Allahabad High Court · (2017) 152 FLR 227
Industrial Disputes Act, 1947 - Section 17-BUttar Pradesh Industrial Disputes Act, 1947 - Section 6-N
High Courts10 May 2016Dismissed
State of U.P. Vs Ravi Prakash Srivastava
Allahabad High Court · (2016) 96 ACrC 133 : (2016) 4 CriCC 474 : (2017) 1 Crimes 329
Penal Code, 1860 (IPC) — Section 409, 420, 468, 471
High Courts10 May 2016Allowed
Nayab Abbasi Girls Degree College Vs State Of U.P. And 2 Others
Allahabad High Court · (2016) 6 ADJ 176 : (2016) 2 UPLBEC 1589
Constitution of India, 1950 - Article 226
High Courts10 May 2016Dismissed
Arun Kumar Vs State of U.P. and Others
Allahabad High Court · (2016) 7 ADJ 51
Constitution of India, 1950 - Article 226
High Courts10 May 2016Allowed
Ram Lakhan Prajapati Vs State Of U.P. And Others
Allahabad High Court · (2016) 6 ADJ 92
Constitution of India, 1950 - Article 226, 311Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 - Rule 14(1)
High Courts10 May 2016Dismissed
Vinod Kumar Verma Vs Smt. Laxmi Verma
Allahabad High Court · (2016) 2 ARC 620
Provincial Small Cause Courts Act, 1887 - Section 25
High Courts10 May 2016Allowed
Shashi Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 62 : (2016) 6 ADJ 583 : (2016) 3 CriCC 788
Penal Code, 1860 (IPC) - Section 366, 376(2)(g)
High Courts10 May 2016Dismissed
Parasmani Varshney Vs Bola Ram (Deceased) and 5 others
Allahabad High Court · (2016) 2 ARC 629
Constitution of India, 1950 - Article 227
High Courts10 May 2016Dismissed
Bal Kishan and 5 others Vs Pradeep Kumar and 12 others
Allahabad High Court · (2016) 2 ARC 500
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7Constitution of India, 1950 - Article 227
High Courts10 May 2016Dismissed
Guddu Raidas Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 389
Penal Code, 1860 (IPC) - Section 376, 377, 506
High Courts10 May 2016Dismissed
Madhuri Srivastava Vs State of U.P. and Others
Allahabad High Court · (2016) 6 ADJ 1 : (2016) 116 ALR 826 : (2016) 132 RD 485
Land Acquisition Act, 1894 - Section 11, 11A
High Courts10 May 2016Disposed Off
Satish Chandra Agarwal Vs Ashok Jaiswal
Allahabad High Court · (2016) 2 ARC 625
Civil Procedure Code, 1908 (CPC) - Order 14
High Courts10 May 2016Allowed
Rinku Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 940 : (2016) 6 ADJ 373
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts10 May 2016Dismissed
Bhurdul @ Guddu Vs State of U.P.
Allahabad High Court · (2016) 95 ACrC 382 : (2016) 164 AIC 832
Penal Code, 1860 (IPC) - Section 376, 377, 506
High Courts09 May 2016Dismissed
Ram Chandra Vs Deputy Director of Consolidation Lucknow
Allahabad High Court · (2017) 134 RD 25
Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 9A