High Courts09 May 2016Allowed
Gutta Vs Upper Collector/Upper Deputy Director of Consolidation
Allahabad High Court · (2017) 134 RD 240
COURT ARCHIVE
Allahabad High Court judgments, 2016
3,056 judgments · page 90 of 153
High Courts09 May 2016Dismissed
Abid Ali Khan Vs Income Tax Officer
Allahabad High Court · (2016) 389 ITR 80 : (2016) 93 UPTC 379
High Courts09 May 2016Allowed
Executive Engineer, Vidyut Nagariya Vitran Khand Vs Mohd. Ishtiaq
Allahabad High Court · (2016) 4 UPLBEC 3156
Evidence Act, 1872 - Section 108Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 - Rule 2 (c)
High Courts09 May 2016Allowed
Upendra Yadav Vs State of U.P.
Allahabad High Court · (2016) 96 ACrC 816 : (2016) 11 ADJ 22 : (2016) 4 CriCC 641
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 323, 354, 392, 452, 504, 506Prevention of Corruption Act, 1988 — Section 13, 19, 7, 8
High Courts09 May 2016Dismissed
Raj Kumar Agrawal Alias Raju Garg Vs State of U.P. and Anr.
Allahabad High Court · (2016) 96 ACrC 403 : (2016) 6 ADJ 9
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228
High Courts09 May 2016Dismissed
Heera Lal and others Vs Chhedi Lal and others
Allahabad High Court · (2016) 2 ARC 593
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts09 May 2016Dismissed
Kanhaiya Lal Vs Satendra Nath Mishra
Allahabad High Court · (2016) 2 ARC 640
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20(2)(a)
High Courts09 May 2016Dismissed
Pankaj Kumar Vs Hari Singh and 6 others
Allahabad High Court · (2016) 2 ARC 592
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227
High Courts09 May 2016Allowed
Dr.Vinod Shankar Dubey Vs State of U.P. & others
Allahabad High Court · (2016) 6 ADJ 196 : (2016) 117 ALR 633 : (2017) 152 FLR 155 : (2016) 3 UPLBEC 1871
Fundamental Rules - Rule 53, 9(6)(b)Uttar Pradesh Employees Government Servant (Discipline and Appeal) Rules, 1999 - Rule A
High Courts09 May 2016Dismissed
Sirajuddin Vs State of U.P. & Another
Allahabad High Court · (2016) 95 ACrC 734 : (2016) 6 ADJ 9 : (2016) 167 AIC 921 : (2016) 118 ALR 382
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 May 2016Dismissed
Gautam Filling Station Vs Munnu Singh And Another
Allahabad High Court · (2017) AAC 661 : (2017) 1 ACC 836 : (2016) 6 ADJ 776 : (2017) 1 AllLJ 420 : (2016) 5 AllWC 5100 : (2016) 117 ALR 322 : (2017) 1 TAC 490
Motor Vehicles Act, 1988 - Section 14(2)(a), 149, 3
High Courts09 May 2016Allowed
Sunil Nagar Vs Comm. of Management and ors.
Allahabad High Court · (2016) 6 ADJ 392 : (2016) 6 AllWC 6504
Constitution of India, 1950 - Article 226
High Courts09 May 2016Allowed
Bhopal Singh and another Vs State of U.P.
Allahabad High Court · (2016) 94 ACrC 840 : (2016) 6 ADJ 7
Penal Code, 1860 (IPC) — Section 376
High Courts09 May 2016Dismissed
Babu Lal Patel Vs Taaran Taran Digamber Jain Thirth Chetra Nisaji Trust
Allahabad High Court · (2016) 2 ARC 221
High Courts09 May 2016Dismissed
Anilesh Tewari Vs State of U.P.
Allahabad High Court · (2017) 7 FLT 23
Writ Petition No. 8536 of 2016
High Courts09 May 2016Disposed off
M/S Shahanshah Brick Field Thru. Prop. Neeraj Raheja and Others Vs Union of
Allahabad High Court · (2016) 5 ADJ 657 : (2016) 3 AllWC 3168 : (2016) 6 FLT 498
Constitution of India, 1950 — Article 226
High Courts06 May 2016Dismissed
Air Force Naval Housing Board Vs Chandra Shekhar Vats
Allahabad High Court · (2016) 11 ADJ 670 : (2016) 167 AIC 913 : (2016) 118 ALR 615 : (2016) 3 ARC 635
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 28
High Courts06 May 2016Dismissed
Smt. Sushila Devi Vs Rajeev Kumar
Allahabad High Court · (2017) 120 ALR 141 : (2016) 3 ARC 326
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts06 May 2016Allowed
Hari Ram Vs State of U.P. & Another
Allahabad High Court · (2016) 95 ACrC 156 : (2016) 6 ADJ 8
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 352, 427, 504, 506
High Courts06 May 2016Allowed
Jangal Singh (since deceased and substituted by legal heirs) and others Vs Deputy Director of Consolidation, Deoria and others
Allahabad High Court · (2016) 6 ADJ 547 : (2016) 5 AllWC 5409 : (2016) 132 RD 39 : (2016) 2 RJ 1639