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Allahabad High Court judgments, 2016

3,056 judgments · page 92 of 153

High Courts05 May 2016Dismissed

Smt. Ahmadunnisa Vs Smt. Jubeda

Allahabad High Court · (2016) 5 AllWC 5120 : (2016) 118 ALR 22 : (2016) 2 ARC 385 : (2017) 1 CivCC 408 : (2016) 133 RD 793 : (2016) 2 RJ 1319

Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 54
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High Courts05 May 2016Dismissed

Ram Sanehi Vs D.D.C. and Others

Allahabad High Court · (2016) 5 ADJ 534 : (2016) 132 RD 53

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(2)
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High Courts04 May 2016Disposed Off

Vibhuti Singh Yadav & Anr. Vs State of U.P. & Others

Allahabad High Court · (2016) 5 ADJ 773 : (2016) 6 AllWC 5757 : (2016) 118 ALR 377 : (2016) 133 RD 417 : (2016) 3 UPLBEC 2559

Land Acquisition Act, 1894 - Section 17(1)Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 - Section 17, 49
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High Courts04 May 2016Dismissed

Pradeep Kumar Dixit Vs Addl. Commissioner (Administration) And 3 Ors.

Allahabad High Court · (2016) 6 ADJ 416 : (2016) 5 AllWC 5282 : (2016) 132 RD 255 : (2016) 2 RJ 1160

Constitution of India, 1950 - Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 157A, 157AA, 166, 167Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 - Rule 338
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High Courts04 May 2016Dismissed

Rajendra Bahadur Singh Vs Smt. Hemwanti & Another

Allahabad High Court · (2016) 96 ACrC 400 : (2016) 6 ADJ 589 : (2016) 118 ALR 786 : (2016) 4 CivCC 311 : (2016) 4 CriCC 483 : (2017) 1 Crimes 593 : (2016) 3 DMC 173 : (2017) 1 DMC 702 : (2016) 3 HLR 316 : (2017) 2 RCRCivil 461 : (2017) 1 RCRCriminal 701

Criminal Procedure Code, 1973 (CrPC) - Section 125, 397, 401
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